Citation : 2024 Latest Caselaw 32674 Ker
Judgement Date : 12 November, 2024
CON.CASE(C) NO. 2016 OF 2024 -:1:- 2024:KER:86446
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 12TH DAY OF NOVEMBER 2024 / 21ST KARTHIKA, 1946
CON.CASE(C) NO. 2016 OF 2024
AGAINST THE JUDGMENT DATED 5/4/2023 IN WA NO.586 OF 2023 OF
HIGH COURT OF KERALA
PETITIONER/S:
1 ARUN. M
AGED 37 YEARS
S/O KARAYI RAVEENDRAN, RESIDING AT 392 KARAYI,
NEEROLICHAYI, NIRMALAGIRI.P.O, KUTHUPARAMBA, KANNUR,
PIN - 670671
2 THALHATH. C.H
AGED 47 YEARS
PALLIPARAMBATH HOUSE, MANGATTIDAM, NIRMALAGIRI.P.O,
KUTHUPARAMBA, KANNUR, PIN - 670701
3 LITHEESH C
AGED 30 YEARS
S/O GOPALAN, POLIMADAM, KUTHUPARAMBA.P.O, KUTHUPARAMBA,
KANNUR,, PIN - 670702
4 PRASOON.M
AGED 31 YEARS
S/O RAGHAVAN, MEKKILERI HOUSE, KADAMKUNNU, AYITHARA
MAMBARAM.P.O, THALASSERY, KANNUR,, PIN - 670702
5 THALHATH THAYYULLATHIL
AGED 28 YEARS
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RESIDING AT THASMEERA MANZIL, SIVAPURAM, KANHILERI,
THALASSERY, KANNUR, PIN - 670702
6 NASAR.C
AGED 48 YEARS
S/O ABDULLA, THAYYIL HOUSE, POOKKODE POST,
PATHAYAKUNNU, KANNUR,, PIN - 670691
7 SUBIN.V
AGED 28 YEARS
S/O MADHUSOODANAN, RESIDING AT SUBHIN NIVAS,
MANGATTIDAM.P.O, THALASSERY, KANNUR, PIN - 670702
8 HAMEED BATLAMKANDY
AGED 62 YEARS
S/O MAMED.P, BATLAMKANDY HOUSE, KUTHUPARAMBA POST,
KANNUR, PIN - 670643
9 RAHUL.K.K
AGED 32 YEARS
S/O PRAKASHAN, KANHIRAKADAVIL, PATHAYAKUNNU.P.O,
KANNUR, PIN - 670691
10 HARIHARAN.K
AGED 53 YEARS
S/O KUNHIRAMAN NAMBIAR, CHALIL HOUSE, AMBILAD,
NIRMALAGIRI.P.O, KANNUR, PIN - 670701
11 BABU.M
AGED 47 YEARS
S/O NANU, 3/433 KUNNUMMAL HOUSE, PALAYI, NIRMALAGIRI
P.O, THALASSERY, KANNUR, PIN - 670701
12 SAJID.P.P
AGED 40 YEARS
S/O MUHAMMED MAYAMOOD, DARUL AMAN, KOTTAYAMPOYIL P.O,
THALASSERY, KANNUR, PIN - 670691
13 KASIM A
AGED 37 YEARS
S/O K.MAMMU, SHABNAM, AMBILAD, KUTHUPARAMBA P.O,
KANNUR, PIN - 670643
14 BASHEER.T
AGED 49 YEARS
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S/O SAINABA, THAVARAYIL HOUSE, NOONUMBAI,
KOOTHUPARAMBA, KANNUR, PIN - 670643
15 MUHAMMED.K
AGED 31 YEARS
S/O KADER, RIFANA MAHAL, OLAYIKKARA, KOTTAYAM
MALABAR.P.O, THALASSERY, KANNUR, PIN - 670643
16 RAMSHEED P.P
AGED 34 YEARS
S/O RUKKIYA, ALIF VILLA, KOTTAYAM MALABAR.P.O,
THALASSERY, KANNUR, PIN - 670643
17 YOOSAF. N.K
AGED 41 YEARS
S/O KUNHABDULLA, 8/415 THARASSIYIL HOUSE,
CHITTARIPARAMBA.P.O, THALASSERY, KANNUR, PIN - 670651
18 NASEER HUSSAIN.K.P
AGED 41 YEARS
S/O HUSSAIN, KALAYHIPARAMBATH, CHERUVANCHERY, PATTIAM,
THALASSERY, KANNUR, PIN - 670691
19 ABDUL RAHIMAN
AGED 54 YEARS
S/O HASSAN, KUNNUMMEL HOUSE, NIRMALAGIRI.P.O
THALASSERY, KANNUR DISTRICT, PIN - 670643
20 SREEDHARAN
AGED 36 YEARS
S/O KANNAN, RESIDING AT 1/267 SREEPRIYA, VENGAD P.O,
THALASSERY, KANNUR, PIN - 670612
21 SHAMSU THAVARAYIL
AGED 50 YEARS
S/O MOOSA, KEZBAKKEKKARAMMEL HOUSE, KUTHUPARAMBA,
NOODUMBAI, THALASSERY, KANNUR PIN, PIN - 670643
22 MUBASH.A.V
AGED 35 YEARS
