Deputy Commissioner Of Income Tax ... vs M/S. Pankaja Kasturi Herbals India Pvt. ...
2024 Latest Caselaw 27388 Ker

Kerala High Court

Deputy Commissioner Of Income Tax ... vs M/S. Pankaja Kasturi Herbals India Pvt. ... on 11 September, 2024

Author: A.K.Jayasankaran Nambiar

Bench: A.K.Jayasankaran Nambiar

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                 THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
        Wednesday, the 11th day of September 2024 / 20th Bhadra, 1946
                             WA NO. 1426 OF 2024
 (ARISING FROM JUDGMENT DATED 19.12.2023 IN WP(C) 25867/2023 OF THIS COURT)
APPELLANT(S)/RESPONDENTS:

  1. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1),AAYAKAR BHAVAN,1ST
     FLOOR, KOWDIAR,THIRUVANANTHAPURAM,PIN-695003
  2. THE ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE,AAYAKAR
     BHAVAN,1ST FLOOR,KOWDIAR, THIRUVANATHAPURAM,PIN-695003
  3. UNION OF INDIA,REPRESENTED BY ITS SECRETARY,DEPARTMENT OF
     REVENUE,MINISTRY OF FINANCE,NORTH BLOCK,NEW DELHI,PIN-110001
  4. INTERIM BOARD FOR SETTLEMENT,IBS-2,LOK NAYAK BHAWAN,KHAN MARKET,NEW
     DELHI,PIN-110003

BY.SRI.JOSE JOSEPH(STANDING COUNSEL),M/S.NAVANEETH N.NATH & SUSIE
B.VARGHESE

RESPONDENT(S)/PETITIONER:

     M/S. PANKAJA KASTURI HERBALS INDIA PVT. LTD., KASTURI,
     POOVACHAL,THIRUVANANTHAPURAM 695 575, REPRESENTED BY ITS MANAGING
     DIRECTOR, DR. J HAREENDRAN NAIR, PIN - 695575


     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay operation of the judgement dated 19.12.2023 in WP(C)No.25867/2023,
till disposal of writ appeal.


     This Writ Appeal coming on for orders on 11.09.2024,upon perusing
the appeal memorandum, the court passed the following:
                DR. A.K.JAYASANKARAN NAMBIAR
                                              &
                          SYAM KUMAR V.M, JJ.
                ---------------------------------------------------------
                     Writ Appeal No.1426 of 2024
                ---------------------------------------------------------
              Dated this the 11th day of September, 2024


                                      ORDER

Dr. A.K.Jayasankaran Nambiar, J.

The above application is filed to condone the delay of 65 days

in filing the Writ Appeal.

Heard. Taking note of the averments in the affidavit filed in

support of the delay condonation application, delay is condoned.

Writ Appeal

Admit. Adv.Aditya Nair takes notice for the respondent.

Post for disposal on 14.10.2024 along with W.A.No.747 of 2024

and connected cases.

Sd/-

DR. A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

SYAM KUMAR V.M. JUDGE

smm