M/S.Dark Stone Land Developers Pvt. Ltd vs Vinod
2024 Latest Caselaw 32770 Ker

Kerala High Court

M/S.Dark Stone Land Developers Pvt. Ltd vs Vinod on 12 November, 2024

                                                         2024:KER:84090
CON.CASE(C) 2783/2024
                                    -1-

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

               THE HONOURABLE MR.JUSTICE BASANT BALAJI

   TUESDAY, THE 12TH DAY OF NOVEMBER 2024 / 21ST KARTHIKA, 1946

                        CON.CASE(C) NO. 2783 OF 2024

      AGAINST THE ORDER DATED 04.10.2024 IN WP(C) NO.34687 OF 2024

                         OF HIGH COURT OF KERALA


PETITIONER/PETITIONER IN WPC NO.34687/2024:
           M/S.DARK STONE LAND DEVELOPERS PVT. LTD.,
           VARODE P.O., OTTAPPALAM, PALAKKAD,
           REPRESENTED BY ITS DIRECTOR, SRI.MOHAMMED
           THAHIRUDHEEN M.P., PIN - 679102

             BY ADVS.
             V.M.KRISHNAKUMAR
             P.R.REENA


RESPONDENT/1ST RESPONDENT IN WPC 34687/2024:
          VINOD
          AGE & FATHER'S NAME NOT KNOWN TO THIS PETITIONER,
          THE DISTRICT GEOLOGIST, PALAKKAD,
          DEPARTMENT OF MINING & GEOLOGY,
          TOWN BUS STAND COMPLEX, PALAKKAD,, PIN - 679014


OTHER PRESENT:

             GP SRI. T. JAYAN


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 12.11.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                           2024:KER:84090
CON.CASE(C) 2783/2024
                                -2-



                            JUDGMENT

(Dated this the 12th day of November 2024)

The counsel for the petitioner as well as the learned

Government Pleader submits that the directions in the order

dated 04.10.2024 in W.P.(C) No.34687/2024 have been complied

with.

Therefore, the contempt case is closed.

Sd/-

BASANT BALAJI JUDGE

JS 2024:KER:84090 CON.CASE(C) 2783/2024

APPENDIX OF CON.CASE(C) 2783/2024

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT DATED 04-10-2024 IN THE ABOVE WRIT PETITION

Annexure A2 TRUE COPY OF THE COVERING LETTER ALONG WITH WHICH THE INTERIM ORDER WAS COMMUNICATED DATED 07-10-2024