K.J. Varghese vs Commercial Tax Officer (Works ...
2024 Latest Caselaw 31589 Ker

Kerala High Court

K.J. Varghese vs Commercial Tax Officer (Works ... on 5 November, 2024

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W.P.(C) NO.3907 OF 2017




                                                             2024:KER:81972
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                  THE HONOURABLE MR.JUSTICE BASANT BALAJI

         TUESDAY, THE 5TH DAY OF NOVEMBER 2024 / 14TH KARTHIKA, 1946

                           W.P.(C) NO.3907 OF 2017


PETITIONERS:

             K.J. VARGHESE, KOORAN HOUSE,
             KOORIYAD, ANGAMALI.

             BY ADV SMT.MEERA V.MENON


RESPONDENTS:

     1       COMMERCIAL TAX OFFICER (WORKS CONTRACT),
             MATTANCHERRY - 682 002

     2       STATE OF KERALA,
             REPRESENTED BY SECRETARY TO GOVERNMENT,
             TAXES DEPARTMENT, KERALA GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM-695 001.



OTHER PRESENT:

             GOVERNMENT PLEADER, SRI. ARUN AJAY SHANKAR


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 7.2.2017,
THE COURT ON 05.11.2024 DELIVERED THE FOLLOWING:
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W.P.(C) NO.3907 OF 2017




                                                                2024:KER:81972
                                JUDGMENT

(Dated: 5th November, 2024)

The counsel for the petitioner submits that he is not pressing the

matter.

Recording the said submission, this Writ Petition (C) is dismissed

as not pressed.

Sd/-

BASANT BALAJI JUDGE ss