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Mohammed Abdul Majeed M.P vs Tarbiyathul Islam Sangam
2024 Latest Caselaw 26693 Ker

Citation : 2024 Latest Caselaw 26693 Ker
Judgement Date : 5 September, 2024

Kerala High Court

Mohammed Abdul Majeed M.P vs Tarbiyathul Islam Sangam on 5 September, 2024

Author: Anil K. Narendran

Bench: Anil K.Narendran

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                   &
                  THE HONOURABLE MR. JUSTICE G.GIRISH
       Thursday, the 5th day of September 2024 / 14th Bhadra, 1946
                         OP (WAKF) NO. 4 OF 2024(R)
                    OS 62/2022 OF WAKF BOARD, KOZHIKODE
PETITIONERS/PLAINTIFF:

  1. MOHAMMED ABDUL MAJEED M.P, AGED 64 YEARS, S/O.ABUBACKER,
     MATHAPULAN HOUSE, PARAPPUR P.O, KOTTAKAL, MALAPPURAM, PIN - 676
     503.
  2. ABDULLA V V, AGED 66 YEARS, S/O ABOOBACKER, VALIYAVEETTIL HOUSE,
     PARAPPUR POST, KOTAKKAL, MALAPPURAM, PIN - 676 503.
  3. ABDUL ASEES. T. E, AGED 57 YEARS, S/O MOOSA THOOMPATH EDAPPANATT
     HOUSE, PARAPPUR POST, KOTTAKAL, MALAPPURAM, PIN - 676 503.

RESPONDENTS/DEFENDANTS:

  1. TARBIYATHUL ISLAM SANGAM, PARAPPUR P.O, KOTTAKAL, MALAPPURAM,
     REPRESENTED BY ITS PRESIDENT T P MOIDEENKUTTY, MALAPPURAM, PIN -
     676 503.
  2. T.P MOIDEENKUTTY, PRESIDENT TARBIYATHUL ISLAM SANGAM, VENALUNKAL
     PARAPPUR P.O, KOTTAKAL, MALAPPURAM, PIN - 676 503.
  3. TARBIYATHUL ISLAM SANGAM, VENALUNKAL , PARAPPUR P.O, KOTTAKAL,
     MALAPPURAM, PIN : 676 503. REPRESENTED BY ITS SECRETARY T E
     MARAKARKUTTY HAJI, PIN - 676 503.
  4. THE KERALA STATE WAKF BOARD, REPRESENTED BY ITS CHIEF EXECUTIVE
     OFFICER, VIP ROAD, ERNAKULAM, KALOOR, ERNAKULAM, PIN - 682 017.
  5. ABDUL RASHEED MATTIL, AGED 52 YEARS, S/O MOHAMMED KUTTY, MATTIL
     HOUSE, VEENALUNKAL, PARAPPUR AMSO DESOM, MALAPPURAM DISTRICT, PIN
     - 676 503.


     This Original Petition coming on for orders upon perusing the
petition and the affidavit filed in support of OP(Wakf), this Court's
judgment dated 07/03/2024 in OP(Wakf) 4/2024 & letters dated 16/05/2024
& 17/08/2024 received from the Chairman (District Judge), Waqf Tribunal,
Kozhikode and upon hearing the arguments of M/S. BINDUMOL JOSEPH,
V.HARIKRISHNAN, BEENA JOSEPH, M.V.RAHUL & RIYAS M.B, Advocates for the
petitioners and of SRI.JAMSHEED HAFIZ, STANDING COUNSEL FOR R4, the
court passed the following:

                                                            P.T.O.
                       ANIL K. NARENDRAN & G. GIRISH, JJ.
                    ------------------------------------------------
                              OP(Wakf) No.4 of 2024
                   --------------------------------------------------
                    Dated this the 5th day of September, 2024

                                       ORDER

Anil K. Narendran, J.

Registry to get a report from the Registrar (District

Judiciary) with specific reference to the communications dated

16.05.2024 and 17.08.2024 received from the Chairman

(District Judge), Waqf Tribunal, Kozhikode.

Post on 10.09.2024 at 1.30 P.M.

Sd/-

ANIL K. NARENDRAN, JUDGE

Sd/-

G. GIRISH, JUDGE

ded

05-09-2024 /True Copy/ Assistant Registrar

 
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