Sanjana S vs Ansal Issac
2024 Latest Caselaw 31585 Ker

Kerala High Court

Sanjana S vs Ansal Issac on 5 November, 2024

CON.CASE(C) NO. 2726 OF 2024 1                  2024:KER:82010

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

         THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

TUESDAY, THE 5th DAY OF NOVEMBER 2024 / 14TH KARTHIKA, 1946

                 CON.CASE(C) NO. 2726 OF 2024

        AGAINST THE ORDER DATED 14.08.2024 IN WP(C) NO.28933

OF 2024 OF HIGH COURT OF KERALA

PETITIONER:

           SANJANA S, AGED 21 YEARS,
           D/O. M. SATHYADAS, SJISHNA NIVAS, DURGA JUNCTION,
           AMRITHA NAGAR, PALAKKAD DISTRICT, PIN - 678001


           BY ADVS. JACOB SEBASTIAN
           WINSTON K.V
           ANU JACOB
           BHARATH KRISHNAN G.
           ARUNDHATHI SURESH BABU


RESPONDENTS:

    1      ANSAL ISSAC,
           AGE AND FATHER'S NAME NOT KNOW TO THE PETITIONER,
           THE MUNICIPAL SECRETARY, PALAKKAD MUNICIPALITY,
           MUNICIPAL OFFICE, PALAKKAD HEAD POST OFFICE,
           PALAKKAD DISTRICT, PIN - 678001

    2      ARUN RANJ RAJ,
           AGE AND FATHER'S NAME NOT KNOW TO THE PETITIONER,
           THE MUNICIPAL ENGINEER, PALAKKAD MUNICIPALITY,
           MUNICIPAL OFFICE, PALAKKAD HEAD POST OFFICE,
           PALAKKAD DISTRICT, PIN - 678001
 CON.CASE(C) NO. 2726 OF 2024 2                     2024:KER:82010




            SRI.BINOY VASUDEVAN, SC


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION    ON   05.11.2024,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 2726 OF 2024 3                     2024:KER:82010



                            JUDGMENT

Both sides submit that the directions in the interim order

have been complied with. This is recorded. Nothing further

remains to be considered in this contempt case and the same is

accordingly closed.

Sd/-

MOHAMMED NIAS C.P. JUDGE

DMR/-

CON.CASE(C) NO. 2726 OF 2024 4 2024:KER:82010

APPENDIX OF CON.CASE(C) 2726/2024

PETITIONER ANNEXURES

Annexure-A1 A CERTIFIED COPY OF THE INTERIM ORDER DATED 14.08.2024 IN W.P.(C) NO. 28933/2024 OF THIS HONOURABLE COURT.

// TRUE COPY //

P.A. TO JUDGE