M/S. Atul Automations Pvt. Ltd vs Commissioner Of Customs
2024 Latest Caselaw 28195 Ker

Kerala High Court

M/S. Atul Automations Pvt. Ltd vs Commissioner Of Customs on 24 September, 2024

Author: A.K.Jayasankaran Nambiar

Bench: A.K.Jayasankaran Nambiar

R.P Nos.316 and 307 of 2018           1
                                                         2024:KER:71206
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

          THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                                          &

                 THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

      TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946

                              RP NO. 316 OF 2018

        AGAINST THE ORDER/JUDGMENT DATED 14.03.2018 IN Cus.Appeal

NO.18 OF 2017 OF HIGH COURT OF KERALA

REVIEW PETITIONER/S:

              M/S. PARAG DOMESTIC APLIANCES
              ROOM NO. 408, 4TH FLOOR, 8, AMARTALLA STREET,
              KOLKATA-700001, REPRESENTED BY PROPERTIES, USHMA
              BOGHANI, AGED 48 YEARS, W/O. PARAG BOGHANI.


              BY ADVS.
              SRI.P.A.AUGUSTIAN
              SRI.M.A.BABY
              SMT.LINDA.M.J.


RESPONDENT

              COMMISSIONER OF CUSTOMS
              CUSTOMS HOUSE, WILLINGTON ISLAND, COCHIN-682009.

              BY SREELAL N WARRIER SC


       THIS    REVIEW     PETITION   HAVING    COME   UP   FOR   ADMISSION   ON
24.09.2024, ALONG WITH RP.317/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 R.P Nos.316 and 307 of 2018           2
                                                                 2024:KER:71206

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

          THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                                          &

                 THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

      TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946

                              RP NO. 317 OF 2018

        AGAINST THE ORDER/JUDGMENT DATED 14.03.2018 IN Cus.Appeal

NO.19 OF 2017 OF HIGH COURT OF KERALA

REVIEW PETITIONER

              M/S. ATUL AUTOMATIONS PVT. LTD.
              8, BENTINCK STREET, KOLKATA - 700 001. REPRESENTED BY
              ITS DIRECTOR SHRI, KETAN KAMDAR.


              BY ADVS.
              SRI.P.A.AUGUSTIAN
              SRI.M.A.BABY
              SMT.LINDA.M.J.




RESPONDENT

              COMMISSIONER OF CUSTOMS
              CUSTOMS HOUSE, WILLINGTON ISLAND, COCHIN - 682 009.

              BY SRI. SREELAL N WARRIER - SC


       THIS    REVIEW     PETITION   HAVING    COME   UP   FOR   ADMISSION   ON
24.09.2024, ALONG WITH RP.316/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 R.P Nos.316 and 307 of 2018         3
                                                           2024:KER:71206




                                   ORDER

Dr. A.K.Jayasankaran Nambiar, J.

The learned counsel for the review petitioners submits that the

matters have become infructuous.

Hence, the Review Petitions are closed as infructuous.

Sd/-

DR. A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

SYAM KUMAR V.M. JUDGE

smm