Jacob.K.Mathew vs State
2024 Latest Caselaw 28460 Ker

Kerala High Court

Jacob.K.Mathew vs State on 25 September, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

             THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

   WEDNESDAY, THE 25TH DAY OF SEPTEMBER 2024 / 3RD ASWINA, 1946

                          RP NO. 284 OF 2006

        AGAINST THE JUDGMENT DATED 02.09.2005 IN WPC NO.22007 OF 2005

                        OF HIGH COURT OF KERALA

REVIEW PETITIONERS:

    1       JACOB.K.MATHEW
            RETD. HEADMASTER, KOZHIKUZHIYIL JAISON VILLA,,
            P.O. KANNADY, PALAKKAD DISTRICT.

    2       T. FRANCIS JOSEPH VINCENT
            RETD. HEADMASTER, SAJEET VILLA, KOZHIPPARA P.O.,,
            PALAKKAD-678 557.

    3       P. MANIYAN
            RETD. HEADMASTER, "PRATHIBHA", KALLEKKAD P.O.,,
            PALAKKAD-678 015.

    4       V. BALAKUMARAN
            RETD. ASST. EDUCATIONAL OFFICER, VAYANKARAPADAM HOUSE,
            P.O. KUNDUVAMPADAM, KATAMPAZHIPURAM,, PALAKKAD-678 633.

    5       C. GOVINDANKUTTY
            RETD. HEADMASTER, PANCHAJANYAM', PUTHUR,
            PALAKKAD-678 001.

    6       K. RAMAKRISHNAN
            RETD. HEADMASTER,ANANDA BHAVAN',, P.O. KONGAD,
            PALAKKAD-678 631.

    7       T.K. KARTHIAYANI
            RETD. HIGH SCHOOL ASSISTANT, "SUDARSANA",,
            PALAPPURAM P.O., OTTAPALAM VIA., PALAKKAD DISTRICT

    8       K. NARAYANAN
            RETD. HADMASTER, "SREERAGAM", T.B. ROAD,,
            TATHAMANGALAM, PALAKKAD DISTRICT.

    9       K. MADHAVIKUTTY
            RETD. HEADMISTRESS, THANNIKKUNNATH HOUSE,,
                                                   2024:KER:71807
RP NO. 284 OF 2006

                               2



            P.O. NHANGATHIRI, PALAKKAD-679 311.

     0      K.K. MADHAVI
            RETD. UPPER PRIMARY SCHOOL ASSISTANT,,
            THANNIKUNNATH HOUSE, P.O. NHANGATHIRI, PALAKKAD.

    11      S. VALUCHAMY
            RETD. DEPUTY HEADMASTER, XX/44 POLACHI ROAD,,
            KOZHINJAMPARA P.O., PALAKKAD-678 555.

    12      K. SAVITHRI
            RETD. HEADMISTRESS, "THUSHARA", P.O. KADAMBUR,,
            PALAKKAD-679 515.

    13      G. KRISHNAN ACHARY
            RETD. HEADMASTER, NELLIRETH HOUSE, GANDHI NAGAR,,
            NATTUKKAL P.O., PALAKKAD-678 554.

    14      M. CHANDRAN
            RETD. P.D. TEACHER, PUSHKALALAYAM,
            PALLATHAMPULLY,, TATHAMANGALAM P.O.,
            PALAKKAD-678 102.

    15      M.K. NEELAKANTAN NAMBOODIRI
            RETD. HIGH SCHOOL ASSISTANT, MUNDORKARA MANA,,
            P.O. KUNDALASSERI, VIA. KERALASSERI,PALAKKAD
            DIST.

    16      K. DEVAKY
            RETD. HEADMISTRESS, KARUTHEDATH HOUSE,,
            NALLEPILLY P.O., PALAKKAD DISTRICT.

    17      V. SUBHADRA
            RETD. HEADMISTRESS, POORNIMA, HILLS VIEW NAGAR,,
            PUDUPARIYARAM, PALAKKAD DISTRICT.

    18      A. RAMAKRISHNAN
            RETD. UPPER PRIMARY SCHOOL ASSISTANT,,
            CHERIYAKALLIMPARA, P.O. PARISAKAL, PALAKKAD-
            678556

    19      A. SAKHINA BIBI
            RETD. P.D. TEACHER, SAKHINA MANZIL,, KERALAPURAM
            GRAMOM, KODUVAYUR P.O., PALAKKAD DIST.
                                                        2024:KER:71807
RP NO. 284 OF 2006

                                    3



     0      A. MOHAMMED HANEEFA
            RETD. HEADMASTER, EAST STREET, KODUVAYUR P.O.,,
            PALAKKAD-678 501.

    21      V. RAJU
            RETD. HEADMASTER, YAM VEE NIVAS, MANALOOR,,
            KANNADI P.O., PALAKKAD-678 701.

            SRI.BABU JOSEPH KURUVATHAZHA
            SRI.C.P.SIVADASAN NAIR



RESPONDENTS:

      1     STATE OF KERALA
            REP. BY ITS CHIEF SECRETARY, GOVT.SECRETARIAT,,
            THIRUVANANTHAPURAM.

      2     THE SECRETARY
            DEPT. OF EDUCATION, GOVT. SECRETARIAT,,
            THIRUVANANTHAPURAM.

      3     THE DIRECTOR OF PUBLIC INSTRUCTIONS
            THIRUVANANTHAPURAM.

      4     THE ACCOUNTANT GENERAL OF KERALA
            THIRUVANANTHAPURAM.

      5     THE DEPUTY DIRECTOR OF EDUCATION
            PALAKKAD.



      THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
25.09.2024,      THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                                                  2024:KER:71807
RP NO. 284 OF 2006

                                4



                             ORDER

It is submitted by the learned counsel for the

petitioners that the review petition has become infructuous by

efflux of time and that they are not pressing the same.

This review petition is, therefore, closed as having

become infructuous.

Sd/- DEVAN RAMACHANDRAN JUDGE stu