S/O.ABDULLA.A.V, ALENTEVATHUKKAL, CHENDAYAD.P.O,
THALASSERY, KANNUR, PIN - 670692
23 THANSEERA
AGED 40 YEARS
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D/O HANEEFA, ALKARISHMA HOUSE, KUTHUPARAMBA.P.O,
THALASSERY, KANNUR, PIN - 670643
24 SHAJI. K.C
AGED 42 YEARS
S/O GANGADHARAN.K.C, SREYASS, KUTTIKUNNU,
NIRMALAGIRI.P.O, THALASSERY, KANNUR, PIN - 670701
25 MOIDU.K.K
AGED 54 YEARS
S/O MAMMU, DARUL FALAH PARAMBATH HOUSE, POOKODE.P.O,
THALASSERY KANNUR, PIN - 670691
26 MAMMOOTTY CHERIKKAL
AGED 47 YEARS
S/O ABOO.P.C, PACHAPOIKA.P.O, KUTHUPARAMBA, THALASSERY,
KANNUR, PIN - 670643
27 SUBINA
AGED 50 YEARS
D/O SURENDRAN, AMBUKKAVU VEED, POOKODE.P.O, KOTTAYAM,
THALASSERY, KANNUR, PIN - 670691
28 BASHEER.P.K
AGED 32 YEARS
S/O EBRAHIM, RESIDING AT 4/8 PALATTUKUNNUMMEL,
NEERVELI.P.O, KUTHUPARAMBA, KANNUR, PIN - 670701
29 SHAREEFA.N
AGED 34 YEARS
W/O MUHAMMED, PUTHALETHUMKANDI HOUSE, KOOVAPPADI,
MANGATTIDAM, KOTTAYAM MALABAR.P.O, THALASSERY, KANNUR,
PIN - 670643
30 RANJITH KUMAR.K
AGED 32 YEARS
S/O M.RAGHAVAN, ADIYARAPARAMBIL, ADIYARAPARA,
KUTHUPARAMBA, THALASSERY, KANNUR, PIN - 670643
31 PRAJEESH. T
AGED 36 YEARS
S/O GANGADHARAN.V, PRAGEETHALAYAM, MATTANNUR, P.O.
PORORA, KANNUR, PIN - 670702
32 SHAREEF. K
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AGED 34 YEARS
S/O MOIDU, PUNNILATH HOUSE, P.O AYITHARA MAMBRAM,
KANNUR, PIN - 670643
33 RAFEEQUE B
AGED 40 YEARS
S/O ABDULLA.K.V, SHAMEERA MANZIL, P.O.KANHILERY,
MATTANNUR, KANNUR, PIN - 670702
34 VIJAY THOTTATHI
AGED 33 YEARS
LAKSHAM VEEDU, P.O. MANGATTIDOM, VATTIPROM, KANNUR, PIN
- 670643
BY ADV LIJIN THAMBAN
RESPONDENT/S:
S. CHANDRASEKHAR I.A.S.
AGE & FATHER'S NAME NOT KNOWN TO THE PETITIONERS,
DISTRICT COLLECTOR AND CHAIRMAN, THE REGIONAL TRANSPORT
AUTHORITY KANNUR, RTA OFFICE, KANNUR,, PIN - 670002
BY SENIOR GOVERNMENT PLEADER SMT.NISHA BOSE
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 12.11.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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JUDGMENT
A,Muhamed Mustaque, J.
In the light of the order passed, compliance is recorded.
The contempt case is closed with liberty to reopen it again, if the
Regional Transport Authority failed to ratify the order within a
period of two months or in its next meeting, whichever is earlier.
Sd/-
A.MUHAMED MUSTAQUE JUDGE
Sd/-
ZIYAD RAHMAN A.A. JUDGE ms CON.CASE(C) NO. 2016 OF 2024 -:7:- 2024:KER:86446
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APPENDIX OF CON.CASE(C) 2016/2024
PETITIONER ANNEXURES
Annexure 1 A CERTIFIED COPY OF THE JUDGMENT DATED 05.04.2023 IN WA. NO. 586/2023 OF THIS HON'BLE COURT
Annexure 2 A TRUE COPY OF THE COVERING LETTER DATED 16- 05-2023 SENT TO THE RESPONDENT BY THE COUNSEL FOR PETITIONERS
Annexure 3 A TRUE COPY OF THE COPY OF THE POSTAL RECEIPT DATED 1705-2023
Annexure 4 A TRUE COPY OF THE DECISION OF THE RTA
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