The Revenue Divisional Officer vs Sameer M
2024 Latest Caselaw 32150 Ker

Kerala High Court

The Revenue Divisional Officer vs Sameer M on 7 November, 2024

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
             THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR
                                     &
                     THE HONOURABLE MR. JUSTICE S.MANU
        Thursday, the 7th day of November 2024 / 16th Karthika, 1946
                             WA NO. 1336 OF 2024
     AGAINST JUDGMENT DATED 27/10/22 IN WP(C) 34156/2022 OF THIS COURT
APPELLANT(S)/RESPONDENTS 1 TO 3 IN WP(C)

  1. THE REVENUE DIVISIONAL OFFICER, R.D.O.OFFICE, GROUND FLOOR
     PATTIMATTOM-MUVATTUPUZHA ROAD, MUVATTUPUZHA (P.O.), ERNAKULAM., PIN
     - 686673
  2. THE TAHSILDAR( LAND RECORDS) TALUK OFFICE, MUVATTUPUZHA, ERNAKULAM.,
     PIN - 682316
  3. THE VILLAGE OFFICER, VILLAGE OFFICE, VELLOORKUNNAM, MUVATTUPUZHA,
     ERNAKULAM., PIN - 686669

BY GOVERNMENT PLEADER

 SRI.S.RENJITH(SPECIAL G.P)(B/O)




RESPONDENT(S)/PETITIONER IN WP(C)

     SAMEER M, AGED 46 YEARS, S/O. MOIDEEN RAWTHER MAKKU, AASHIYANA,
     JANASAKHY ROAD, VELLOORKUNNAM P.O., MUVATTUPUZHA, ERNAKULAM., PIN -
     686673

BY ADV. RINNY STEPHEN CHAMAPARAMBIL

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of the judgment dated 27.10.2022 in WP(C)
NO.34156/2022 and all further proceedings pursuant thereto, pending
disposal of the Writ Appeal.
     This Writ Appeal coming on for orders on 07/11/2024 upon perusing
the appeal memorandum, the court on the same day passed the following:
                                  NITIN JAMDAR, C.J.
                                             &
                                       S.MANU, J.
                           =========================
                                 W.A No.1336 of 2024
                           =========================
                        Dated this the 7th day of November, 2024

                                        ORDER

NITIN JAMDAR, C.J.

Heard Mr.Renjith, learned Special Government Pleader for the Appellants and Mr.Rinny Stephen Chamaparambil, learned counsel for Respondent.

2. The learned counsel for the Respondent confirms that the costs have been paid.

3. Post on 20 November 2024.

Sd/-

NITIN JAMDAR CHIEF JUSTICE

Sd/-

S.MANU JUDGE rp

07-11-2024 /True Copy/ Assistant Registrar