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Divya vs Manoj
2024 Latest Caselaw 31795 Ker

Citation : 2024 Latest Caselaw 31795 Ker
Judgement Date : 6 November, 2024

Kerala High Court

Divya vs Manoj on 6 November, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

Mat.Appeal No.981/2024                            1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                               &
                          THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
           Wednesday, the 6th day of November 2024 / 15th Karthika, 1946
                    IA.NO.1/2024 IN MAT.APPEAL NO. 981 OF 2024
               OP(HMA) 701/2022 OF FAMILY COURT, KATTAPPANA, IDUKKI
   APPLICANT/APPELLANT:

           DIVYA, AGED 43 YEARS, D/O MOHANAN & W/O MANOJ, PADACKAL HOUSE,
           KUNTHALAMPARA KARA, PARAKKADAVU, KATTAPPANA VILLAGE,   IDUKKI TALUK,
           IDUKKI DISTRICT, PRESENTLY RESIDING AT THALIYALIYIL, JAWAHAR NAGAR,
           NEAR MARUTHANPADY ROAD, KATTAPPANA P.O, IDUKKI TALUK, IDUKKI
           DISTRICT , PIN - 685508

   RESPONDENT/RESPONDENT:

           MANOJ, AGED 49, S/O LATE PURUSHOTHAMAN, THALIYANIYIL HOUSE,
           K.CHAPPATH P.O, ALADY, MARIKULAM, AYYAPPANCOIL VILLAGE, IDUKKI
           TALUK, IDUKKI DISTRICT, PIN - 685505


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of judgment and decree in OP (HMA) No. 701/2022 on the files of Family
   Court, Kattappana, till the disposal of the Mat. Appeal, in the interest
   of justice.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of VARGHESE C.KURIAKOSE, AMRITHA.J, KURUVILLA MATHEW, VIPIN C. VARGHESE,
   Advocates for the applicant, the court passed the following:

                                             ORDER

The operation of the impugned judgment and decree on the files of the learned Family Court, Kattappana will stand stayed till 20/11/2024.

Sd/- DEVAN RAMACHANDRAN JUDGE

Sd/- M.B. SNEHALATHA JUDGE

06-11-2024 /True Copy/ Assistant Registrar

 
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