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P.S. Aziz vs Dr. V. Venu
2024 Latest Caselaw 27378 Ker

Citation : 2024 Latest Caselaw 27378 Ker
Judgement Date : 11 September, 2024

Kerala High Court

P.S. Aziz vs Dr. V. Venu on 11 September, 2024

Author: K.Babu

Bench: K. Babu

                                                           2024:KER:69915
                                         1

Con.Case (C) No.2220 of 2024

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                      THE HONOURABLE MR.JUSTICE K. BABU
  WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA,
                                       1946
                          CON.CASE(C) NO. 2220 OF 2024
          JUDGMENT DATED 01.02.204 IN WP(C) NO.43375 OF 2023 OF
                               HIGH COURT OF KERALA

PETITIONER/PETITIONER IN WPC:

                P.S. AZIZ,
                AGED 50 YEARS,
                S/O SYED MOHAMMED P.A., PUZHUPARAMBIL,
                THIRUVARPU P.O., KOTTAYAM DISTRICT.,
                PIN - 686020

                BY ADV
                SRI.U.R.HARSHAKUMAR
RESPONDENT/1ST RESPONDENT:

                DR. V. VENU,
                AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
                THE CHIEF SECRETARY,
                THE GOVERNMENT SECRETARIAT,
                THIRUVANANTHAPURAM., PIN - 695001

                BY ADV
                SRI.RAJESH.A, SPECIAL GOVERNMENT PLEADER
                SMT.REKHA.S, SENIOR PUBLIC PROSECUTOR
        THIS       CONTEMPT     OF   COURT    CASE   (CIVIL)   HAVING   BEEN
FINALLY HEARD ON 11.09.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                                        2024:KER:69915
                                     2

Con.Case (C) No.2220 of 2024


                                  K.BABU, J.
                -------------------------------------------
                        Con.Case (C) No.2220 of 2024
                -------------------------------------------
                  Dated this the 11th day of September, 2024

                                JUDGMENT

It is submitted that the direction in the judgment dated

01.02.2024 has been complied with.

The Contempt Case (Civil) stands closed.

Sd/-

K.BABU, JUDGE KAS 2024:KER:69915

APPENDIX OF CON.CASE(C) 2220/2024

PETITIONER ANNEXURES

Annexure 1 CERTIFIED COPY OF THE JUDGMENT DTD 01-02-2024 IN WRIT PETITION (CIVIL)NO.

Annexure 2 TRUE COPY OF THE LAWYER NOTICE DTD.

03-05-2024

 
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