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Kerala High Court
Bobban Joseph vs The District Collector on 4 December, 2025
2025:KER:93841
W.P.(C). No.32466 of 2022 and connected cases
:1:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 32466 OF 2022
PETITIONERS:
1 BOBBAN JOSEPH
AGED 61 YEARS
S/O. JOSEPH, MALIYEKKEL HOUSE, ALUVA EAST VILLAGE,
ERUMATHALA. P.O., PIN-683 105
2 MOLLY BOBBAN,
AGED 56YEARS, W/O. BOBBAN JOSEPH, MALIYEKKEL HOUSE,
ALUVA EAST VILLAGE, ERUMATHALA. P.O., PIN-683 105
BY ADVS.
SRI.M.NARENDRA KUMAR
SMT.ANIMMA JOSEPH
SMT.TANYA JOY
SHRI.VINO JOSE
SMT.PRAICY JOSEPH
SHRI.JOY GEORGE
RESPONDENTS:
1 THE DISTRICT COLLECTOR
CIVIL STATION, PALAKKAD COLLECTORATE, PALAKKAD
DISTRICT, PIN- 678001.
2 DISTRICT REGISTRAR (GENERAL),
OFFICE OF THE DISTRICT REGISTRAR, CIVIL STATION,
PALAKKAD COLLECTORATE, PALAKKAD DISTRICT,
PIN - 678001
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3 SUB REGISTRAR,
OFFICE OF THE SUB REGISTRAR, PATTAMBI.P.O.,
PALAKKAD DISTRICT, PIN - 679303
4 VILLAGE OFFICER,
PATTAMBI VILLAGE OFFICE, PATTAMBI.P.O., PALAKKAD
DISTRICT, PIN -679303
GP - ADV. RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.12.2025, ALONG WITH WP(C).6239/2023, 6729/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:93841
W.P.(C). No.32466 of 2022 and connected cases
:3:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 32481 OF 2022
PETITIONERS:
1 CHACKO JOSEPH
AGED 71 YEARS
S/O.JOSEPH, THAIPARAMBIL HOUSE, ALUVA EAST VILLAGE,
ERUMATHALA.P.O, PIN-683112.
2 PAULY CHACKO,
AGED 63 YEARS
W/O.CHACKO, THAIPARAMBIL HOUSE, AUVA EAST VILLAGE,
ERUMATHALA.P.O, PIN-683112.
BY ADVS.
SRI.M.NARENDRA KUMAR
SMT.ANIMMA JOSEPH
SMT.TANYA JOY
SHRI.VINO JOSE
SMT.PRAICY JOSEPH
SHRI.JOY GEORGE
RESPONDENTS:
1 THE DISTRICT COLLECTOR, PALAKKAD
CIVIL STATION, PALAKKAD COLLECTORATE, PALAKKAD
DISTRICT, PIN-678001.
2 THE DISTRICT REGISTRAR (GENERAL)
OFFICE OF THE DISTRICT REGISTRAR, CIVIL STATION,
PALAKKAD COLLECTORATE, PALAKKAD DISTRICT, PIN-
678001.
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3 THE SUB REGISTRAR,
OFFICE OF THE SUB REGISTRAR, PATTAMBI.P.O, PALAKKAD
DISTRICT, PIN-679303.
4 THE VILLAGE OFFICER,
PATTAMBI VILLAGE OFFICE, PATTAMBI.P.O, PALAKKAD
DISTRICT, PIN-679303.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.12.2025, ALONG WITH WP(C).32466/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:93841
W.P.(C). No.32466 of 2022 and connected cases
:5:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 32491 OF 2022
PETITIONER:
JENSON PAUL
AGED 52 YEARS
S/O. M.P. PAUL, MALIYEKKEL HOUSE, KIZHUPPILLI.
P.O., KOCHI, PIN-682 501 NOW RESIDING AT 10-F,
PARTHENON APARTMENTS, MAROTTICHUVADU, EDAPPALLY,
ERNAKULAM, PIN:-682024.
BY ADVS.
SHRI.JOY GEORGE
SMT.PRAICY JOSEPH
SHRI.VINO JOSE
SMT.TANYA JOY
SMT.ANIMMA JOSEPH
RESPONDENTS:
1 DISTRICT COLLECTOR
CIVIL STATION, PALAKKAD COLLECTORATE, PALAKKAD
DISTRICT, PIN- 678001.
