Reliance General Insurance vs Kadeeja
2024 Latest Caselaw 26042 Ker

Kerala High Court

Reliance General Insurance vs Kadeeja on 30 September, 2024

                                                      2024:KER:72742




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
 MONDAY, THE 30TH DAY OF SEPTEMBER 2024 / 8TH ASWINA, 1946
                     MACA NO. 388 OF 2018
        AGAINST THE AWARD DATED IN OP(MV) NO.730 OF 2015 OF
MOTOR ACCIDENT CLAIMS TRIBUNAL,TIRUR

APPELLANT/2ND RESPONDENT:

           RELIANCE GENERAL INSURANCE
           COMPANY LIMITED, THRISSUR
           NOW REPRESENTED BY ITS LEGAL CLAIM MANAGER,
           REGIONAL OFFICE, KOCHI - 682 020.

           BY ADVS.
             SRI.MATHEWS JACOB (SR.)
             SRI.P.JACOB MATHEW


RESPONDENTS/RESPONDENTS:

    1      KADEEJA
           W/O. BAVA, AYYANKUYYAN HOUSE,
           TANALUR,NIRAMRUTHOOR P.O.,
           TIRUR TALUK, PIN - 676 109.

    2      SHAMSAD
           S/O. BAVA, AYYANKUYYAN HOUSE,
           TANALUR,NIRAMRUTHOOR P.O.,
           TIRUR TALUK, PIN - 676 109.

    3      NIZAMUDHEEN
           W/O. BAVA, AYYANKUYYAN HOUSE,
           TANALUR,NIRAMRUTHOOR P.O.,
           TIRUR TALUK, PIN - 676 109.

    4      PRAKASAN
           S/O. GANGADHAN, KALARIKKAL HOUSE,
           CHITTILAPPALLY P.O., THRISSUR - 680 551.
                                                    2024:KER:72742
M.A.C.A. No. 388 of 2018
                                  2

      5        FIROZ BABU
               S/O. BAVA, AYYANKUYYAN HOUSE,
               TANALUR,NIRAMRUTHOOR P.O.,
               TIRUR TALUK, PIN - 676 109.

      6        NEHAMOOD
               S/O. BAVA, AYYANKUYYAN HOUSE,
               TANALUR,NIRAMRUTHOOR P.O.,
               TIRUR TALUK, PIN - 676 109.

      7        BASHEER
               S/O. BAVA, AYYANKUYYAN HOUSE,
               TANALUR,NIRAMRUTHOOR P.O.,
               TIRUR TALUK, PIN - 676 109.

               BY ADVS.
                 SRI. J.R.PREM NAVAZ
                 SMT. ANUPAMA SUBRAMANIAN
                 SRI. P.T.SHEEJISH
                 SRI. K.R.SRIPATHI(K/206/2012)



        THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING BEEN FINALLY
HEARD ON 30.09.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                                       2024:KER:72742
M.A.C.A. No. 388 of 2018
                                 3

                           JUDGMENT

The learned counsel for the appellant submitted that

the matter is not pressed and filed a memo dated 26.09.2024 to

that effect. Therefore, the appeal is dismissed as not pressed.

Sd/-

SHOBA ANNAMMA EAPEN JUDGE

S.M.K.