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Ashiya Shanu vs State Of Kerala
2024 Latest Caselaw 32738 Ker

Citation : 2024 Latest Caselaw 32738 Ker
Judgement Date : 12 November, 2024

Kerala High Court

Ashiya Shanu vs State Of Kerala on 12 November, 2024

                                               2024:KER:85276



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT

           THE HONOURABLE MR. JUSTICE P.M.MANOJ

TUESDAY, THE 12TH DAY OF NOVEMBER 2024/ 21ST KARTHIKA, 1946

                    WP(C) NO. 21437 OF 2020

PETITIONERS:

    1    ASHIYA SHANU
         AGED 16 YEARS
         S/O.SHANU ABDUL RAHUMAN, BAITUL ASHIYA, TEJUS
         NAGAR-11A, THATTAMALA P.O., KOLLAM-691020,
         REPRESENTED BY NEXT FRIEND MUJEEB RAHUMAN,
         S/O.K.M.HAJI, AGED 44 YEARS, FAZILA COTTAGE,
         NEDUMANGAYAM, P.P.M.P.O., PUNALUR, KOTTAYAM.

    2    ZAIRA SHANU,
         AGED 16 YEARS
         D/O.SHANU ABDUL RAHUMAN, BAITUL ASHIYA, TEJUS
         NAGAR-11A, THATTAMALA P.O., KOLLAM-691020,
         REPRESENTED BY NEXT FRIEND MUJEEB RAHUMAN,
         S/O.K.M.HAJI, AGED 44 YEARS, FAZILA COTTAGE,
         NEDUMANGAYAM, P.P.M.P.O., PUNALUR, KOTTAYAM.

    3    SAJEENA,
         AGED 56 YEARS
         W/O.NAVAS.S., RASEENA MANZIL, PUTHENCHIRA,
         UMAYANELLOOR P.O., THAZHUTHALA, KOLLAM-691589.


         BY ADVS.
         M.JAYAKRISHNAN
         SRI.H.HARIKUMAR (KOLLAM)
         SRI.C.R.BIJU KUMAR




RESPONDENTS:

    1    STATE OF KERALA
         REPRESENTED BY THE PRINCIPAL SECRETARY,
         HOME DEPARTMENT, GOVERNMENT SECRETARIAT,
         STATUE, THIRUVANANTHAPURAM-695001.
 W.P. (C) No.21437 of 2020




                                                   2024:KER:85276

                                 2


      2       STATE POLICE CHIEF,
              POLICE HEADQUARTERS, VAZHUTHAKKAD,
              THIRUVANANTHAPURAM-695010.

      3       DISTRICT POLICE CHIEF,
              KOLLAM DISTRICT, OFFICE OF THE KOLLAM DISTRICT
              POLICE KOLLAM CITY, KOLLAM-691001.

      4       CIRCLE INSPECTOR OF POLICE,
              ERAVIPURAM POLICE STATION, ERAVIPURAM P.O.,
              ERAVIPURAM, KOLLAM-691011.

      5       SUB INSPECTOR OF POLICE,
              ERAVIPURAM POLICE STATION, ERAVIPURAM P.O.,
              ERAVIPURAM, KOLLAM-691011.


              R1 TO 5 - SRI.RAJEEV GEORGE,GOVERNMENT PLEADER


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 12.11.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P. (C) No.21437 of 2020




                                                                   2024:KER:85276

                                            3

                                P.M. MANOJ, J
                        -----------------------------------
                        W.P.(C) No.21437 of 2020
                  ----------------------------------------------
              Dated this the 12th day of November, 2024



                                   JUDGMENT

The writ petition is preferred alleging police

harassment. The case involved in this writ petition is purely

a family dispute. Now the matter has been settled. It is

submitted by the counsel for the petitioners that no further

orders are required in this writ petition.

Accordingly, the writ petition is closed.

Sd/-

P.M. MANOJ JUDGE

SSS

2024:KER:85276

APPENDIX OF WP(C) 21437/2020

PETITIONER EXHIBITS

EXHIBIT P1 A TRUE COMPLIANT SUBMITTED BY THE PETITIONERS 1 AND 2 BEFORE THE 4TH RESPONDENT DATED 27.08.2020.

EXHIBIT P2 A TRUE COPY OF THE RECEIPT NO.1399/DPTN/P-7/2020 DATED 27.08.2020.

EXHIBIT P3 A TRUE COPY OF THE ORDER DATED 18.09.2020 IN O.S.NO.537/20 BEFORE THE MUNSIFF COURT, KOLLAM.

EXHIBIT P4 A TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONERS 1 AND 2 BEFORE THE 2ND RESPONDENT DATED NIL.

 
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