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Pinkilal @ Krishna vs State Of M.P.
2022 Latest Caselaw 5317 MP

Citation : 2022 Latest Caselaw 5317 MP
Judgement Date : 11 April, 2022

Madhya Pradesh High Court
Pinkilal @ Krishna vs State Of M.P. on 11 April, 2022
Author: Sujoy Paul
                                                                 1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                        CRA No. 4501 of 2020
                                                     (PINKILAL @ KRISHNA Vs STATE OF M.P.)

                      Dated : 11-04-2022
                                Ms. Savita Kochhal, Advocate for the appellant.

                                Shri Akshay Pawar, P.L. for the respondent-State.

After arguing for some time, learned counsel for the appellant prays for time to prepare the matter thoroughly and argue the matter armed with recent judgment of Apex Court.

Prayer is allowed.

List after one week.


                         (SUJOY PAUL)                                               (DWARKA DHISH BANSAL)
                            JUDGE                                                          JUDGE

                      Pallavi




Signature
 SAN      Not
Verified

Digitally signed by KUMARI PALLAVI SINHA Date: 2022.04.11 17:16:42 IST

 
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