Kerala High Court
Glory Biji vs C. Njanasundari on 3 October, 2024
O.P.(C).No.2185 of 2024 1
2024:KER:73602
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
THURSDAY, THE 3RD DAY OF OCTOBER 2024 / 11TH ASWINA, 1946
OP(C) NO. 2185 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 21.08.2024 IN OS
NO.70 OF 1991 OF MUNCIFF MAGISTRATE COURT,MANANTHAVADY
ARISING OUT OF THE ORDER/JUDGMENT DATED 21.08.2024 IN OS
NO.70 OF 1991 OF MUNCIFF MAGISTRATE COURT,MANANTHAVADY
PETITIONERS:
1 GLORY BIJI
AGED 44 YEARS
D/O. LATE METILDA DAVID, AMBALAKKANDI HOUSE,
ERUMATHERUVU, MANANTHAVADY P.O, MANANTHAVADY
VILLAGE, MANANTHAVADY TALUK, WAYANAD DISTRICT, PIN
- 670645
2 SELVI MARY
AGED 41 YEARS
D/O. LATE METILDA DAVID, AMBALAKKANDI HOUSE,
ERUMATHERUVU, MANANTHAVADY P.O, MANANTHAVADY
VILLAGE, MANANTHAVADY TALUK, WAYANAD DISTRICT, PIN
- 670645
BY ADVS.
JACOB SEBASTIAN
WINSTON K.V
ANU JACOB
BHARATH KRISHNAN G.
ARUNDHATHI SURESH BABU
RESPONDENTS:
1 C. NJANASUNDARI
AGED 94 YEARS
D/O. LATE CHOWRIMUTHU, RESIDING AT NEAR DDS
CONVENT, MANANTHAVADY P.O, MANANTHAVADY VILLAGE,
MANANTHAVADY TALUK, WAYANAD DISTRICT, PIN - 670645
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2 C. MARY
AGED 82 YEARS
D/O. LATE CHOWRIMUTHU, RESIDING AT NEAR ST.
ANTONY'S CHURCH, JHONSONPETT P.O, SALEM TALUK,
SALEM DISTRICT, TAMILNADU STATE, PIN - 636007
3 C. PETER
AGED 80 YEARS
S/O. LATE CHOWRIMUTHU, NADAKUNNIL HOUSE,
KANIYARAM, MANANTHAVADY VILLAGE, MANANTHAVADY
TALUK, WAYANAD DISTRICT, PIN - 670645
4 C. ANNAMMA GASTAN
AGED 78 YEARS
D/O. LATE CHOWRIMUTHU, NO.10 REEJON MOUSIL,
GAMANI, FRANCE, PIN - 93220
5 C. POULOSE
AGED 76 YEARS
S/O. LATE CHOWRIMUTHU, MANANTHAVADY P.O,
MANANTHAVADY TALUK, WAYANAD DISTRICT, PIN - 670645
6 C. BENILDA
AGED 73 YEARS
W/O. P.S.MANI, JHONSONPETT P.O, SALEM TALUK, SALEM
DISTRICT, TAMILNADU STATE, PIN - 636007
7 GRACY JOSEPH
AGED 84 YEARS
W/O. LATE JOSEPH, JERIVILLA, ERUMATHERUVU,
MANANTHAVADY P.O, MANANTHAVADY TALUK, WAYANAD
DISTRICT, PIN - 670645
8 STANSILAVOSE
AGED 61 YEARS
S/O. LATE JOSEPH, ERUMATHERUVU, MANANTHAVADY P.O,
MANANTHAVADY TALUK, WAYANAD DISTRICT, PIN - 670645
9 SELINA
AGED 59 YEARS
D/O. LATE JOSEPH, ERUMATHERUVU, MANANTHAVADY P.O,
MANANTHAVADY TALUK, WAYANAD DISTRICT, PIN - 670645
0 MARY
AGED 56 YEARS
D/O. LATE JOSEPH, ERUMATHERUVU, MANANTHAVADY P.O,
MANANTHAVADY TALUK, WAYANAD DISTRICT, PIN - 670645
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11 MERCY
AGED 51 YEARS
D/O. LATE JOSEPH, ERUMATHERUVU, MANANTHAVADY P.O,
MANANTHAVADY TALUK, WAYANAD DISTRICT, PIN - 670645
12 SUNILMARTI
AGED 47 YEARS
S/O. LATE JOSEPH, ERUMATHERUVU, MANANTHAVADY P.O,
MANANTHAVADY TALUK, WAYANAD DISTRICT, PIN - 670645
13 SIMON @ ALAKESAN
S/O. BENILDA, JHONSONPETT P.O, SALEM TALUK, SALEM
DISTRICT, TAMILNADU STATE, PIN - 636007
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
03.10.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(C).No.2185 of 2024 4
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VIJU ABRAHAM, J.
--------------------
O.P.(C).No.2185 of 2024
--------------------------------
Dated this the 3rd day of October, 2024
JUDGMENT
The learned counsel for the petitioners
submits that the Original Petition may be
withdrawn, with liberty to move again. Submission
is recorded. The Original Petition is dismissed as
withdrawn with liberty to move again.
sd/-
VIJU ABRAHAM,JUDGE
pm
2024:KER:73602
APPENDIX OF OP(C) 2185/2024
PETITIONERS' EXHIBITS
Exhibit-P1 A TRUE COPY OF THE JUDGMENT DATED
30.11.1992 IN O.S NO. 70/1991 OF THE
COURT OF THE MUNSIFF MAGISTRATE;
MANANTHAVADY.
Exhibit-P2 A TRUE COPY OF THE REPORT OF THE
ADVOCATE COMMISSIONER ALONG WITH THE
PLAN DATED 24.11.2022 IN F.D.I.A.
NO.625/2005 IN O.S NO. 70/1991 OF THE
COURT OF THE MUNSIFF MAGISTRATE,
MANANTHAVADY.
Exhibit-P3 A TRUE COPY OF THE I.A. NO.2/2023 IN
F.D.I.A. NO.625/2005 IN O.S NO.70/1991
OF THE COURT OF THE MUNSIFF MAGISTRATE;
MANANTHAVADY DATED 08.02.2023.
Exhibit-P3(a) A TRUE COPY OF THE COUNTER AFFIDAVIT IN
I.A. NO.2/2023 IN F.D.I.A. NO.625/2005
IN O.S NO.70/1991 OF THE COURT OF THE
MUNSIFF MAGISTRATE; MANANTHAVADY DATED
13.03.2023.
Exhibit-P4 A TRUE COPY OF THE ORDER DATED
21.08.2024 IN I.A. NO.2/2023 IN F.D.I.A.
NO.625/2005 IN O.S NO.70/1991 OF THE
COURT OF THE MUNSIFF MAGISTRATE;
MANANTHAVADY.
