Citation : 2021 Latest Caselaw 8338 MP
Judgement Date : 6 December, 2021
1 WP-25734-2021 The High Court Of Madhya Pradesh WP No. 25734 of 2021 (NITESH PAWAR Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Indore, Dated : 06-12-2021 Parties through their counsel.
Learned counsel for the petitioner prays for and is granted time to apprise this Court about the judgments of the Apex Court regarding protection under Article 311 of the Constitution of India to the petitioner who as per counsel for the petitioner is a daily rated employee.
(SUJOY PAUL) JUDGE
Sourabh
Digitally signed by SOURABH YADAV Date: 2021.12.06 17:04:26 +05'30'
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