Ranju Kuruvilla Kurien vs Shanu Paul (Age & Fathers Name Not Known ...
2024 Latest Caselaw 27289 Ker

Kerala High Court

Ranju Kuruvilla Kurien vs Shanu Paul (Age & Fathers Name Not Known ... on 11 September, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

Contempt Case (C)No. 2371 of 2024

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                                          2024:KER:69166
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH
                           BHADRA, 1946
                CON.CASE(C) NO. 2371 OF 2024
        AGAINST THE ORDER/JUDGMENT DATED 22.08.2023 IN
WP(C) NO.6829 OF 2023 OF HIGH COURT OF KERALA
PETITIONER(S)/PETITIONERS:

    1      RANJU KURUVILLA KURIEN
           AGED 49 YEARS
           THONIPURAYIL HOUSE, 38/801. BEENA ANJUMANA
           ROAD, EDAPALLY P.O., KOCHI, PIN - 682024

    2      SMS BUILDERS
           DOOR NO. 60/1201A, VARGHESE THITEL ROAD,
           SOUTH PANAMPILLY NAGAR, KADAVANTHRA P.O.,
           KOCHI. REPRESENTED BY ITS PARTNER MR. TOM
           MATHEW MALAYIL, PIN - 682020

    3      TITUS THOMAS
           AGED 58 YEARS
           FLAT NO:1C, SMS VISTA, BEENA ANJUMANA ROAD,
           EDAPALLY P.O., KOCHI, PIN - 682024

           BY ADV. RAMESH CHERIAN JOHN


RESPONDENT(S)/RESPONDENTS 1 TO 3:

    1      SHANU PAUL (AGE & FATHERS NAME NOT KNOWN TO
           THE PETITIONER), THE ASSISTANT ENGINEER
           KERALA WATER AUTHORITY, WATER WORKS SUB
           DIVISION, KALOOR, KOCHI, PIN - 682017

    2      NEETU MOHAN (AGE AND FATHERS NAME NOT KNOWN
           TO THE PETITIONER), THE ASSISTANT EXECUTIVE
           ENGINEER, KERALA WATER AUTHORITY,
 Contempt Case (C)No. 2371 of 2024

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                                          2024:KER:69166

           WATER WORKS SUB DIVISION, KALOOR,
           KOCHI, PIN - 682017

    3      ANIL V.R. (AGE AND FATHERS NAME NOT KNOWN TO
           THE PETITIONER), THE EXECUTIVE ENGINEER
           KERALA WATER AUTHORITY, PH DIVISION, MARKET
           ROAD, KACHERIPADY, ERNAKULAM, PIN - 682018

           BY ADV.
           SRI. T.R. RENJITH SENIOR PP
           SRI. P.M.JOHNY, SC, KWA
           SRI.GEOGIE JOHNY, SC, KWA


        THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME
UP FOR ADMISSION ON 11.09.2024, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 Contempt Case (C)No. 2371 of 2024

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                                           2024:KER:69166

              P.V.KUNHIKRISHNAN, J.
             ------------------------------
       Contempt Case (C)No. 2371 of 2024
     ----------------------------------------------
    Dated this the 11th day of September, 2024


                        JUDGMENT

This Contempt Case (C) is filed alleging violation

of the directions in the interim order dated 22.08.2023

in W.P.(C) No.6829/2023. Admittedly, the writ petition

is pending. If that be the case, this Court need not

initiate any contempt proceedings separately. The

petitioners are free to approach the Writ Court with

appropriate application.

2. The counsel appearing for the respondents

submitted that the order is already modified. The

same is disputed by the counsel appearing for the

petitioners.

3. I don't want to make any observation about

the same. The petitioners are free to approach the

Writ Court with appropriate application. Contempt Case (C)No. 2371 of 2024

2024:KER:69166

With the above observation, this Contempt Case

(C) is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE DM Contempt Case (C)No. 2371 of 2024

2024:KER:69166

APPENDIX OF CON.CASE(C) 2371/2024

PETITIONER ANNEXURES

ANNEXURE 1 CERTIFIED COPY OF THE INTERIM ORDER DATED 22.08.2023 IN WPC NO. 6829 OF

RESPONDENTS EXHIBITS : NIL //TRUE COPY// PA TO JUDGE