Citation : 2025 Latest Caselaw 1513 Ker
Judgement Date : 23 July, 2025
2025:KER:54526
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 23RD DAY OF JULY 2025 / 1ST SRAVANA, 1947
OP(CRL.) NO.476 OF 2025
CC NO.1588 OF 2023 OF JUDICIAL MAGISTRATE OF FIRST CLASS,
SULTHANBATHERY
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PETITIONER/ACCUSED No.8 :-
SINDHU K O, AGED 53 YEARS
THEERAM HOUSE PANAYATHERI, BALARAMAPURAM,
THIRUVANANTHAPURAM DISTRICT., PIN - 695 501
BY ADVS.
SRI.P.K.VARGHESE
SHRI.JERRY MATHEW
SMT.DEVIKA K.R.
SHRI.DHANESH V.MADHAVAN
SMT.SAWPARNIKA RAJU
SHRI.M.T.SAMEER
RESPONDENT/STATE :-
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682 031
OTHER PRESENT:
SR PP SMT SEETHA S
THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
23.07.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(Crl.)No.476 of 2025
-: 2 :-
2025:KER:54526
P.V.KUNHIKRISHNAN, J
--------------------------------
O.P.(Crl.) No.476 of 2025
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Dated this the 23rd day of July, 2025
JUDGMENT
This original petition is filed with the following prayers :-
"I. Direct the Court of Judicial Magistrate of First Class-I, Sulthan Bathery to post the aforesaid cases on the same day, pending on the files of it, in the interest of justice.
II. Issue any other appropriate order or direction which as the petitioner prays later and this Honourable Court may deem fit and necessary to issue, in the interest of justice.
III. Dispense with the production of translation of malayalam documents if any." [SIC]
2. The petitioner is a Village Officer and she is also accused in
20 cases pending before the Judicial First Class Magistrate Court-I,
Sulthan Bathery. The main prayer in this petition is to issue a
direction to the learned Magistrate to post the aforesaid cases on the
same day. The petitioner submitted that since she is working as a
Village Officer in Thiruvananthapuram District, she is not in a
position to appear regularly in 20 cases if the cases are posted on
different dates.
3. I think there is some force in the above submission. But,
the petitioner is directly approaching this Court with this original
2025:KER:54526
petition. The petitioner can file an application before the
jurisdictional court with the prayers mentioned in this petition. If
such an application is filed, there can be a direction to the learned
Magistrate to consider the same.
Therefore, this original petition is disposed of with the
following directions :-
1. The petitioner is free to file an application before the
Judicial First Class Magistrate Court-I, Sulthan Bathery
to post all the 20 cases on a particular date within
two weeks from the date of receipt of a copy of this
judgment.
2. If such an application is filed, the jurisdictional court
will pass appropriate orders in accordance with law,
forthwith.
Sd/-
P.V.KUNHIKRISHNAN, JUDGE Jvt
2025:KER:54526
