[Cites 0, Cited by 0]
Kerala High Court
Somasundaran vs Abdul Majeed on 9 January, 2026
Author: T.R.Ravi
Bench: T.R.Ravi
2026:KER:1263
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 9TH DAY OF JANUARY 2026 / 19TH POUSHA, 1947
OP(C) NO. 3082 OF 2025
PETITIONER(S)/DECREE HOLDERS 1 TO 6:
1 SOMASUNDARAN
AGED 54 YEARS
S/O PADMAVATHI AMMA, RESIDING AT NADUVILAKANDI HOUSE,
OORNGATTERI AMSOM AND DESOM, ERNAD TALUK., PIN - 673639
2 IMBICHI MOIDEEN
AGED 63 YEARS
S/O MOHIYUDDIN KUTTY, RESIDING AT KANDANKULANGARA HOUSE,
ULLIYERI AMSOM AND DESOM, KOYILANDY TALUK, PIN - 673305
3 ABDUL RAHIMAN
AGED 65 YEARS
S/O. KOYA, RESIDING AT AYNIKOTH HOUSE, UNNIKULAM AMSOM,
PUNOOR DESOM, KOYILANDY TALUK., PIN - 673305
4 ABDUL LATHEEF
AGED 36 YEARS
S/O USSAIN HAJI, RESIDING AT PANDIKKAL HOUSE, UNNIKULAM
AMSOM, PUNOOR DESOM, KOYILANDY TALUK., PIN - 673305
5 MARAKKAR
AGED 44 YEARS
S/O KUNHOTHI, RESIDING AT ERATTAPARAMBATH, TRIKKAI
PARAMBA, NARIKKUNI AMSOM, NEDIYANAD DESOM, KOZHIKODE
TALUK., PIN - 673585
6 MOHAMMED
AGED 42 YEARS
S/O MOIDEEN KUTTY, RESIDING AT VELIPURAVAN KEEZHU PARAMBA
AMSOM, PATHANAPURAM DESOM, ERNAD TALUK., PIN - 673633
O.P.(C) No.3082 of 2025
2
2026:KER:1263
BY ADVS.
SHRI.K.B.PRADEEP
SHRI.P.ROHIT NAIR
SMT.KSHEMA ELIZABETH SAMUEL
SMT.ANEETA NIRMAL MAMEN
RESPONDENT(S)/DECREE HOLDERS 7 TO 19 AND JUDGMENT DEBTORS AND
CLAIM PETITIONERS:
1 ABDUL MAJEED
S/O SYED, P.O. PARAPPAN POYIL, KALLADA POYIL,
RAROTH AMSOM, CHAMBRA DESOM, KOZHIKODE., PIN -
673573
2 ABDUL KARIM
S/O SYED, P.O. PARAPPAN POYIL, KALLADA POYIL,
RAROTH AMSOM, CHAMBRA DESOM, KOZHIKODE., PIN -
673573
3 ABDUL NASSAR
S/O SYED, P.O. PARAPPAN POYIL, KALLADA POYIL,
RAROTH AMSOM, CHAMBRA DESOM, KOZHIKODE., PIN -
673573
4 MUJIB RAHMAN
S/O SYED, P.O. PARAPPAN POYIL, KALLADA POYIL,
RAROTH AMSOM, CHAMBRA DESOM, KOZHIKODE., PIN -
673573
5 JAFFER
S/O SYED, P.O. PARAPPAN POYIL, KALLADA POYIL,
DEFENDANTS RAROTH AMSOM, CHAMBRA DESOM, KOZHIKODE.,
PIN - 673573
6 MUMTHAS
D/O SYED, P. O. PUTHUPPADI, KARUNICHALIL (H),
ENGAPUZHA AMSOM, KOZHIKODE., PIN - 673586
O.P.(C) No.3082 of 2025
3
2026:KER:1263
7 RAMLA
D/O SYED, `PANCHAKAM, PATTERIKANDI, P.O.
