Cyriac K.T vs The Authorized Officer
2024 Latest Caselaw 27119 Ker

Kerala High Court

Cyriac K.T vs The Authorized Officer on 6 September, 2024

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

WP(C) No.30531/2024                        1/3                        Order Date : 06-09-2024

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
             Friday, the 6th day of September 2024 / 15th Bhadra, 1946
                              WP(C) NO. 30531 OF 2024
   PETITIONER:

          CYRIAC K.T., AGED 65 YEARS,S/O.THOMAS,NEYYTHUNPARAMBIL, VELLASSERY,
          KADUTHURUTHY P.O, KOTTAYAM, PIN - 686604.

   RESPONDENT:

          THE AUTHORIZED OFFICER, INDIAN BANK, KADUTHURUTHY BRANCH,
          KADUTHURUTHY, KOTTAYAM, PIN-689101

        Writ Petition (Civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay further proceedings in Exhibit P2 till disposal of this
   writ petition.
        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   SRI.M.R.SASITH, Advocate for the petitioner, the court passed the
   following:
 WP(C) No.30531/2024                          2/3                           Order Date : 06-09-2024



                              DINESH KUMAR SINGH, J.
                       ---------------------------------------------
                               W.P (C) No.30531 of 2024
                          ----------------------------------------------
                        Dated this the 06th day of September, 2024


                                         ORDER

Subject to making payment of the entire overdue

amount of Rs.6,05,935/- as on 29.08.2024 on or before

07.10.2024, the Bank shall not proceed for sale of the

secured asset of the petitioner.

Post this matter on 09.10.2024.

SD/-DINESH KUMAR SINGH JUDGE lsn WP(C) No.30531/2024 3/3 Order Date : 06-09-2024

APPENDIX OF WP(C) 30531/2024 Exhibit-P1 THE TRUE COPY OF THE JUDGMENT DATED 24.11.2023 IN WP(C) NO. 38602/2023 PASSED BY THIS HON'BLE COURT. Exhibit-P2 THE TRUE COPY OF THE NOTICE OF INTENDED SALE DATED 04.07.2024 ISSUED BY THE RESPONDENT AGAINST THE PETITIONER.