Bharat Alias Suraj Jain vs The State Of Madhya Pradesh
2022 Latest Caselaw 5321 MP

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                                               IN THE HIGH COURT OF MADHYA PRADESH
                                                            AT JABALPUR
                                                               CRA No. 387 of 2013
                                                (BHARAT ALIAS SURAJ JAIN Vs THE STATE OF MADHYA PRADESH)

                                Dated : 11-04-2022
                                      Shri Vivek Baderiya, learned counsel for the appellant.

                                      Shri Omprakash Patel, learned Panel Lawyer for the respondent/State.

Trial Court record has been received. Heard on admission.

Admit.

Call for the report from the Superintendent Central Jail, Bhopal about the

period undergone by the appellant Bharat @ Suraj Jain in ST No.126/2011 judgment dated 09.01.2013 by Additional Sessions Judge to the Court of 1st ASJ Hoshangabad.

List after two weeks.

(DINESH KUMAR PALIWAL) JUDGE

b

Signature Not Verified SAN

Digitally signed by BIJU BABY Date: 2022.04.11 17:09:56 IST