2 DISTRICT REGISTRAR (GENERAL),
OFFICE OF THE DISTRICT REGISTRAR, CIVIL STATION,
PALAKKAD COLLECTORATE, PALAKKAD DISTRICT,
PIN- 678001.
3 SUB REGISTRAR,
OFFICE OF THE SUB REGISTRAR, PATTAMBI.P.O.,
PALAKKAD DISTRICT, PIN 679303.
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4 VILLAGE OFFICER,
PATTAMBI VILLAGE OFFICE, PATTAMBI.P.O., PALAKKAD
DISTRICT, PIN 679303.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.12.2025, ALONG WITH WP(C).32466/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:93841
W.P.(C). No.32466 of 2022 and connected cases
:7:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 32499 OF 2022
PETITIONER:
VARGHESE YACOOB
AGED 60 YEARS
S/O.M.P.YACOOB, KEZHUMADU ALUVA, ALUVA EAST VILLAGE,
ERUMATHALA P.O., PIN - 683 112.
BY ADVS.
SHRI.JOY GEORGE
SMT.PRAICY JOSEPH
SMT.ANIMMA JOSEPH
SMT.TANYA JOY
SHRI.VINO JOSE
RESPONDENTS:
1 DISTRICT COLLECTOR
CIVIL STATION, PALAKKAD COLLECTORATE, PALAKKAD DISTRICT,
PIN - 678001.
2 DISTRICT REGISTRAR (GENERAL)
OFFICE OF THE DISTRICT REGISTRAR, CIVIL STATION,
PALAKKAD COLLECTORATE, PALAKKAD DISTRICT, PIN - 678 001.
3 SUB REGISTRAR
OFFICE OF THE SUB REGISTRAR, PATTAMBI P.O., PALAKKAD
DISTRICT, PIN - 679 303.
4 VILLAGE OFFICER
PATTAMBI P.O, PALAKKAD DISTRICT, PIN - 679 303.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
04.12.2025, ALONG WITH WP(C).32466/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:93841
W.P.(C). No.32466 of 2022 and connected cases
:8:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 36306 OF 2022
PETITIONER:
B.USHA
AGED 48 YEARS
W/O.UDAYASANKAR AND D/O. BALAKRISHNAN NAMBIAR,
SAINDHAVAM, NHANGATTIRI POST, PATTAMBI TALUK,
PALAKKAD DISTRICT, PIN- 679303.
BY ADVS.
SRI.R.SREEHARI
SHRI.HAMZA A.V.
RESPONDENTS:
1 THE DISTRICT COLLECTOR, PALAKKAD
COLLECTORATE, PALAKKAD POST, PALAKKAD TALUK,
PALAKKAD DISTRICT, PIN -678001.
2 DISTRICT REGISTRAR (GENERAL),
OFFICE OF THE DISTRICT REGISTRAR, CIVIL STATION,
PALAKKAD COLLECTORATE, PALAKKAD DISTRICT, PIN
-678001.
3 SUB REGISTRAR,
OFFICE OF THE SUB REGISTRAR PATTAMBI, MINI CIVIL
STATION, PATTAMBI P.O., PALAKKAD DISTRICT, PIN-
679303.
4 VILLAGE OFFICER,
PATTAMBI VILLAGE, VILLAGE OFFICE PATTAMBI, PATTAMBI
P.O., PATTAMBI TALUK, PALAKKAD DISTRICT,
PIN -679303.
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5 TALUK LAND BOARD,
PATTAMBI, OFFICE OF THE TALUK LAND BOARD PATTAMBI,
MINI CIVIL STATION, MUNICIPAL OFFICE ROAD, PATTAMBI
POST, PATTAMBI TALUK, PALAKKAD DISTRICT, PIN-
679303, REPRESENTED BY ITS CHAIRMAN.
6 TAHSILDAR,
PATTAMBI TALUK, TALUK OFFICE PATTAMBI, MINI CIVIL
STATION, MUNICIPAL OFFICE ROAD, PATTAMBI POST,
PATTAMBI TALUK, PALAKKAD DISTRICT, PIN-679303.
