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Jinu vs Jibin A.G
2024 Latest Caselaw 26289 Ker

Citation : 2024 Latest Caselaw 26289 Ker
Judgement Date : 3 September, 2024

Kerala High Court

Jinu vs Jibin A.G on 3 September, 2024

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

                                                2024:KER:66702
           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

        THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH

  TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA, 1946

                   OP (MAC) NO. 52 OF 2024

        AGAINST THE ORDER/JUDGMENT IN OPMV NO.666 OF 2019 OF

 MOTOR ACCIDENT CLAIMS TRIBUNAL & SPECIAL COURT FOR E.C. ACT

                         CASES, THRISSUR

PETITIONER/PETITIONER:

          JINU,
          AGED 19 YEARS
          D/O. LATE GEORGE VINOBAJI STREET
          THOTTAMPALAYAM SATHYAMANGALAM,
          ERODE, TAMIL NADU - 638 451,
          (TOTALLY PARALYSED AND IN COMA STAGE)
          REPRESENTED BY HER NEXT FRIEND AND MOTHER SIBI A.O.
          W/O. LATE GEORGE,
          VINOBAJI STREET,
          THOTTAMPALAYAM SATHYAMANGALAM,
          ERODE TAMIL NADU,
          PIN - 638 451.

          BY ADVS.
          C.HARIKUMAR
          SANDRA SUNNY
          ARUN KUMAR M.A
          FARAH JYOTHI PRADEEP



RESPONDENTS/RESPONDENTS:

    1     JIBIN A.G.,
          S/O. GEORGE O.NO 9/182,
          N.NO 9/172 MADUKKANDURAI,
          THOPPAMPALAYAM SATHYAMANGALAM,
          ERODE, TAMIL NADU,
          (OWNER CUM DRIVER OF THE CAR BEARING
          REGISTRATION NO TN-36 AS-7408),
          PIN - 638 451.
 OP (MAC) NO. 52 OF 2024
                              2



                                                2024:KER:66702
    2     NATIONAL INSURANCE COMPANY LIMITED,
          DIVISION II-16, STATE BANK ROAD,
          COIMBATORE, TAMIL NADU,
          REPRESENTED BY ITS DIVISIONAL MANGER,
          (INSURER OF THE CAR BEARING REGISTRATION NO. TN-36
          AS-7408), PIN - 641 018.
    3     K. CHINNASAMI,
          S/O. KARUPPANNAN, 2/118,
          THALIGAI, NAMAKKAL DISTRICT,
          TAMIL NADU,
          (OWNER OF THE LORRY BEARING REGISTRATION NO TN-26
          AC-6599), PIN - 637 212.
    4     C. RAJASEKHARAN,
          S/O. CHINNASAMI, 2/118, THALIGAI,
          NAMAKKAL DISTRICT, TAMIL NADU,
          (DRIVER OF THE LORRY BEARING REGISTRATION NO. TN-26
          AC-6599), PIN - 637 212.
    5     UNITED INDIA INSURANCE COMPANY LIMITED,
          BRANCH OFFICE, NAMAKKAL DISTRICT,
          TAMIL NADU,
          REPRESENTED BY ITS DIVISIONAL MANGER
          (INSURER OF THE LORRY BEARING REGISTRATION NO. TN-
          26 AC-6599), PIN - 637 212.

          SRI. P.K. MANOJ KUMAR - SC
          SRI. GEORGE A. CHERIAN - SC


     THIS OP (MAC) HAVING COME UP FOR ADMISSION ON 03.09.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (MAC) NO. 52 OF 2024
                                  3



                                                      2024:KER:66702




                             JUDGMENT

1. The petitioner is the claimant in O.P.(M.V) No.666 of

2019 on the file of the Motor Accident Claims Tribunal, Thrissur. The

petitioner had suffered serious injuries in the accident. The learned

counsel for the petitioner submitted that the petitioner is in a

vegetative state.

2. Considering the prayer in this O.P.(MAC) for expeditious

disposal of O.P.(M.V) No.666 of 2019, this Original Petition is

disposed of with direction to the Motor Accidents Claims Tribunal,

Thrissur to complete the proceedings in O.P.(MV) No.666 of 2019 as

expeditiously, at any rate, within a period of six months from the

date of receipt of a copy of this judgment.

Accordingly, this O.P.(MAC) is disposed of.

Sd/-

DINESH KUMAR SINGH JUDGE SMA OP (MAC) NO. 52 OF 2024

2024:KER:66702

APPENDIX OF OP (MAC) 52/2024

PETITIONER'S EXHIBITS:-

EXHIBIT P1 THE TRUE COPY OF THE CLAIM PETITION IN O.P. (M.V.)NO 666 OF 2019 FILED BY THE PETITIONER BEFORE THE HON'BLE MOTOR ACCIDENT CLAIMS TRIBUNAL, THRISSUR DATED 21.03.2019. EXHIBIT P2 THE TRUE COPY OF THE WRITTEN STATEMENT IN O.P.(M.V.)NO 666 OF 2019 FILED BY THE 2ND RESPONDENT BEFORE THE HON'BLE MOTOR ACCIDENT CLAIMS TRIBUNAL, THRISSUR DATED 17.09.2023.

RESPONDENTS EXHIBITS:     NIL.
 

 
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