Bharat Lal Dubey vs District And Session Judge
2022 Latest Caselaw 5391 MP

Citation : 2022 Latest Caselaw 5391 MP
Judgement Date : 12 April, 2022

Madhya Pradesh High Court

Bharat Lal Dubey vs District And Session Judge on 12 April, 2022

Author: Chief Justice

                                                                         1
                                                  IN THE HIGH COURT OF MADHYA PRADESH
                                                               AT JABALPUR
                                                                   WA No. 294 of 2006
                                                  (BHARAT LAL DUBEY Vs DISTRICT AND SESSION JUDGE AND OTHERS)

                                      Dated : 12-04-2022
                                             Shri R.K.Samaiya - Advocate for the appellant.

                                             Shri Anshuman Singh -Advocate for the respondents.

Arguments heard. Judgment reserved.

(RAVI MALIMATH) (PURUSHAINDRA KUMAR KAURAV) CHIEF JUSTICE JUDGE

MSP

Signature Not Verified SAN

Digitally signed by MANVENDRA SINGH PARIHAR Date: 2022.04.13 11:14:23 IST

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