GP - ADV.RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.12.2025, ALONG WITH WP(C)NO.32466/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:93841
W.P.(C). No.32466 of 2022 and connected cases
: 10 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 37887 OF 2022
PETITIONERS:
1 SUBRAHMANIAN KRISHNAN
AGED 65 YEARS
S/O. KRISHNAN, SREERAGHAM, M 34, HARISANKAR ROAD,
THARAKKADU, PALAKKAD, PIN-678 001.
2 GEETHA SUBRAHMANIAN,
W/O. SUBRAHMANYAN, MALIYEKKEL HOUSE, SREERAGHAM, M
34, HARISANKAR ROAD, THARAKKADU PALAKKAD,
PIN-678 001.
BY ADVS.
SHRI.JOY GEORGE
SMT.PRAICY JOSEPH
SMT.TANYA JOY
SMT.ANIMMA JOSEPH
RESPONDENTS:
1 DISTRICT COLLECTOR,
CIVIL STATION, PALAKKAD COLLECTORATE, PALAKKAD
DISTRICT, PIN - 678001.
2 THE DISTRICT REGISTRAR (GENERAL),
OFFICE OF THE DISTRICT REGISTRAR, CIVIL STATION,
PALAKKAD COLLECTORATE, PALAKKAD DISTRICT, DISTRICT,
PIN - 678001.
3 THE SUB REGISTRAR,
OFFICE OF THE SUB REGISTRAR, PATTAMBI.P.O.,
PALAKKAD DISTRICT, PIN 679303.
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W.P.(C). No.32466 of 2022 and connected cases
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4 THE VILLAGE OFFICER,
PATTAMBI VILLAGE OFFICE, PATTAMBI.P.O., PALAKKAD
DISTRICT, PIN - 679303.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.12.2025, ALONG WITH WP(C).32466/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:93841
W.P.(C). No.32466 of 2022 and connected cases
: 12 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 6239 OF 2023
PETITIONER:
PATTAMBI EVENTS AND ENTERTAINMENTS PVT. LTD,
AGED 52 YEARS
MELE PATTAMBI P.O, PATTAMBI, REPRESENTED BY ITS
PRESENT MANAGING DIRECTOR, USMAN ALIKAL, AGED 52
YEARS, S/O. KUNHIKOYA, ALIKAL HOUSE,
SANKARAMANGALAM P.O., PATTAMBI, PALAKKAD,
PIN - 679303
BY ADVS.
SHRI.JOY GEORGE
SMT.PRAICY JOSEPH
SMT.TANYA JOY
SMT.ANIMMA JOSEPH
RESPONDENTS:
1 DISTRICT COLLECTOR
CIVIL STATION, PALAKKAD COLLECTORATE, PALAKKAD
DISTRICT,, PIN - 678001
2 DISTRICT REGISTRAR (GENERAL)
OFFICE OF THE DISTRICT REGISTRAR, CIVIL STATION,
PALAKKAD COLLECTORATE, PALAKKAD DISTRICT, PIN -
678001
3 SUB REGISTRAR
OFFICE OF THE SUB REGISTRAR, PATTAMBI.P.O.,
PALAKKAD DISTRICT,, PIN - 679303
4 VILLAGE OFFICER
PATTAMBI VILLAGE OFFICE, PATTAMBI.P.O., PALAKKAD
DISTRICT,, PIN - 679303
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5 THE PATTAMBI MUNICIPALITY
REPRESENTED BY ITS SECRETARY, PATTAMBI, PALAKKAD,
PIN - 679306
BY ADV SHRI.A.HAROON RASHEED, SC, PATTAMBI
MUNICIPALITY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.12.2025, ALONG WITH WP(C).32466/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:93841
W.P.(C). No.32466 of 2022 and connected cases
: 14 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 6729 OF 2023
PETITIONER:
A.M.MOHAMMED HUSSAIN
AGED 42 YEARS
S/O. A.M. SAIDALAVI, ANAMADATHIL HOUSE, MELE
PATTAMBI, PALAKKAD, PIN - 679306
BY ADVS.
