Kerala High Court
The State Of Kerala, Represented By The vs Rames Kumar.S on 5 November, 2024
Author: A. Muhamed Mustaque
Bench: A.Muhamed Mustaque
2024:KER:82036
O.P. (KAT) No.424 of 2024
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
TUESDAY, THE 5TH DAY OF NOVEMBER 2024 / 14TH KARTHIKA, 1946
OP(KAT) NO. 424 OF 2024
AGAINST THE ORDER DATED 09.09.2024 IN OA NO.1419 OF
2024 OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/RESPONDENTS 1 TO 3 IN OA:
1 THE STATE OF KERALA, REPRESENTED BY THE
PRINCIPAL SECRETARY TO GOVERNMENT, WATER
RESOURCES DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, KERALA, PIN - 695 001
2 THE CHIEF ENGINEER, IRRIGATION AND
ADMINISTRATION, PUBLIC OFFICE BUILDING,
THIRUVANANTHAPURAM, KERALA, PIN - 695 033
3 THE EXECUTIVE ENGINEER, MINOR IRRIGATION
DIVISION, ASRAMAM, KOLLAM, KERALA, PIN - 691 001
BY ADV GOVERNMENT PLEADER
NISHA BOSE SR GP
RESPONDENT/APPLICANT IN OA:
RAMES KUMAR.S,
AGED 52 YEARS
S/O. SOMAN PILLAI.P, SENIOR CLERK, MINOR
IRRIGATION DIVISION, ASRAMAM,
KOLLAM–691002, RESIDING AT
NEDIYATHUTHEKKATHIL, PADA NORTH, KARUNAGAPPALLY,
KOLLAM, KERALA, PIN - 690518
2024:KER:82036
O.P. (KAT) No.424 of 2024
2
BY ADVS.
S.SHAJI
MOHANAN C.
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP
FOR ADMISSION ON 05.11.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
2024:KER:82036
O.P. (KAT) No.424 of 2024
3
JUDGMENT
A. Muhamed Mustaque, J.
In the light of the Order dated 04.11.2024 transferring
the petitioner from the Minor Irrigation Division, Kannur to the
Hydrology Division Chengannur, we close this original petition.
The respondent has also no grievance against posting him at
Chengannur as per the above Order.
Sd/-
A.MUHAMED MUSTAQUE
JUDGE
Sd/-
P. KRISHNA KUMAR
JUDGE
PR
2024:KER:82036
APPENDIX OF OP(KAT) 424/2024
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE ORDER
NO.CEIA/2122/2023-B3 (I) DATED
15.06.2023 AND RELEVANT PAGES OF LIST
OF CLERKS PROMOTED AS SENIOR CLERKS
ISSUED BY THE 2ND RESPONDENT
Annexure A2 TRUE COPY OF RELEVANT PAGES OF THE
PROCEEDINGS OF THE 2ND RESPONDENT VIDE
ORDER NO.CEIA/3001/202 DATED 13.06.2024
Annexure A3 TRUE COPY OF THE INTERIM ORDER DATED
14.06.2024 IN O.A NO.916/2024 ISSUED BY
THIS HONOURABLE TRIBUNAL
Annexure A4 TRUE COPY OF THE PROCEEDINGS OF THE 2ND
RESPONDENT VIDE ORDER
NO.CEIA/3001/2024-B3 DATED 20.06.2024
Annexure A5 TRUE COPY OF THE PROCEEDINGS OF THE 3RD
RESPONDENT VIDE ORDER
NO.MIDKLM/39/2023-E1 DATED 21.06.2024
Annexure A6 TRUE COPY OF THE TREATMENT CERTIFICATE
AND DISCHARGE SUMMARIES FROM VALIYATH
INSTITUTE OF MEDICAL SCIENCES,
KARUNAGAPPALLY, KOLLAM DATED 17.07.2024
Annexure A7 TRUE COPY OF THE OP TICKET FROM
GOVERNMENT TALUK HEAD QUARTERS
HOSPITAL, KARUNAGAPPALLY IN OP
NO.THK/127627 DATED 06.07.2024
Annexure A8 TRUE COPY OF A REGISTRATION DATA OF THE
APPLICANT AND TREATMENT DETAILS FROM
SREE CHITHRA THIRUNAL INSTITUTE OF
MEDICAL SCIENCES & TECHNOLOGY,
THIRUVANANTHAPURAM
Annexure A9 TRUE COPY OF THE PROCEEDINGS OF THE 3RD
RESPONDENT VIDE ORDER
NO.MIDKLM/234/2023-E1 DATED 12.07.2024
2024:KER:82036
Annexure A10 TRUE COPY OF THE MEMORANDUM OF LEAVE
SANCTION ORDER AS PER NO.472785/48/03
DATED 19.07.2024 ISSUED BY THE 3RD
RESPONDENT
Annexure A11 TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE APPLICANT BEFORE THE
2ND RESPONDENT DATED 20.07.2024
Annexure A12 TRUE COPY OF THE FORWARDING LETTER OF
THE 3RD RESPONDENT DATED 25.07.2024
Annexure A13 TRUE COPY OF THE ORDER DATED 07.08.2024
Annexure A14 TRUE COPY OF THE PROCEEDINGS OF THE 2ND
RESPONDENT VIDE ORDER
NO.CEIA/3001/2024-B3 DATED 06.09.2024
Exhibit P1 A TRUE COPY OF THE O.A NO.1419/2024
ALONG WITH ITS ANNEXURES A1 TO A14
Exhibit P2 TRUE COPY OF THE IMPUGNED ORDER PASSED
BY THE KERALA ADMINISTRATIVE TRIBUNAL
ON 09.09.2024
Exhibit P3 TRUE COPY OF THE ORDER DATED 01.10.2024
IN OP(KAT) NO.388/2024 IN O.A
NO.1419/2024 OF THE HONOURABLE HIGH
COURT
Exhibit P4 TRUE COPY OF THE REPLY STATEMENT FILED
BY THE SECOND PETITIONER ON 03.10.2024
Exhibit P5 TRUE COPY OF THE MISCELLANEOUS
APPLICATION NO.1794/2024 FOR VACATING
THE INTERIM ORDER DATED 09.09.2024
Exhibit P6 TRUE COPY OF THE ORDER DATED 03.10.2024
IN M.A NO.1794/2024 IN O.A NO.1419/2024