PANNIKOTTUR, ELETTIL, ELETTIL VATTOLI, KOZHIKODE,
PIN - 673573
8 SHAHNAS
W/O MAJEED, D/O SYED, P.O. KANTHAPURAM, KUNNUMMAL
(H), UNNIKULAM, KOZHIKODE., PIN - 673573
9 SULEKHA (DIED)
D/O SYED, KALLAD POYIL (H), P.O. PARAPPANPOYIL,
KOZHIKODE., PIN - 673573
0 KUNHI PATHUMMA
W/O SYED, P.O. PARAPPAN POYIL, KALLADA POYIL,
RAROTH AMSOM, CHAMBRA DESOM, KOZHIKODE., PIN -
673573
11 SHOUKATH
S/O SULEAKHA, PANNIVETTUM CHALIL (H), EAKAROOR,
UNNIKULAM, KOZHIKODE., PIN - 673574
12 SHEMEER
S/O SULEAKHA, PANNIVETTUM CHALIL (H), EAKAROOR,
UNNIKULAM, KOZHIKODE., PIN - 673574
13 SHAMSEER
S/O SULEAKHA, PANNIVETTUM CHALIL (H), EAKAROOR,
UNNIKULAM, KOZHIKODE., PIN - 673574
14 SHAJITHA
S/O SULEAKHA, PANNIVETTUM CHALIL (H), EAKAROOR,
UNNIKULAM, KOZHIKODE., PIN - 673574
15 SREEDATH
S/O BALAKRISHNAN, VALAYANAD AMSOM, KOMMERI DESOM,
KOZHIKODE TALUK., PIN - 673007
16 K.K. MUHAMMED
S/O. ASAN HAAJI, KAYELIKUNNUMEL(H), THAMARASSERY
POST, RARORTHU AMSOM KEDAVOOR DESOM, THAMARASSERY
TALUK, KOZHIKODE DIST., PIN - 673573
O.P.(C) No.3082 of 2025
4
2026:KER:1263
17 SUHARA
W/O. MUHAMMED, KAYELIKUNNUMEL(H),
THAMARASSERY POST, RARORTHU AMSOM KEDAVOOR DESOM,
THAMARASSERY TALUK, KOZHIKODE DIST., PIN - 673573
18 K.K. SHERINA
W/O. FEROZ & D/O. MUHAMMED KAYELIKUNNUMEL,
PALKKUDATHU (H), KURUPATH, KONDOTTY,
NEDIYIRUPPU AMSOM DESOM, MALAPPURAM., PIN - 673638
19 SHAMSEENA
W/O. ANWAR & D/O. MUHAMMED KAYELIKUNNUMEL,
ELLAVAN CHAALIL (H), KODUVALLI,
KODUVALLI AMSOM DESOM THAMARASSERY TALUK,
KOZHIKODE DIST., PIN - 673572
20 NOUFAL
S/O. MUHAMMED, KAYELIKUNNUMEL(H), THAMARASSERY
POST, RARORTHU AMSOM KEDAVOOR DESOM,
THAMARASSERY TALUK, KOZHIKODE DIST., PIN - 673573
21 TASNI K.K
D/O. MUHAMMED, KAYELIKUNNUMEL(H),
THAMARASSERY POST, RARORTHU AMSOM KEDAVOOR DESOM,
THAMARASSERY TALUK, KOZHIKODE DIST., PIN - 673573
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
09.01.2026, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(C) No.3082 of 2025
5
2026:KER:1263
T.R.RAVI, J
--------------------------------
O.P.(C) No.3082 of 2025
--------------------------------------------------
Dated this the 9th day of January, 2026
JUDGMENT
At the time of admission, this Court has sought a report from the
Sub Court I-A, Kozhikode, regarding the status of E.A. No.419 of 2022
and E.P. No.436 of 2021 in O.S. No.444 of 2013 and the time required
for the disposal of the same. A report has been received stating that a
period of four months time is required for the disposal of the EP's and
that time is sought till 30.06.2026 for disposal of the EA's
In the above circumstances, this original petition is disposed of
directing the Sub Court I-A, Kozhikode to consider and dispose of the
EA's at the earliest, at any rate before 05.02.2026 and to dispose of the
EP's within a period of four months from the date of receipt of a
certified copy of this judgment.
Sd/-
T.R.RAVI
JUDGE
sss
2026:KER:1263
APPENDIX OF OP(C) NO. 3082 OF 2025
PETITIONER EXHIBITS
Exhibit P-1 TRUE COPY OF THE JUDGEMENT/ FINAL DECREE
IN O.S. NO. 444 OF 2013 DATED 12.06.2025
Exhibit P-2 TRUE COPY OF THE EXECUTION PETITION DATED
12.10.2021
Exhibit P-3 TRUE COPY OF THE CLAIM PETITION IN EA NO
419/2022 IN EP NO 436/2021 IN OS NO
444/2013 DATED 08.03.2022.
Exhibit P-4 TRUE COPY OF THE OBJECTION IN EA NO
419/2022 IN EP NO 436/2021 IN OS NO
444/2013 17/9/2025
Exhibit P-5 TRUE COPY OF THE COUNTER STATEMENT FILED
BY THE PETITIONERS IN EA NO 419/2022 IN