SHRI.JOY GEORGE
SMT.PRAICY JOSEPH
SMT.TANYA JOY
SMT.ANIMMA JOSEPH
RESPONDENTS:
1 DISTRICT COLLECTOR
CIVIL STATION, PALAKKAD COLLECTORATE, PALAKKAD
DISTRICT, PIN - 678001
2 DISTRICT REGISTRAR (GENERAL)
OFFICE OF THE DISTRICT REGISTRAR, CIVIL STATION,
PALAKKAD COLLECTORATE, PALAKKAD DISTRICT, PIN -
678001
3 SUB REGISTRAR
OFFICE OF THE SUB REGISTRAR, PATTAMBI.P.O.,
PALAKKAD DISTRICT, PIN - 679303
4 VILLAGE OFFICER
PATTAMBI VILLAGE OFFICE, PATTAMBI.P.O, PALAKKAD
DISTRICT,, PIN - 679303
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W.P.(C). No.32466 of 2022 and connected cases
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5 THE PATTAMBI MUNICIPALITY
REPRESENTED BY ITS SECRETARY, PATTAMBI, PALAKKAD,
PIN - 679306
BY ADV SHRI.A.HAROON RASHEED, SC, PATTAMBI
MUNICIPALITY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.12.2025, ALONG WITH WP(C).32466/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:93841
W.P.(C). No.32466 of 2022 and connected cases
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 13518 OF 2023
PETITIONER:
AMSA PARAMBIL
AGED 71 YEARS
S/O ABDURAHIMAN, PARAMBIL HOUSE, P.O KALLADIPATTA,
ONGALLUR, PATTAMBI TALUK, PALAKKAD DISTRICT,
PIN - 679313
BY ADV SRI.P.JAYARAM
RESPONDENTS:
1 STATE OF KERALA
STATE OF KERALA, REPRESENTED BY THE SECRETARY, REVENUE
DEPT., GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
TRIVANDRUM -, PIN - 695001
2 THE DISTRICT COLLECTOR
THE DISTRICT COLLECTOR, CIVIL STATION, PALAKKAD,
PIN - 678001
3 THE TALUK LAND BOARD
THE TALUK LAND BOARD, REPRESENTED BY ITS CHAIRMAN,
PATTAMBI, PALAKKAD DISTRICT - 679303
4 THE VILLAGE OFFICER
THE VILLAGE OFFICER, VILLAGE OFFICE, PATTAMBI, PALAKKAD
DISTRICT-, PIN - 679303
5 THE PATTAMBI MUNICIPALITY
THE PATTAMBI MUNICIPALITY REPRESENTED BY ITS SECRETARY,
PATTAMBI, PALAKKAD DT, ., PIN - 679303
BY ADV SHRI.A.HAROON RASHEED, SC, PATTAMBI MUNICIPALITY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
04.12.2025, ALONG WITH WP(C)NO.32466/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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W.P.(C). No.32466 of 2022 and connected cases
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VIJU ABRAHAM, J.
-- -- -- -- -- -- -- -- -- -- -- -- --
W.P.(C) Nos.32466, 32481, 32491, 32499, 36306 & 37887 of 2022
and
6239, 6729 & 13518 of 2023,
-- -- -- -- -- -- -- -- -- -- -- -- --
Dated this the 4th day of December, 2025
JUDGMENT
The learned counsel appearing for the petitioners in all these
writ petitions submit that in the light of the order passed by this
Court in CRP(LR) No.2 of 2023, no orders are required in these
matters.
Accordingly, these writ petitions are closed.
Sd/-
VIJU ABRAHAM
JUDGE
sm/
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W.P.(C). No.32466 of 2022 and connected cases
APPENDIX OF WP(C) NO. 32466 OF 2022
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE SALE DEED NO.
2945/2006 OF SUB REGISTRY OFFICE,
OTTAPPALM DATED 13.11.2006 IN FAVOUR OF
THE 2ND PETITIONER.
Exhibit P2 THE TRUE COPY OF THE SALE DEED
NO.2819/2007 OF SUB REGISTRY OFFICE,
OTTAPPALM DATED 26.10.2007 IN FAVOUR OF
THE 1ST PETITIONER
Exhibit P3 THE TRUE COPY OF THE SALE DEED
NO.990/2008 OF SUB REGISTRY OFFICE
OTTAPPALM DATED 29.03.2008 IN FAVOUR OF
THE 2ND PETITIONER
Exhibit P4 THE TRUE COPY OF THE SALE DEED NO.
