Sooraj Krishnan H vs State Of Kerala
2024 Latest Caselaw 28673 Ker

Kerala High Court

Sooraj Krishnan H vs State Of Kerala on 26 September, 2024

                                               2024:KER:71970

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

         THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.

 THURSDAY, THE 26TH DAY OF SEPTEMBER 2024 / 4TH ASWINA, 1946

                   WP(C) NO. 33790 OF 2024

PETITIONER/S:

    1    SOORAJ KRISHNAN H
         AGED 45 YEARS
         S/O. HARIDAS, LOWER PRIMARY SCHOOL ASSISTANT ABUP
         SCHOOL, KANNADI POST, PALAKKAD RESIDING AT
         THANNIKKAL HOUSE THARUVAKURISSI, KANNADI, PALAKKAD
         MOB : 7025300997, PIN - 678701

    2    AMITH KRISHNA V
         AGED 22 YEARS
         S/O. E K VIJAYAN LPST ABUP SCHOOL, KANNADI EDAKKAD
         HOUSE, CHITHALI P. O. KUZHALMANNAM, PALAKKAD MOB:
         9400574034., PIN - 678702


         BY ADV U.BALAGANGADHARAN


RESPONDENT/S:

    1    STATE OF KERALA,
         REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION
         DEPARTMENT, GOVERNMENT SECRETARIAT (ANNEX),
         THIRUVANANTHAPURAM, PIN - 695001

    2    DIRECTOR OF GENERAL EDUCATION,
         JAGATHY, THIRUVANANTHAPURAM, PIN - 695014

    3    DEPUTY DIRECTOR OF EDUCATION,
         CIVIL STATION, ROBINSON ROAD, PALAKKAD, PIN -
         678001
 W.P.C No. 33790 of 2024


                                       2
                                                              2024:KER:71970

     4       ASSISTANT EDUCATIONAL OFFICER,
             KUZHAKLMANNAM, PALAKKAD, PIN - 678702

     5       THE MANAGER,
             A.B.U.P. SCHOOL, KANNADI, PALAKKAD, PIN - 678701


             ADV VENUGOPAL V -GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   26.09.2024,    THE   COURT   ON       THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.C No. 33790 of 2024


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                                                         2024:KER:71970

                            JUDGMENT

The petitioners were appointed as LPSTs in the 5th respondent

school against substantive vacancies. However, approval of their

appointments was declined by the educational authorities as per

Exts.P9 and P10. Being aggrieved, the petitioners have submitted

Exts.P11 and P12 which are now pending before the 2nd respondent.

The limited prayer sought by the petitioners is to direct the 2 nd

respondent to pass orders thereon within a time frame.

After hearing the learned counsel for the petitioners and the

learned Government Pleader, I am inclined to dispose of this writ

petition. Accordingly, it is ordered that the 2 nd respondent shall take

up Exts.P11 and P12 and appropriate orders thereon shall be passed

in accordance with law, after hearing the petitioner, the 5 th

respondent and the affected parties, if any. A decision shall be

taken within a period of two months from the date of receipt of a

copy of this judgment.

Sd/-

ZIYAD RAHMAN A.A. JUDGE

rpk

2024:KER:71970

APPENDIX OF WP(C) 33790/2024

PETITIONER EXHIBITS

Exhibit P 1 A TRUE COPY OF THE STAFF FIXATION ORDER NO. K.DIS. D/57898/2023 DATED 05.09.2023 ISSUED BY THE 4TH RESPONDENT

Exhibit P 2 A TRUE COPY OF THE APPROVED SENIORITY LIST ALONG WITH COVERING LETTER OF THE 4TH RESPONDENT ORDER NO.K.DIS. AEOCYL/224/2023

- D DATED 02.05.2023

Exhibit P 3 A TRUE COPY OF THE APPOINTMENT ORDER DATED 01.06.2023 ISSUED BY THE 5TH RESPONDENT TO THE 1ST PETITIONER

Exhibit P 4 A TRUE COPY OF THE APPOINTMENT ORDER DATED 01.06.2023 ISSUED BY THE 5TH RESPONDENT TO THE 2ND PETITIONER

Exhibit P 5 A TRUE COPY OF THE LETTER DATED 12.04.2023 ISSUED BY THE 3RD RESPONDENT

Exhibit P 6 A TRUE COPY OF THE LETTER DATED 01.03.2023 ISSUED BY THE 2ND RESPONDENT TO THE 3RD RESPONDENT

Exhibit P 7 A TRUE COPY OF THE REJECTION ORDER NO.D/45006/2023 DATED. 06.06.2024 ISSUED BY THE 4TH RESPONDENT

Exhibit P 8 A TRUE COPY OF THE REJECTION ORDER NO.

D/46726/2023 DATED NIL ISSUED BY THE 4TH RESPONDENT

Exhibit P 9 A TRUE COPY OF THE REJECTION ORDER NO.K.DIS. B3/740898/2024 DATED. 05.08.2024 ISSUED BY THE DISTRICT EDUCATIONAL OFFICER, PALAKKAD

Exhibit P 10 A TRUE COPY OF THE REJECTION ORDER NO.

K.DIS. B3/740643 /2024 DATED 05.08.2024

2024:KER:71970

ISSUED BY THE DISTRICT EDUCATIONAL OFFICER, PALAKKAD

Exhibit P 11 A TRUE COPY OF THE REVISION PETITION DATED 22.08.2024 SUBMITTED BY THE 5TH RESPONDENT

Exhibit P 12 A TRUE COPY OF THE REVISION PETITION DATED. 26.08.2024 SUBMITTED BY THE 2ND PETITIONER