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Smt. Kallo @ Kalavati vs Smt. Vimla Devi
2021 Latest Caselaw 3112 MP

Citation : 2021 Latest Caselaw 3112 MP
Judgement Date : 8 July, 2021

Madhya Pradesh High Court
Smt. Kallo @ Kalavati vs Smt. Vimla Devi on 8 July, 2021
Author: Gurpal Singh Ahluwalia
                                         1
                   THE HIGH COURT OF MADHYA PRADESH
                                CRA No.5064/2018
                  Smt. Kallo @ Kalavati vs. Smt. Vimla Devi & Anr.

                             Through Video Conferencing

          Gwalior, Dated : 08.07.2021

                Shri Atul Gupta, Counsel for the appellant.

                Shri P.C. Chandil, Counsel for the respondent No.1.

Shri Manish Nayak, Panel Lawyer for the respondent

No.2/State.

Heard.

Reserved for judgment.

(G.S. Ahluwalia) Judge (alok)

ALOK KUMAR 2021.07.08 14:25:06 +05'30'

 
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