A.G.Bharathi vs Smt.Sathidevi
2024 Latest Caselaw 31586 Ker

Kerala High Court

A.G.Bharathi vs Smt.Sathidevi on 5 November, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

                                                    2024:KER:82047


           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

        THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

TUESDAY, THE 5TH DAY OF NOVEMBER 2024 / 14TH KARTHIKA, 1946

                  CON.CASE(C) NO. 2551 OF 2024

        AGAINST   THE   JUDGMENT   DATED   17.10.2023   IN   WP(C)

NO.32914 OF 2023 OF HIGH COURT OF KERALA

PETITIONER/PETITIONER:

           A.G. BHARATHI
           AGED 74 YEARS
           W/O. LATE V.P.AYYPPAN ALIAS KUNJUNNI,
           VADAKKUMPURATH VEEDU, AKALUR,
           LAKKIDI TALUK,
           PERUR - II VILLAGE,
           PALAKKAD DISTRICT, PIN - 679 302.

           BY ADV V.B.RAMANUNNI


RESPONDENTS/RESPONDENTS:

    1      SMT. SATHIDEVI
           AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER
           WORKING AS THE VILLAGE OFFICER,
           LAKKIDI - PERUR-II VILLAGE,
           TALUK OFFICE, OTTAPALAM,
           PALAKKAD, PIN - 679 302.
    2      SRI. ABDUL MAJEED
           AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER
           WORKING AS THE TAHSILDAR OTTAPALAM,
           TALUK OFFICE OTTAPALAM,
           PALAKKAD DISTRICT, PIN - 679 101.

           SMT. MARY BEENA JOSEPH - SR. GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 05.11.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                                  2024:KER:82047
CON.CASE(C) NO.2551 OF 2024

                                2




                              JUDGMENT

The learned counsel for the petitioner submits

that the direction in Annexure - A1 judgment has

been complied with. Accordingly, the Contempt

of Court Case is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR 2024:KER:82047 CON.CASE(C) NO.2551 OF 2024

APPENDIX

PETITIONER'S EXHIBITS:-

ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED 17-10-2023 IN WRIT PETITION(C) NO.32914/2023.

RESPONDENT'S ANNEXURES:- NIL.