Smt. Pooja Pandey vs Shri Shivpati Pandey
2022 Latest Caselaw 5405 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR FA No. 78 of 2021 (SMT. POOJA PANDEY Vs SHRI SHIVPATI PANDEY)

Dated : 12-04-2022 As prayed by Shri Shivam Mishra, learned counsel for the appellant, list the

matter after a week, to enable him to seek instructions as to appellant is aggrieved by the judgment of divorce or decree and findings in relation to enhancement of permanent alimony.

Interim relief shall remain in operation till the next date of hearing.

                                        (SUJOY PAUL)                                           (DWARKA DHISH BANSAL)
                                           JUDGE                                                      JUDGE

                                     manju




Signature Not Verified
  SAN

Digitally signed by MANJU CHOUKSEY Date: 2022.04.12 16:49:55 IST