Gopinath P.N vs The Vice Chancellor, University Of ...
2024 Latest Caselaw 33337 Ker

Kerala High Court

Gopinath P.N vs The Vice Chancellor, University Of ... on 15 November, 2024

                                             2024:KER:85459

WPC.No.35117/24                1

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

        THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.

FRIDAY, THE 15TH DAY OF NOVEMBER 2024 / 24TH KARTHIKA, 1946

                  WP(C) NO. 35117 OF 2024

PETITIONERS:

    1    GOPINATH P.N.,
         AGED 60 YEARS,
         S/O.K.K.NARAYANAN NAIR, SREEPADMAVATHI NILAYAM,
         NELLIKODE P.O., KUTHIRAVATTOM S.O.,
         KOZHIKODE, PIN - 673 016.

    2    PARVATHI K.,
         AGED 23 YEARS,
         D/O.SADANANDAN K., KARIYAMPARAMBATH HOUSE, 2ND
         MILES, MANJERI P.O., MALAPPURAM, PIN - 676 121.

    3    C.AMRUTHA,
         AGED 23 YEARS,
         D/O.C.LANAKUMAR, CHENDRATHIL HOUSE, ARIYOOR P.O.,
         KOTTOPADAM II, MANNARKAD, PALAKKAD,
         PIN - 678 583.

    4    NAVANEETH SURESH,
         AGED 25 YEARS,
         S/O.K.R. SURESH KUMAR, KAVUNKAL, MUKKADA,
         MANAKADAVU P.O., VELLAD, KANNUR, PIN - 670 571.

    5    SEETHA LAKSHMI P.U.,
         AGED 22 YEARS,
         D/O.P.P.UNNIKRISHNAN, PLANTHARAPUTHANVEEDU,
         PADAMUGAL, PALACHUVAD, KAKKANAD P.O., ERNAKULAM,
         PIN - 682 030.
                                              2024:KER:85459

WPC.No.35117/24                 2

    6    ROSHAN K.O.,
         AGED 23 YEARS,
         S/O.OUSEPH K.T., KUTTIKAT HOUSE, VELUR P.O.,
         THRISSUR, PIN - 680 601.

    7    MUHTHASIN PALAKUNNUMMAL,
         AGED 44 YEARS,
         S/O.MUHAMMED, PALAKKUNNUMMEL, EZHUKALATHIL HOUSE,
         ELETTIL P.O., KODUVALLY, KIZHAKOTH, KOZHIKODE,
         PIN - 673 572.

    8    VINILA KRISHNAN,
         AGED 28 YEARS,
         D/O.KRISHNAN P.M., MANAPURATHTHAZHAM,
         KURUVATTUR P.O., KOZHIKODE, PIN - 673 611.

    9    NAFIL AMEEN S.P.,
         AGED 23 YEARS,
         S/O.ASHRAF, MELECHIRA HOUSE, THONDIYIL PARAMB,
         PHC, KODATHARA S.O., KOZHIKODE, PIN - 673 655.


         BY ADVS.
         VINOD SINGH CHERIYAN
         T.M.KHALID
         K.P.SUSMITHA
         JESWIN JAMES



RESPONDENTS:



    1    THE VICE CHANCELLOR, UNIVERSITY OF CALICUT,
         CALICUT UNIVERSITY P.O., MALAPPURAM,
         PIN - 673 635.

    2    THE REGISTRAR, UNIVERSITY OF CALICUT,
         CALICUT UNIVERSITY P.O., MALAPPURAM,
         PIN - 673 635.
                                                     2024:KER:85459

WPC.No.35117/24                    3

    3       THE CONTROLLER OF EXAMINATIONS,
            PAREEKSHA BHAVAN, UNIVERSITY OF CALICUT, CALICUT
            UNIVERSITY P.O., MALAPPURAM, PIN - 673 635.

            ADV.P.C.SASIDHARAN, STANDING COUNSEL


     THIS    WRIT   PETITION    (CIVIL)   HAVING    COME    UP    FOR
ADMISSION    ON   15.11.2024,   THE    COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                     2024:KER:85459

WPC.No.35117/24                     4

                             JUDGMENT

This writ petition is submitted by the petitioners

seeking postponement of the examination which was proposed

to be commenced from 16.10.2024. Now, the examination is

already over and therefore, there is no scope for considering the

reliefs sought in this writ petition. Accordingly, this writ

petition is dismissed as infructuous.

Sd/-

ZIYAD RAHMAN A.A. JUDGE DG/15.11.24