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Raj Kishore Nat vs Through Its Chief Secretary
2022 Latest Caselaw 5670 MP

Citation : 2022 Latest Caselaw 5670 MP
Judgement Date : 19 April, 2022

Madhya Pradesh High Court
Raj Kishore Nat vs Through Its Chief Secretary on 19 April, 2022
Author: Sujoy Paul
                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      WP No. 14842 of 2021
                                      (RAJ KISHORE NAT Vs THROUGH ITS CHIEF SECRETARY AND OTHERS)

                      Dated : 19-04-2022
                               Shri S. Mukharjee, learned counsel for the petitioner after arguing for quite

                      some time prays for and is granted seven days time as last chance to thoroughly
                      prepare the matter.
                               Shri Shreyash Pandit, learned counsel for respondent-University submits

that this matter is covered by three Division Bench Judgments and therefore, the petitioner has no case.

In order to give last chance list this matter on 5.5.2022.


                            (SUJOY PAUL)                                       (DWARKA DHISH BANSAL)
                               JUDGE                                                  JUDGE

                      kkc




Signature
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Digitally signed by KRISHAN KUMAR CHOUKSEY Date: 2022.04.20 17:20:59 IST

 
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