989/2008 OF SUB REGISTRY OFFICE,
OTTAPPALAM DATED 29.03.2008 IN FAVOUR OF
THE 1ST PETITIONER
Exhibit P5 A TRUE COPY OF THE COMMUNICATION DATED
24.06.2022 ISSUED BY VILLAGE OFFICER,
PATTAMBI ADDRESSED TO THE 1ST PETITIONER
PROHIBITING THE TRANSFER OF PROPERTY IN
Exhibit P6 A TRUE COPY OF THE COMMUNICATION DATED
24.06.2022 ISSUED BY VILLAGE OFFICER,
PATTAMBI ADDRESSED TO THE 2ND PETITIONER
PROHIBITING THE TRANSFER OF PROPERTY IN
SY NO. 11/4, 11/5, 137/5 AND 11/1 AND
10/1B
Exhibit P7 THE TRUE COPY OF THE PROCEEDINGS NO.
DCPKD/181/2022 DATED 3.6.2022 OF THE
DISTRICT COLLECTOR PALAKKAD RECEIVED ON
11.08.2022 UNDER RTI ACT
Exhibit P8 THE PHOTOCOPY OF THE TAX RECEIPT DATED
7.7.2022 IN FAVOUR OF THE 1ST PETITIONER
Exhibit P9 THE PHOTOCOPY OF THE TAX RECEIPT DATED
7.7.2022 IN FAVOUR OF THE 2ND PETITIONER
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W.P.(C). No.32466 of 2022 and connected cases
APPENDIX OF WP(C) NO. 32481 OF 2022
PETITIONER EXHIBITS
Exhibit P1 THE PHOTOCOPY OF THE TITLE DEED NO.991/08
DATED 29.03.2008 OF OTTAPALAM SRO
Exhibit P2 TRUE PHOTOCOPY OF THE TITLE DEED
NO.988/01/08 DATED 29.03.2008 OF
OTTAPALAM SRO
Exhibit P3 A TRUE COPY OF THE COMMUNICATION DATED
24.06.2022 ISSUED BY THE VILLAE OFFICER,
PATTAMBI TO THE 2ND PETITIONER
Exhibit P4 THE TRUE COPY OF THE PROCEEDINGS
NO.DCPKD/81/2022 DATED 3.6.2022 OF THE
DISTRICT COLLECTOR PALAKKAD RECEIVED ON
11.08.2022 UNDER RTI ACT.
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W.P.(C). No.32466 of 2022 and connected cases
APPENDIX OF WP(C) NO. 32491 OF 2022
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE SALE DEED NO.
2946/2006 OF SUB REGISTRY OFFICE,
OTTAPPALM DATED 13.11.2006.
Exhibit P2 THE TRUE COPY OF THE SALE DEED
NO.2818/2007 OF SUB REGISTRY OFFICE,
OTTAPPALM DATED 26.10.2007.
Exhibit P3 THE TRUE COPY OF THE SALE DEED
NO.916/1/2008 OF SUB REGISTRY OFFICE
OTTAPPALM DATED 24.3.2008.
Exhibit P4 THE TRUE COPY OF THE SALE DEED NO.
913/1/2008 OF SUB REGISTRY OFFICE,
OTTAPPALAM DATED 25.3.2008.
Exhibit P5 TRUE COPY OF THE SALE DEED NO.
1000/1/2008 OF SUB REGISTRY OFFICE,
OTTAPPALM DATED 29.3.2008.
Exhibit P6 A TRUE COPY OF THE COMMUNICATION DATED
24.06.2022 ISSUED BY VILLAGE OFFICER,
PATTAMBI.
Exhibit P7 THE TRUE COPY OF THE PROCEEDINGS NO
DCPKD/181/2022 DATED 3.6.2022 OF THE
DISTRICT COLLECTOR PALAKKAD.
Exhibit P8 THE PHOTOCOPY OF THE TAX RECEIPT DATED
11.2.2021 IN RESPECT OF THE PROPERTY NOW
IN POSSESSION OF THE PETITIONER.
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W.P.(C). No.32466 of 2022 and connected cases
APPENDIX OF WP(C) NO. 32499 OF 2022
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE SALE DEED
NO.987/1/08 SUB REGISTRY OFFICE,
OTTAPPALAM DATED 29/03/2008.
