The United Planters Association Of ... vs Union Of India
2024 Latest Caselaw 31179 Ker

Kerala High Court

The United Planters Association Of ... vs Union Of India on 1 November, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

WA No.1581/2024                            1/2

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                   THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                        &
                   THE HONOURABLE MR.JUSTICE MURALEE KRISHNA S.
            Friday, the 1st day of November 2024 / 10th Karthika, 1946
                                WA NO. 1581 OF 2024
        AGAINST JUDGMENT DATED 23/8/2024 IN WP(C) 3025/2016 OF THIS COURT
   APPELLANT(S)/PETITIONERS:

      1. THE UNITED PLANTERS ASSOCIATION OF SOUTHERN INDIA 'GLENVIEW',
         COONOOR, NILGIRIS DISTRICT, TAMIL NADU,REPRESENTED BY ITS SECRETARY
         GENERAL, SRI ULLAS MENON., PIN - 643101
      2. S.B.PRABHAKAR SHOLAYAR ESTATE, PAMPADAMPARA GROUP OF ESTATES,
         PAMPADAMPARA P.O., IDUKKI DISTRICT., PIN - 685553

    BY SRI.E.K.NANDAKUMAR (SR.) AND ADVS.M/S.M.GOPIKRISHNAN NAMBIAR,,JOSON
    MANAVALAN, K.JOHN MATHAI AND KURYAN THOMAS.

   RESPONDENT(S)/RESPONDENT & ADDL.RESPONDENT 2 TO 6:

      1. UNION OF INDIA REPRESENTED BY THE SECRETARY TO GOVERNMENT, MINISTRY
         OF LABOUR & EMPLOYMENT, SHRAM SAKTHI BHAVAN, RAFI MARG, NEW
         DELHI-110001., PIN - 110001
      2. CENTRE OF INDIAN TRADE UNIONS CITU KERALA STATE COMMITTEE,
         E.BALANANDAN MEMORIAL BUILDING, THAMPANOOR, THIRUVANANTHAPURAM -1.
         (REPRESENTED BY GENERAL SECRETARY, SRI.ELAMARAM KAREEM,
         S/O.ISMALUTTY, AGED 61 YEARS, RESIDING AT ELAMARAM HOUSE, KOVOOR,
         MEDICAL COLLEGE PO., KOZHIKODE., PIN - 695001
      3. MODERN BAKERIES EMPLOYEES UNION REG.NO.315/69, REPRESENTED BY ITS
         SECRETARY, EDAPPALLY, COCHIN - 682 024., PIN - 682024
      4. MODERN BAKERIES EMPLOYEES ASSOCIATION REG.NO.35/78, REPRESENTED BY
         ITS SECRETARY, EDAPPALLY, COCHIN - 682 024., PIN - 682024
      5. MRF EMPLOYEES UNION CITU REG.NO.436/78, VADAVATHOOR, KOTTAYAM,
         REPRESENTED BY ITS SECRETARY, K.N.MANOJ., PIN - 686010
      6. MRF EMPLOYEES ASSOCIATION INTUC REPRESENTED BY ITS GENERAL
         SECRETARY, KUNJU ILLAMPILLI., PIN - 695572

    BY CENTRAL GOVERNMENT COUNSEL FOR R1

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation and implementation of the Judgment of the Learned
   Single Judge dated 23.08.2024 in the writ petition(civil)no.3025 of
   2016,pending disposal of the writ appeal.

        This Writ Appeal coming on for orders on 1/11/2024 upon perusing the
   appeal memorandum, the court on the same day passed the following:
 WA No.1581/2024                                  2/2




                                             ORDER

Admit.

The learned Central Government Counsel takes notice for the 1st respondent.Issue notice to respondents 2 to 6 by speed post,returnable within four weeks.

There will be an interim stay as prayed for,for a period of one month.

List on 29.11.2024.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- MURALEE KRISHNA S. JUDGE

01-11-2024 /True Copy/ Assistant Registrar