K.B.Suresh Babu vs Sri.James Varghese And Another
2024 Latest Caselaw 26241 Ker

Kerala High Court

K.B.Suresh Babu vs Sri.James Varghese And Another on 3 September, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

CON.CASE(C) NO. 1194 OF 2010        : 1 :



                                                2024:KER:66557

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
  TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA,
                             1946
                 CON.CASE(C) NO. 1194 OF 2010

 AGAINST THE   ORDER DATED 20.08.2010 IN WPC NO.23733 OF 2010


PETITIONER:

           K.B.SURESH BABU
           S/O. K.I.BHASKARAN, AGED 52 YEARS,
           OFFICE OF THE DISTRICT EDUCATIONAL OFFICER,
           ERNAKULAM NOW UNDER ORDER OF SUSPENSION.


           BY ADVS.
           SRI.ELVIN PETER P.J.
           SMT.POOJA SURENDRAN




RESPONDENTS:

    1      SRI.JAMES VARGHESE AND ANOTHER
           (FATHER'S NAME AND AGE NOT KNOWN TO THE
           PETITIONR) SECRETARY TO GOVERNMENT, GENERAL
           EDUCATION,   DEPARTMENT, GOVERNMENT
           SECRETARIAT,, THIRUVANANTHAPURAM.

    2      SRI.V.ANIRUDHAN
           (FATHER'S NAME AND AGE NOT KNOWN TO THE
           PETITIONR) GOVT DEPUTY SECRETARY, GENERAL
           EDUCATION (C) DEPARTMENT,, GOVERNMENT
           SECRETARIAT, THIRUVANANTHAPURAM.
           R BY GP SRI.V.K.SUNIL



        THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 03.09.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 1194 OF 2010   : 2 :



                                          2024:KER:66557




                     JUDGMENT

This contempt of court case is of the year

2010. By efflux of time, nothing survives to be

considered in this contempt of court case and

accordingly, it is closed with liberty to the petitioner

to move for re-hearing, if required.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB

2024:KER:66557

APPENDIX

PETITIONER ANNEXURES

Annexure A1 THE CERTIFIED COPY OF THE order DATED 20.08.2010 IN W.P.(C).NO.23733/2010 OF THIS HON'BLE COURT

Annexure A2 TRUE COPY OF THE JUDGMENT DATED 20.09.2004 IN WPC NO.11114/2004 ETC OF THIS HON'BLE COURT Annexure A3 TRUE COPY OF THE ORDER DATED 11.12.2007 IN WRIT APPEAL NO.2892/2007 OF THIS HON'BLE COURT Annexure A4 TRUE COPY OF THE DECLARATION GIVEN BY SMT.K.A.MARY Annexure A5 TRUE COPY OF THE JUDGMENT DATED 7.7.08 IN CONTEMPT CASE NO.576/2008 OF THIS HON'BLE COURT Annexure A6 TRUE COPY OF THE JUDGMENT DATED 11.7.2008 IN WPC NO.20464/2008 OF THIS HON'BLE COURT Annexure A7 TRUE COPY OF THE ORDER GO DATED 16.6.2010 ISSUED BY THE GOVT.