Lathika Purushothaman vs Mr. Sachin Kumar Yadav Ias
2024 Latest Caselaw 31800 Ker

Kerala High Court

Lathika Purushothaman vs Mr. Sachin Kumar Yadav Ias on 6 November, 2024

Con.Case(C) No.2515/2024                          1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                            THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
              Wednesday, the 6th day of November 2024 / 15th Karthika, 1946
                 CONTEMPT CASE(C) NO. 2515 OF 2024(S) IN WP(C) 13842/2023

      PETITIONER/PETITIONER IN THE WRIT PETITION:


                LATHIKA PURUSHOTHAMAN, AGED 65 YEARS, W/O U.P. PURUSHOTHAMAN,

                SARAYU, SUKAPURAM POST, MALAPPURAM DISTRICT, PIN - 679 576.

            BY ADVOCATES M/S. P. CHANDRASEKHAR, C. RAMAN, ANOOP KRISHNA, ANAND
            SANKAR, REGIMOL M.K., PRATHEEKSHA RAJ & JENNY THANKAM

      RESPONDENT/2ND RESPONDENT IN THE WRIT PETITION:


                MR. SACHIN KUMAR YADAV IAS, REVENUE DIVISIONAL OFFICER,

                TIRUR, MALAPPURAM DISTRICT, PIN - 676 101.

                BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   06.11.2024, the court on the same day passed the following:

                                             ORDER

The learned Government Pleader seeks short time to report the

further action taken for complying with the direction in the judgment and

sought for a posting to friday for the appearance of the respondent.

Post on 08/11/2024.

Sd/- VIJU ABRAHAM JUDGE

06-11-2024 /True Copy/ Assistant Registrar