Exhibit P2 A TRUE COPY OF THE COMMUNICATION DATED
24/06/2022 ISSUED BY VILLAGE OFFICER,
PATTAMBI.
Exhibit P3 THE TRUE COPY OF THE PROCEEDINGS
NO.DCPKD/181/2022 DATED 3/6/2022 OF THE
DISTRICT COLLECTOR, PALAKKAD.
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W.P.(C). No.32466 of 2022 and connected cases
APPENDIX OF WP(C) NO. 36306 OF 2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE DOCUMENT NO. 112/2014 OF
SRO PATTAMBI, REGISTERED ON 13/01/2014.
Exhibit P2 TRUE COPY OF THE ORDER PASSED BY THE
STATE LAND BOARD, THIRUVANANTHAPURAM
DATED 15/02/2021 WITH NO.L.B.E 11-
7338/2008.
Exhibit P3 TRUE COPY OF THE LETTER DATED 24/03/2022
WITH NO.S.M 01/2021 (2) ISSUED BY THE
CHAIRMAN, TALUK LAND BOARD, OTTAPALAM TO
THE CHAIRMAN TALUK LAND BOARD PATTAMBI,
OBTAINED BY THE PETITIONER UNDER THE
RIGHT TO INFORMATION ACT,2005.
Exhibit P4 TRUE COPY OF THE LETTER ISSUED BY THE
CHAIRMAN, TALUK LAND BOARD, PATTAMBI TO
THE 1ST RESPONDENT HEREIN WITH
NO.S.M.3/2021 DATED 28/04/2022, OBTAINED
BY THE PETITIONER UNDER THE RIGHT TO
INFORMATION ACT, 2005.
Exhibit P5 TRUE COPY OF THE PROCEEDINGS OF THE 1ST
RESPONDENT WITH FILE NO.DCPKD /181/2022-
LRA 6 DATED 03/06/2022, OBTAINED BY THE
PETITIONER UNDER THE RIGHT TO INFORMATION
ACT, 2005.
Exhibit P6 TRUE COPY OF THE ORDER PASSED BY THE
HON'BLE HIGH COURT OF KERALA IN W.P.
(C).NO.32491/ 2022 DATED 13/10/2022.
2025:KER:93841
W.P.(C). No.32466 of 2022 and connected cases
APPENDIX OF WP(C) NO. 37887 OF 2022
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE SALE DEED NO.
988/1/2021 OF SUB REGISTRY OFFICE,
OTTAPPALM DATED 13.04.2021 IN FAVOUR OF
THE PETITIONERS.
Exhibit P2 THE TRUE PHOTOCOPY OF THE TAX RECEIPT
DATED 08.07.2021 ISSUED BY THE VILLAGE
OFFICER
Exhibit P3 THE TRUE PHOTOCOPY OF THE TAX RECEIPT
DATED 17.06.2022 ISSUED BY THE VILLAGE
OFFICER
Exhibit P4 THE TRUE COPY OF THE OCCUPANCY
CERTIFICATE DATED 17.08.22 ISSUED BY THE
PATTAMBI MUNICIPALITY.
Exhibit P5 A TRUE COPY OF THE COMMUNICATION DATED
24.06.2022 ISSUED BY VILLAGE OFFICER,
PATTAMBI.