APPENDIX OF OP(CRL.) 476/2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE FIR IN CRIME NO.281/2021 OF MEENANGADI POLICE STATION Exhibit P2 A TRUE COPY OF THE PROCEEDINGS SHEET IN CC NO.1588/2023 ON THE FILES OF THE COURT OF THE JUDICIAL MAGISTRATE OF FIRST CLASS-1, SULTHAN BATHERY Exhibit P3 A TRUE COPY OF THE PROCEEDINGS SHEET IN CC NO.486/2025 ON THE FILES OF THE COURT OF THE JUDICIAL MAGISTRATE OF FIRST CLASS-1, SULTHAN BATHERY Exhibit P4 A TRUE COPY OF THE PROCEEDINGS SHEET IN CC NO.1013/2024 ON THE FILES OF THE COURT OF THE JUDICIAL MAGISTRATE OF FIRST CLASS-1, SULTHAN BATHERY Exhibit P5 A TRUE COPY OF THE PROCEEDINGS SHEET IN CC NO.1374/2024 ON THE FILES OF THE COURT OF THE JUDICIAL MAGISTRATE OF FIRST CLASS-1, SULTHAN BATHERY Exhibit P6 A TRUE COPY OF THE PROCEEDINGS SHEET IN CC NO.1296/2024 ON THE FILES OF THE COURT OF THE JUDICIAL MAGISTRATE OF FIRST CLASS-1, SULTHAN BATHERY Exhibit P7 A TRUE COPY OF THE PROCEEDINGS SHEET IN CC NO.362/2025 ON THE FILES OF THE COURT OF THE JUDICIAL MAGISTRATE OF FIRST CLASS-1, SULTHAN BATHERY Exhibit P8 A TRUE COPY OF THE PROCEEDINGS SHEET IN CC NO.342/2024 ON THE FILES OF THE COURT OF THE JUDICIAL MAGISTRATE OF FIRST CLASS-1, SULTHAN BATHERY Exhibit P9 A TRUE COPY OF THE PROCEEDINGS SHEET IN CC NO.422/2024 ON THE FILES OF THE COURT OF THE JUDICIAL MAGISTRATE OF FIRST CLASS-1, SULTHAN BATHERY Exhibit P10 A TRUE COPY OF THE PROCEEDINGS SHEET IN CC NO.1199/2024 ON THE FILES OF THE COURT OF THE JUDICIAL MAGISTRATE OF FIRST CLASS-1, SULTHAN BATHERY Exhibit P11 A TRUE COPY OF THE PROCEEDINGS SHEET IN CC NO.182/2025 ON THE FILES OF THE COURT OF THE JUDICIAL MAGISTRATE OF FIRST CLASS-1, SULTHAN BATHERY
2025:KER:54526
Exhibit P12 A TRUE COPY OF THE PROCEEDINGS SHEET IN CC NO.181/2025 ON THE FILES OF THE COURT OF THE JUDICIAL MAGISTRATE OF FIRST CLASS-1, SULTHAN BATHERY Exhibit P13 A TRUE COPY OF THE PROCEEDINGS SHEET IN CC NO.202/2025 ON THE FILES OF THE COURT OF THE JUDICIAL MAGISTRATE OF FIRST CLASS-1, SULTHAN BATHERY Exhibit P14 A TRUE COPY OF THE PROCEEDINGS SHEET IN CC NO.213/2025 ON THE FILES OF THE COURT OF THE JUDICIAL MAGISTRATE OF FIRST CLASS-1, SULTHAN BATHERY Exhibit P15 A TRUE COPY OF THE PROCEEDINGS SHEET IN CC NO.260/2025 ON THE FILES OF THE COURT OF THE JUDICIAL MAGISTRATE OF FIRST CLASS-1, SULTHAN BATHERY Exhibit P16 A TRUE COPY OF THE PROCEEDINGS SHEET IN CC NO.355/2025 ON THE FILES OF THE COURT OF THE JUDICIAL MAGISTRATE OF FIRST CLASS-1, SULTHAN BATHERY Exhibit P17 A TRUE COPY OF THE PROCEEDINGS SHEET IN CC NO.517/2025 ON THE FILES OF THE COURT OF THE JUDICIAL MAGISTRATE OF FIRST CLASS-1, SULTHAN BATHERY Exhibit P18 A TRUE COPY OF THE PROCEEDINGS SHEET IN CC NO.504/2025 ON THE FILES OF THE COURT OF THE JUDICIAL MAGISTRATE OF FIRST CLASS-1, SULTHAN BATHERY Exhibit P19 A TRUE COPY OF THE PROCEEDINGS SHEET IN CC NO.451/2025 ON THE FILES OF THE COURT OF THE JUDICIAL MAGISTRATE OF FIRST CLASS-1, SULTHAN BATHERY Exhibit P20 A TRUE COPY OF THE PROCEEDINGS SHEET IN CC NO.139/2024 ON THE FILES OF THE COURT OF THE JUDICIAL MAGISTRATE OF FIRST CLASS-1, SULTHAN BATHERY Exhibit P21 A TRUE COPY OF THE PROCEEDINGS SHEET IN CC NO.1067/2024 ON THE FILES OF THE COURT OF THE JUDICIAL MAGISTRATE OF FIRST CLASS-1, SULTHAN BATHERY
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