Kerala High Court
Gopakumar B Nair vs K.V.Sugunan on 12 November, 2024
MSA Nos.25, 26 & 27 OF 2024
1
2024:KER:84240
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
TUESDAY, THE 12TH DAY OF NOVEMBER 2024 / 21ST KARTHIKA, 1946
MSA NO. 25 OF 2024
ORDER DATED 05.08.2024 IN REFA NO.68/2023 OF THE ADJUDICATING OFFICER,
KERALA REAL ESTATE APPELLATE TRIBUNAL, ERNAKULAM
ORDER DATED 26.09.2023 IN I.A.NO.110/2023 IN CCP NO.48/2023 OF THE
ADJUDICATING OFFICER, KERALA REAL ESTATE REGULATORY AUTHORITY,
THIRUVANANTHAPURAM
APPELLANT/APPELLANT:
GOPAKUMAR B NAIR
AGED 60 YEARS
S/O THE LATE BALAKRISHNAN NAIR, LAND DEVELOPER AND BUILDER,
SOLE PROPRIETOR, GBN SPACES, 5A SKYLINE PLAZA APARTMENTS,
VELLAYAMBALAM, SASTHAMANGALAM P.O,
THIRUVANANTHAPURAM, PIN - 695010
BY ADVS.
C.S.MANU
S.K.PREMRAJ
V.SARITHA
DILU JOSEPH
C.A.ANUPAMAN
T.B.SIVAPRASAD
NEETHU.K.SHAJI
C.Y.VIJAY KUMAR
MANJU E.R.
ANANDHU SATHEESH
ALINT JOSEPH
PAUL JOSE
DAINY DAVIS
MSA Nos.25, 26 & 27 OF 2024
2
2024:KER:84240
RESPONDENTS/RESPONDENTS:
1 AJITH KUMAR HARIDAS
S/O. LATE N.HARIDAS, PRESENTLY AT 14816, KEEN ELAND CIRCLE,
NORTH POTOMAC, MARYLAND-20878, USA, HAVING PERMANENT ADDRESS
AT TC 28/2347,PADMALAYAM, VANCHIYOOR P.O.,
THIRUVANANTHAPURAM, PIN - 695001,
REP.BY POWER OF ATTORNEY HOLDER DR.THAMPI PRABHAKARAN,
AGED 56 YEARS, KARTHIKA, CHARLES LANE, BURMA ROAD,
KUMARAPURAM, MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM, PIN - 695011
2 DR.JAYA VIJAYAN
W/O.AJITHKUMAR HARIDAS,PRESENTLY AT 14816, KEEN ELAND
CIRCLE, NORTH POTOMAC, MARYLAND-20878, USA,
HAVING PERMANENT ADDRESS AT TC 28/2347,PADMALAYAM,
VANCHIYOOR P.O., THIRUVANANTHAPURAM, PIN - 695001,
REP.BY POWER OF ATTORNEY HOLDER DR.THAMPI PRABHAKARAN,
AGED 56 YEARS, KARTHIKA, CHARLES LANE, BURMA ROAD,
KUMARAPURAM, MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM, PIN - 695011
3 ADJUDICATING OFFICER
KERALA REAL ESTATE REGULATORY AUTHORITY,
TRIVANDRUM, PIN - 695004
4 THE CHAIRMAN
KERALA REAL ESTATE REGULATORY AUTHORITY, TRIVANDRUM,
PIN - 695004
THIS MISC. SECOND APPEAL HAVING COME UP FOR ADMISSION ON 12.11.2024,
ALONG WITH MSA.26/2024 & 27/2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
MSA Nos.25, 26 & 27 OF 2024
3
2024:KER:84240
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
TUESDAY, THE 12TH DAY OF NOVEMBER 2024 / 21ST KARTHIKA, 1946
MSA NO. 26 OF 2024
ORDER DATED 05.08.2024 IN REFA NO.69/2023 OF THE ADJUDICATING OFFICER,
KERALA REAL ESTATE APPELLATE TRIBUNAL, ERNAKULAM
ORDER DATED 26.09.2023 IN I.A.NO.108/2023 IN CCP NO.46/2023 OF THE
ADJUDICATING OFFICER, KERALA REAL ESTATE REGULATORY AUTHORITY,
THIRUVANANTHAPURAM
APPELLANT/APPELLANT/RESPONDENT:
GOPAKUMAR B NAIR
AGED 60 YEARS
S/O THE LATE BALAKRISHNAN NAIR, LAND DEVELOPER AND BUILDER,
SOLE PROPRIETOR, GBN SPACES, 5A SKYLINE PLAZA APARTMENTS,
VELLAYAMBALAM, SASTHAMANGALAM P.O, THIRUVANANTHAPURAM,
PIN - 695010
BY ADVS.
C.S.MANU
S.K.PREMRAJ
V.SARITHA
DILU JOSEPH
C.A.ANUPAMAN
T.B.SIVAPRASAD
NEETHU.K.SHAJI
C.Y.VIJAY KUMAR
MANJU E.R.