Exhibit P6 THE TRUE COPY OF THE PROCEEDINGS NO
DCPKD/181/2022 DATED 3.6.2022 OF THE
DISTRICT COLLECTOR PALAKKAD RECEIVED ON
11.08.2022 UNDER RTI ACT
Exhibit P7 THE TRUE COPY OF THE INTERIM ORDER DATED
13.10.22 IN WPC(C)32499/22.
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W.P.(C). No.32466 of 2022 and connected cases
APPENDIX OF WP(C) NO. 6239 OF 2023
PETITIONER EXHIBITS
Exhibit - P1 THE TRUE COPY OF THE CERTIFICATE OF
INCORPORATION OF THE PETITIONER COMPANY
DATED 19.4.2017
Exhibit- P2 THE TRUE COPY OF THE POSSESSION
CERTIFICATE DATED 4.12.21 ISSUED BY THE
PATTAMBI VILLAGE OFFICER
Exhibit- P3 THE TRUE COPY OF THE BUILDING PERMIT
DATED 16.9.2017 ISSUED BY THE 5TH
RESPONDENT
Exhibit- P4 THE TRUE COPY OF THE REVISED BUILDING
PERMIT DATED 13.4.21 ISSUED BY THE 5TH
RESPONDENT
Exhibit -P5 THE TRUE COPY OF THE COMPLETION
CERTIFICATE DATED 9.2.2023
Exhibit -P6 A TRUE COPY OF THE REJECTION OF
POSSESSION CERTIFICATE DATED 23.1.2023
Exhibit -P7 THE TRUE COPY OF THE APPLICATION FOR
ONETIME TAX WITH THE ENDORSEMENT OF
SURPLUS LAND.
Exhibit -P8 THE TRUE COPY OF THE LAND TAX DATED
23.1.2023.
Exhibit -P9 THE TRUE COPY OF THE PROCEEDINGS OF THE
DISTRICT COLLECTOR NO. DCPKD/181/2022-
LRA6 DATED 13.6.2022
Exhibit -P10 THE TRUE COPY OF THE INTERIM ORDERS IN
WP(C) 32491/22, WP(C) 37887/22, WP(C)
32499/22 AND WP(C) 32466/22
2025:KER:93841
W.P.(C). No.32466 of 2022 and connected cases
APPENDIX OF WP(C) NO. 6729 OF 2023
PETITIONER EXHIBITS
Exhibit. P1 THE TRUE COPY OF THE SALE DEED NO.
1627/1/2019 DATED 30.07.2019 OF OTTAPALAM
SRO
Exhibit. P2 THE TRUE COPY OF THE SALE DEED NO.
1711/1/2019 DATED 30.07.2019 OF OTTAPALAM
SRO
Exhibit. P3 THE TRUE COPY OF THE SALE DEED NO.
1608/1/2019 DATED 30.07.2019 OF OTTAPALAM
SRO
Exhibit. P4 THE TRUE COPY OF THE BUILDING PERMIT
DATED 10.10.2019 ISSUED BY THE 5TH
RESPONDENT
Exhibit. P5 THE TRUE COPY OF THE COMPLETION
CERTIFICATE DATED 25.1.2023
Exhibit. P6 A TRUE COPY OF THE REJECTION OF
POSSESSION CERTIFICATE DATED 05.1.2023
Exhibit. P7 THE TRUECOPY OF THE LAND TAX DATED
01.2.2023.
Exhibit. P8 THE TRUE COPY OF THE PROCEEDINGS OF THE
DISTRICT COLLECTOR NO. DCPKD/181/2022-
LRA6 DATED 3.6.2022
Exhibit. P9 THE TRUECOPY OF THE INTERIM ORDERS IN
WP(C) 32491/22, WP(C) 37887/22, WP(C)
32499/22 AND WP(C) 32466/22
2025:KER:93841
W.P.(C). No.32466 of 2022 and connected cases
APPENDIX OF WP(C) NO. 13518 OF 2023
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE SALE DEED NO.
3537/1/2008 DATED 27/11/2008
Exhibit P2 TRUE COPY OF THE POSSESSION CERTIFICATE
DATED 29/9/2018 ISSUED BY THE 4TH
RESPONDENT WITH RESPECT TO PETITIONER'S
PROPERTY
Exhibit P3 TRUE COPY OF LAND TAX RECEIPT DATED
18/6/2022 ISSUED BY THE 4TH RESPONDENT
WITH RESPECT TO PETITIONER'S PROPERTY
Exhibit P4 TRUE COPY OF THE BUILDING PERMIT DATED
22/8/2017 ISSUED BY THE 5TH RESPONDENT
MUNICIPALITY
Exhibit P5 THE TRUE COPY OF THE REJECTION ORDER
DATED 5.3.2023
Exhibit P6 TRUE COPY OF THE ORDER IN S.M NO.3/2021
DATED 30/11/2022 ISSUED BY THE
3RDRESPONDENT
Exhibit P7 TRUE COPY OF THE INTERIM ORDER DATED
OF 2023
Exhibit P8 THE TRUE COPY OF THE INTERIM ORDER DATED
20/3/2023 IN W.P C NO. 6239/2023 OF HIGH
COURT OF
