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Satheesh Babu K vs State Of Kerala
2024 Latest Caselaw 27360 Ker

Citation : 2024 Latest Caselaw 27360 Ker
Judgement Date : 11 September, 2024

Kerala High Court

Satheesh Babu K vs State Of Kerala on 11 September, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                            2024:KER:69508
WP(C) NO. 22838 OF 2024

                            -1-


         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

            THE HONOURABLE MR.JUSTICE V.G.ARUN

 WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA,

                           1946

                  WP(C) NO. 22838 OF 2024

PETITIONER/S:

         SATHEESH BABU K
         AGED 47 YEARS
         S/O KRISHNAN NAIR M, AMBILI KOVILVILAKAM,
         VADAKKEVILA, BALARAMAPURAM P.O, PALLICHAL,
         THIRUVANANTHAPURAM., PIN - 695501


         BY ADVS.
         ASHIK K.MOHAMED ALI
         MUHAMMED RIFA P.M.
         GAYATHRI ASHISH NAIR
         EHLAS HALEEMA C.K.
         SALMAN FARIS




RESPONDENT/S:

    1    STATE OF KERALA
         REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
         SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

    2    THE PRINCIPAL SECRETARY
                                             2024:KER:69508
WP(C) NO. 22838 OF 2024

                            -2-


         HOME DEPARTMENT, GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM., PIN - 695001

    3    THE DISTRICT POLICE CHIEF (RURAL)
         OFFICE OF THE DISTRICT POLICE CHIEF, PALAYAM,
         THIRUVANANTHAPURAM., PIN - 695033

    4    THE STATION HOUSE OFFICER
         BALARAMAPURAM POLICE STATION, PANANINNAVILAKAM
         ROAD, THIRUVANANTHAPURAM., PIN - 695501

    5    SARATH S.S,
         S/O SURENDRAN, PANAYATHERI KRISHNA VILASAM
         VEETTIL, PALLICHAL, THIRUVANANTHAPURAM., PIN -
         695501

    6    SASIDAS
         S/O SIVADAS, PANAYATHERI SREERAMA VILASAM
         VEETTIL, PALLICHAL, THIRUVANANTHAPURAM., PIN -
         695501

    7    RADHAKRISHNAN
         PANAYATHERI UTHRAM VEETTIL, PALLICHAL,
         THIRUVANANTHAPURAM., PIN - 695501

    8    ROHINI
         W/O RADHAKRISHNAN, PANAYATHERI UTHRAM VEETTIL,
         PALLICHAL, THIRUVANANTHAPURAM., PIN - 695501

    9    SANKAR S.S
         S/O SURENDRAN, PANAYATHERI KRISHNA VILASAM
         VEETTIL, PALLICHAL, THIRUVANANTHAPURAM., PIN -
         695501

    0    SNEHALATHA
         W/O SURENDRAN, PANAYATHERI KRISHNA VILASAM
         VEETTIL, PALLICHAL, THIRUVANANTHAPURAM., PIN -
                                                     2024:KER:69508
WP(C) NO. 22838 OF 2024

                                 -3-


            695501

   11       BINDHU S
            PANAYATHERI VEETTIL, PALLICHAL,
            THIRUVANANTHAPURAM., PIN - 695501

            BY SRI. AJITH VISHWANATHAN, GP



     THIS    WRIT    PETITION   (CIVIL)   HAVING    COME    UP    FOR
ADMISSION    ON   11.09.2024,   THE    COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                        2024:KER:69508
WP(C) NO. 22838 OF 2024

                                    -4-



                              JUDGMENT

Today when the matter is taken up for consideration, the

learned Counsel for the petitioner submits that the writ petition is

not pressed.

This is recorded and the writ petition is dismissed as not

pressed.

Sd/-

V.G.ARUN JUDGE

uu 12.09.2024 2024:KER:69508 WP(C) NO. 22838 OF 2024

APPENDIX OF WP(C) 22838/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE LAND TAX RECEIPT DATED 19-05-2024 ISSUED BY THE PALLICHAL VILLAGE OFFICE

Exhibit P2 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 13-02-2024 ISSUED BY THE PALLICHAL GRAMA PANCHAYAT

Exhibit P3 TRUE COPY OF THE SITE PLAN SUBMITTED BY THE PETITIONER BEFORE THE PALLICHAL GRAMA PANCHAYAT

Exhibit P4 TRUE COPY OF THE ORDER DATED 14-11-2023 ISSUED BY THE DISTRICT OFFICER, GROUND WATER DEPARTMENT, THIRUVANANTHAPURAM

Exhibit P5 TRUE COPY OF THE RESOLUTION NO. VIII (27) OF THE PALLICHAL GRAMA PANCHAYAT

Exhibit P6 TRUE COPY OF THE PETITION DATED 10-06- 2024, SUBMITTED BEFORE THE 3RD RESPONDENT

Exhibit P7 TRUE COPY OF THE TRACK CONSIGNMENT OBTAINED FROM THE WEBSITE OF THE POSTAL DEPARTMENT IN RESPECT OF RL802620525IN

 
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