Praveen P J vs State Of Kerala
2024 Latest Caselaw 31543 Ker

Kerala High Court

Praveen P J vs State Of Kerala on 5 November, 2024

                                             2024:KER:82002
WP(C) NO. 39017 OF 2024

                               1

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

        THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.

  TUESDAY, THE 5TH DAY OF NOVEMBER 2024 / 14TH KARTHIKA,

                            1946

                   WP(C) NO. 39017 OF 2024

PETITIONER:

          PRAVEEN P J
          AGED 37 YEARS
          PRAVEPRAVEEN SADANAM, PANATARATHALA
          PERUMPAZHUTHOOR,TRIVANDRUM, PIN - 695126

          BY ADVS.
          NAHAS H.
          RIZWANA T.N
          MUHAMMED MUNEER N.


RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY CHIEF SECRETARY OF KERALA,
          GOVERNMENT OF KERALA, SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695001

    2     THE DIRECTOR
          DIRECTOR OF TECHNICAL EDUCATIONAL DEPARTMENT,
          PADMAVILASOM STREET, FORT P.O,
          THIRUVANANTHAPURAM, KERALA INDIA,
          PIN - 695023
                                             2024:KER:82002
WP(C) NO. 39017 OF 2024

                             2

    3     THE PRINCIPAL
          VIKAS BHAVAN, EXTRA POLICE RD,
          UNIVERSITY OF KERALA SENATE HOUSE CAMPUS,
          NANDAVANAM, PALAYAM, THIRUVANANTHAPURAM,
          KERALA, PIN - 695033

    4     SURESH KUMAR
          SENIOR CLERK,S VIKAS BHAVAN, EXTRA POLICE RD,
          UNIVERSITY OF KERALA SENATE HOUSE CAMPUS,
          NANDAVANAM, PALAYAM, THIRUVANANTHAPURAM,
          KERALA, PIN - 695033

    5     SEENA MOL N B
          FINE ARTS COLLEGE, VIKAS BHAVAN,
          EXTRA POLICE RD, UNIVERSITY OF KERALA SENATE
          HOUSE CAMPUS, NANDAVANAM, PALAYAM,
          THIRUVANANTHAPURAM, KERALA,
          PIN - 695033

    6     R PRAKASH
          FINE ARTS COLLEGE, VIKAS BHAVAN, EXTRA POLICE
          RD, UNIVERSITY OF KERALA SENATE HOUSE CAMPUS,
          NANDAVANAM, PALAYAM, THIRUVANANTHAPURAM, KERALA,
          PIN - 695033

    7     PRASHANT KUMAR
          FINE ARTS COLLEGE, VIKAS BHAVAN,
          EXTRA POLICE RD, UNIVERSITY OF KERALA SENATE
          HOUSE CAMPUS, NANDAVANAM, PALAYAM,
          THIRUVANANTHAPURAM, KERALA,
          PIN - 695033

    8     SHIJU V S
          OFFICE ASSSITANT, FINE ARTS COLLEGE, VIKAS
          BHAVAN, EXTRA POLICE RD, UNIVERSITY OF KERALA
          SENATE HOUSE CAMPUS, NANDAVANAM, PALAYAM,
          THIRUVANANTHAPURAM, KERALA,
          PIN - 695033
                                                       2024:KER:82002
WP(C) NO. 39017 OF 2024

                                    3

    9          REMA DEVI
               FINE ARTS COLLEGE, VIKAS BHAVAN,
               EXTRA POLICE RD, UNIVERSITY OF KERALA SENATE
               HOUSE CAMPUS, NANDAVANAM, PALAYAM,
               THIRUVANANTHAPURAM, KERALA, PIN - 695033

               ADV. V. VENUGOPAL, G.P


        THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION       ON   05.11.2024,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                    2024:KER:82002
WP(C) NO. 39017 OF 2024

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                           JUDGMENT

The learned Counsel for the petitioner seeks permission

to withdraw this writ petition without prejudice to the right of the

petitioner to approach the appropriate forum.

Sd/-

ZIYAD RAHMAN A.A., JUDGE scs 2024:KER:82002 WP(C) NO. 39017 OF 2024

APPENDIX OF WP(C) 39017/2024

PETITIONER EXHIBITS

ExhibitP1 TRUE COPY OF THE IDENTITY CARD ISSUED BY FINE ARTS COLLEGE TRIVANDRUM

ExhibitP2 THE TRUE COPY OF THE IDENTITY CARD ISSUED BY THE COLLEGE OF ENGINEERING TRIVANDRUM (CET)

ExhibitP3 TRUE COPY OF THE COMPLAINT DATED 24/12/2023 SUBMITTED BY THE FOURTH TO NINTH RESPONDENTS BEFORE THE THIRD RESPONDENT

ExhibitP4 TRUE COPY OF THE COMPLAINT DATED 25.11.2023

ExhibitP5 TRUE COPY OF THE COMPLAINT DATED 01.12.2023

ExhibitP6 TRUE COPY OF THE COMPLAINT DATED 06.12.2023

ExhibitP7 TRUE COPY OF THE INVESTIGATION REPORT FILED BY THIRD RESPONDENT DATED 07.12.2023

ExhibitP8 TRUE COPY OF THE TRANSFER ORDER DATED 21.12.2023

ExhibitP9 THE TRUE COPY OF THE DOCTOR PRESCRIPTION DATED 16.12.2023

ExhibitP10 TRUE COPY OF THE APPEAL FILED BY PETITIONER TOWARDS SECOND RESPONDENT 2024:KER:82002 WP(C) NO. 39017 OF 2024

DATED 01.07.2023

ExhibitP11 TRUE COPY OF THE REPRESENTATION FILED TO THE SECOND RESPONDENT SUBMITTED BY THE PETITIONER DATED 09/08/2024