ANANDHU SATHEESH
ALINT JOSEPH
PAUL JOSE
DAINY DAVIS
MSA Nos.25, 26 & 27 OF 2024
4
2024:KER:84240
RESPONDENTS/RESPONDENT/APPLICANT:
1 G. RAMACHANDRAN NAIR
KEDARAM'KOONAYIL PARAVOOR, KOLLAM,, PIN - 691301
2 ADJUDICATING OFFICER
KERALA REAL ESTATE REGULATORY AUTHORITY TRIVANDRUM,
PIN - 695004
3 KERALA REAL ESTATE REGULATORY AUTHORITY
TRIVANDRUM REPRESENTED BY ITS CHAIRMAN, PIN - 695004
THIS MISC. SECOND APPEAL HAVING COME UP FOR ADMISSION ON 12.11.2024,
ALONG WITH MSA.25/2024 & 27/2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
MSA Nos.25, 26 & 27 OF 2024
5
2024:KER:84240
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
TUESDAY, THE 12TH DAY OF NOVEMBER 2024 / 21ST KARTHIKA, 1946
MSA NO. 27 OF 2024
ORDER DATED 05.08.2024 IN REFA NO.67/2023 OF THE ADJUDICATING OFFICER,
KERALA REAL ESTATE APPELLATE TRIBUNAL, ERNAKULAM
ORDER DATED 26.09.2023 IN I.A.NO.109/2023 IN CCP NO.47/2023 OF THE
ADJUDICATING OFFICER, KERALA REAL ESTATE REGULATORY AUTHORITY,
THIRUVANANTHAPURAM
APPELLANT/APPELLANT:
GOPAKUMAR B NAIR
AGED 59 YEARS
S/O THE LATE BALAKRISHNAN NAIR, LAND DEVELOPER AND BUILDER,
SOLE PROPRIETOR, GBN SPACES, 5A SKYLINE PLAZA APARTMENTS,
VELLAYAMBALAM, SASTHAMANGALAM P.O,
THIRUVANANTHAPURAM, PIN - 695010
BY ADVS.
C.S.MANU
S.K.PREMRAJ
V.SARITHA
DILU JOSEPH
C.A.ANUPAMAN
T.B.SIVAPRASAD
NEETHU.K.SHAJI
C.Y.VIJAY KUMAR
MANJU E.R.
ANANDHU SATHEESH
ALINT JOSEPH
PAUL JOSE
DAINY DAVIS
MSA Nos.25, 26 & 27 OF 2024
6
2024:KER:84240
RESPONDENTS/RESPONDENTS:
1 K.V.SUGUNAN
AGED 62 YEARS
S/O.VASU, "SREE LAKSHMI", KAIRALI NAGAR,62
KURAVANKONAM,KAWDIYAR P.O., TRIVANDRUM, PIN - 695003
2 MINI SUGUNAN
W/O. K.V.SUGUNAN "SREE LAKSHMI", KAIRALI NAGAR,62
KURAVANKONAM,KAWDIYAR P.O., TRIVANDRUM, PIN - 695003
3 ADJUDICATING OFFICER,
KERALA REAL ESTATE REGULATORY AUTHORITY TRIVANDRUM,
PIN - 695004
4 REPRESENTED BY ITS CHAIRMAN
KERALA REAL ESTATE REGULATORY AUTHORITY THIRUVANANTHAPURAM,
PIN - 695004
THIS MISC. SECOND APPEAL HAVING COME UP FOR ADMISSION ON 12.11.2024,
ALONG WITH MSA.25/2024, 26/2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
MSA Nos.25, 26 & 27 OF 2024
7
2024:KER:84240
JUDGMENT
[MSA Nos.25/2024, 26/2024 & 27/2024]
The learned counsel for the appellants seeks permission to
withdraw these appeals without prejudice to the right of the
appellants to raise all their contentions in appropriate proceedings.
Accordingly, these appeals are dismissed as withdrawn, leaving
open all the contentions of the appellants to be agitated in
appropriate proceedings.
Sd/-
M.A.ABDUL HAKHIM
JUDGE
Shg/-
MSA Nos.25, 26 & 27 OF 2024
2024:KER:84240
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE ORDER DATED 21-9-2023 IN CCP
NO.49 OF 2023 PASSED BY THE ADJUDICATING OFFICER,
KERALA REAL ESTATE REGULATORY AUTHORITY
Annexure A2 TRUE COPY OF THE MEMO DATED 29-5-2024 FILED BY
APPELLANT BEFORE THE REAL ESTATE APPELLATE
TRIBUNAL IN APPEAL I.E. REFA NO.67 OF 2023,
ERNAKULAM
MSA Nos.25, 26 & 27 OF 2024
2024:KER:84240
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE SAID ORDER DATED 21-9-2023 IN
CCP NO.49 OF 2023 PASSED BY THE ADJUDICATING
OFFICER, KERALA REAL ESTATE REGULATORY AUTHORITY,
Annexure A2 TRUE COPY OF THE MEMO DATED 29-5-2024 FILED BY ME
BEFORE THE REAL ESTATE APPELLATE TRIBUNAL IN
APPEAL I.E. REFA NO.67 OF 2023, ERNAKULAM
Annexure A3 TRUE COPY OF THE ORDER DATED 26/09/2023 IN I.A
NO.108 OF 2023 IN CCP NO.46 OF 2023 ON THE FILE
OF ADJUDICATING OFFICER, K-RERA
MSA Nos.25, 26 & 27 OF 2024
2024:KER:84240
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE SAID ORDER DATED 21-9-2023 IN
CCP NO.49 OF 2023 PASSED BY THE ADJUDICATING
OFFICER, KERALA REAL ESTATE REGULATORY AUTHORITY
Annexure A2 TRUE COPY OF THE MEMO DATED 29-5-2024 FILED BY ME
BEFORE THE REAL ESTATE APPELLATE TRIBUNAL AT
ERNAKULAM, IN REFA NO.67 OF 2023, PRODUCING A
COPY OF ANNEXURE A-1
Annexure A3 TRUE COPY OF THE ORDER DATED 26/09/2023 IN I.A
NO.109 OF 2023 IN CCP NO. 47 OF 2023 ON THE FILE
OF ADJUDICATING OFFICER, K-RERA
