Citation : 2024 Latest Caselaw 31552 Ker
Judgement Date : 5 November, 2024
2024:KER:82133
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
TUESDAY, THE 5TH DAY OF NOVEMBER 2024 / 14TH KARTHIKA, 1946
RCREV. NO. 197 OF 2020
AGAINST THE JUDGMENT DATED 15.01.2020 IN RCA NO.86 OF 2014
OF ADDITIONAL DISTRICT COURT & I ADDITIONAL MOTOR ACCIDENT CLAIMS
TRIBUNAL,THALASSERY ARISING OUT OF THE ORDER DATED 30.11.2013 IN
RCP NO.36 OF 2011 OF MUNSIFF COURT, THALASSERY
REVISION PETITIONER/APPELLANT/RESPONDENT :-
REVATHI.M.A, AGED 52 YEARS
D/O. SARASWATHI AMMA, RESIDING A T SIVARANJINI,
CHELAKKARA P.O. VATAKARA (VIA),
KOZHIKODE DISTRICT.
BY ADVS.
ABRAHAM K.JOHN
SRI.P.K.BALAKRISHNAN
SRI.RAHUL GOVIND
SMT.C.G.ARUNDHATHI
RESPONDENTS/RESPONDENTS/PETITIONERS AND R1 & R3 :-
1 YOGIMADATHIL MAYIKKILERI ABDULLA HAJI
AGED 78 YEARS, S/O. ABOOBACKER HAJI, BUSINESS, ASMA
MANZIL, POOKKOM P.O. THALASSERY TALUK, THALASSERY,
KANNUR DISTRICT 670 692.
2 MURIKANCHERI THAZHEKUNIYIL SAFIYA HAJJUMMA,
AGED 69 YEARS, W/O. ABDULLA HAJI, ASMA MANZIL,
POOKKOM P.O. THALASSERY TALUK, THALASSERY,
KANNUR DISTRICT 670 692.
3 M. RADHAKRISHNAN, AGED 47 YEARS
S/O. KRISHNAN, KRISHNA VIHAR, THRIPPANGOTTOOR,
KADAVATHUR, KANNUR DISTRICT 670 676.
4 PATTADATHIL ISMAIL, AGED 45 YEARS
RCREV. NOs. 197 & 213 OF 2020
2
2024:KER:82133
S/O. POKKER, RESIDING AT TRIPPANGOTTUR AMSOM DESOM,
THRIPPANGOTTOOR P.O., THALASSERY,K
ANNUR DISTRICT 670 676.
THIS RENT CONTROL REVISION HAVING COME UP FOR ADMISSION ON
05.11.2024, ALONG WITH RCRev..213/2020, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
RCREV. NOs. 197 & 213 OF 2020
3
2024:KER:82133
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
TUESDAY, THE 5TH DAY OF NOVEMBER 2024 / 14TH KARTHIKA, 1946
RCREV. NO. 213 OF 2020
AGAINST THE ORDER/JUDGMENT DATED 15.01.2020 IN RCA NO.85 OF 2014
OF ADDITIONAL DISTRICT COURT & I ADDITIONAL MOTOR ACCIDENT CLAIMS
TRIBUNAL ,THALASSERY ARISING OUT OF THE ORDER/JUDGMENT DATED
30.11.2013 IN RCP NO.35 OF 2011 OF MUNSIFF COURT, THALASSERY
REVISION PETITIONER/APPELLANT/RESPONDENT :-
REVATHI.M.A
AGED 52 YEARS
D/O.SARASWATHI AMMA, RESIDING AT SIVARANJINI,
CHELAKKARA P.O., VATAKARA (VIA), KOZHIKODE DISTRICT.
BY ADVS.
ABRAHAM K.JOHN
SRI.P.K.BALAKRISHNAN
SRI.RAHUL GOVIND
SMT.C.G.ARUNDHATHI
RESPONDENTS/RESPONDENTS/PETITIONERS AND R1 & R3 :-
1 YODIMADATHIL MAYIKKILERI ABDULLA HAJI
AGED 78 YEARS S/O.ABOOBACKER HAJI, BUSINESS,
ASMA MANZIL, POOKKOM P.O., THALASSERY TALUK,
THALASSERY, KANNUR DISTRICT, PIN-670692.
2 MURIKANCHERI THAZHEKUNIYIL SAFIYA HAJJUMMA,
AGED 69 YEARS, W/O.ABDULLA HAJI, ASMA MANZIL,
POOKKOM P.O., THALASSERY TALUK, THALASSERY,
KANNUR DISTRICT, PIN-670692.
3 M.RADHAKRISHNAN, AGED 47 YEARS
S/O.KRISHNAN, KRISHNA VIHAR, THRIPPANGOTTOOR,
KADAVATHUR, KANNUR DISTRICT, PIN-670676.
RCREV. NOs. 197 & 213 OF 2020
4
2024:KER:82133
4 PATTADATHIL ISMAIL, AGED 45 YEARS
S/O.POKKER, RESIDING AT TRIPPANGOTTUR AMSOM DESOM,
THRIPPANGOTTOOR P.O., THALASSERY,
KANNUR DISTRICT, PIN-670676.
BY ADVS.
SRI.A.RENJIT
SRI.V.E.ABDUL GAFOOR
SRI.A.MOHAMMED SAVAD
SHRI.T.R.VISHNU
SRI.T.T.MUHAMOOD
THIS RENT CONTROL REVISION HAVING COME UP FOR ADMISSION ON
05.11.2024, ALONG WITH RCRev..197/2020, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
RCREV. NOs. 197 & 213 OF 2020
5
2024:KER:82133
ORDER
[RCRev. Nos.197/2020, 213/2020]
Amit Rawal, J.
No steps have been taken to implead the legal representative
of the deceased petitioner despite the order passed by this Court on
29.11.2022.
Accordingly, these R.C.Rs are dismissed as abated.
Sd/-
AMIT RAWAL JUDGE
Sd/-
EASWARAN S. JUDGE SMA
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