Citation : 2024 Latest Caselaw 14426 Ker
Judgement Date : 31 May, 2024
OP(C) No.1162/2024 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
Friday, the 31st day of May 2024 / 10th Jyaishta, 1946
OP(C) NO. 1162 OF 2024
EP 40/22 IN OS 393/1989 OF MUNSIFF COURT, THIRUVALLA
PETITIONER/LEGAL HEIR OF THE 12TH JUDGMENT DEBTOR IN THE EP:
ASWINIBABU, AGED 33 YEARS, D/O LATE P.B OMANA, ASWINIBHAVAN,
PATHIYOOR VILLAGE KARTHIKAPPALLY TALUK, PIN - 690508
RESPONDENT(S)/DECREE HOLDERS AND JUDGMENT DEBTORS IN THE EP:
1. RAMANAKUTTYACHARY(DIED), AGED 73 YEARS, S/O PADMANABHANACHARY,
PUNNATHOTTALVEETTIL, KADAPRAMURI, KADAPRAVILLAGE, PIN - 689121
2. DAMODARANACHARY(DIED), S/O PADMANABHANACHARY, RESIDING AT
THACHEERATHUMALAYIL PULIYOORMURI, CHENGANNUR VILLAGE, PIN - 689510
3. PANKAJAKSHIAMMAL(DIED), W/O 1ST PETITIONER RAMANKUTTYACHARY,
PUNNATHOTTALVEETTIL, KADAPRAMURI, KADAPRA VILLAGE., PIN - 689510
4. PARAMESWARANACHARY(DIED), PUNNATHOTTALVEETTIL, KADAPRAMURI, KADAPRA
VILLAGE, PIN - 689621
5. PRABHAKARANACHARY, PUNNATHOTTALVEETTIL, KADAPRAMURI, KADAPRA
VILLAGE, PIN - 689621
6. SUBHADRAMMAL, PUNNATHOTTALVEETTIL, KADAPRAMURI, KADAPRA VILLAGE, PIN
- 689621
7. SUSEELAMMAL, PUNNATHOTTALVEETTIL, KADAPRAMURI, KADAPRA VILLAGE, PIN
- 689621
8. SUDHAMMAL, PUNNATHOTTALVEETTIL, KADAPRAMURI, KADAPRA VILLAGE, PIN -
689621
9. THANKAMMAL(DIED), THACHEERETHUMALAYILVEETTIL PULIYOORMURI,
CHENGANNUR VILLAGE, PIN - 689510
10. MANIYAMMAL(DIED), THACHEERETHUMALAYILVEETTIL PULIYOORMURI,
CHENGANNUR VILLAGE, PIN - 689510
11. RAMANI, THACHEERETHUMALAYILVEETTIL PULIYOORMURI, CHENGANNUR VILLAGE,
PIN - 689510
12. RADHAKRISHNAN, THACHEERETHUMALAYILVEETTIL PULIYOORMURI, CHENGANNUR
VILLAGE, PIN - 689510
13. RAJAN, THACHEERETHUMALAYILVEETTIL PULIYOORMURI, CHENGANNUR VILLAGE,
PIN - 689510
14. VENUGOPAL(DIED) THACHEERETHUMALAYILVEETTIL PULIYOORMURI, CHENGANNUR
VILLAGE, PIN - 689510
15. ANITHA, THACHEERETHUMALAYILVEETTIL PULIYOORMURI, CHENGANNUR VILLAGE,
PIN - 689510
16. GEETHA, THACHEERETHUMALAYILVEETTIL PULIYOORMURI, CHENGANNUR VILLAGE,
PIN - 689510
17. YAMUNA, D/O SANTHAMMA THACHEERETHUMALAYILVEETTIL PULIYOORMURI,
CHENGANNUR VILLAGE, PIN - 689510
18. SREEKUMAR , S/O SANTHAMMA THACHEERETHUMALAYILVEETTIL PULIYOORMURI,
CHENGANNUR VILLAGE, PIN - 689510
19. BHASKARANACHARY(DIED), S/O PADMANABHANACHARY PUNNATHOTTALVEETTIL,
OP(C) No.1162/2024 2/3
KADAPRAMANNARMURI KADAPRA VILLAGE, PIN - 689621
20. NARAYANAN ACHARY(DIED), S/O PADMANABHANACHARY PUNNATHOTTALVEETTIL,
KADAPRAMANNARMURI KADAPRA VILLAGE, PIN - 689621
21. MURALI, S/O BHASKARANACHARY,PUNNATHOTTALVEETTIL, KADAPRAMANNARMURI
KADAPRA VILLAGE, PIN - 689521
22. RAJAN S/O BHASKARANACHARY,PUNNATHOTTALVEETTIL, KADAPRAMANNARMURI
KADAPRA VILLAGE, PIN - 689521
23. P.R. SUDHAKARANACHARY, S/O RAMANKURTTYACHARY, PUNNATHOTTALVEETTIL,
KADAPRAMANNARMURI, KADAPRA VILLAGE, PIN - 689621
24. P.B. MURALEEDHARANACHARY, (WRONGLY SHOWN IN THE EP AS P.V
MURALEEDHARANACHARY) S/O BHASKARANACHARY,PUNNATHOTTALVEETTIL,
KADAPRAMANNARMURI,KADAPRA VILLAGE, PIN - 689621
25. P.B. RAJAN, (WRONGLY SHOWN IN THE EP AS P.V RAJAN) S/O
BHASKARANACHARY, PUNNATHOTTALVEETTIL, KADAPRAMANNARMURI,KADAPRA
VILLAGE, PIN - 689621
26. P.B.RADHA (WRONGLY SHOWN IN THE EP AS P.V RADHA) D/O
BHASKARANACHARY, PUTHIYATHUVEEDU KOTTARAKKARATALUK, KOTTARAKKARA
VILLAGE, PIN - 629621
27. P.B LALITHA, (WRONGLY SHOWN IN THE EP AS P.V LALITHA) D/O
BHASKARANACHARY, PUNNATHOTTALVEETTIL, KADAPRAMANNARMURI,KADAPRA
VILLAGE, PIN - 689621
28. P.B AMBUJAKSHI, (WRONGLY SHOWN IN THE EP AS P.V AMBUJAKSHI) D/O
BHASKARANACHARY, PUNNATHOTTALVEETTIL, KADAPRAMANNARMURI,KADAPRA
VILLAGE, PIN - 689621
29. P.B VIJAYAMMAL, (WRONGLY SHOWN IN THE EP AS P.V VIJAYAMMAL) D/O
BHASKARANACHARY, PUNNATHOTTALVEETTIL, KADAPRAMANNARMURI,KADAPRA
VILLAGE, PIN - 689621
30. P.BOMANA(DIED), (WRONGLY SHOWN IN THE EP AS P.V OMANA) D/O
BHASKARANACHARY, PUNNATHOTTALVEETTIL, KADAPRAMANNARMURI,KADAPRA
VILLAGE, PIN - 689621
31. SREEKALA, D/O SANTHAMMA, THACHIRETHUMALAYIL PULIYORRMURI, CHENGANNUR
VILLAGE, CHENGANNURTALUK, PIN - 689510
32. SREEJITH, S/O SANTHAMMA, THACHIRETHUMALAYIL PULIYORRMURI, CHENGANNUR
VILLAGE, CHENGANNURTALUK, PIN - 689510
Op (civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to
order the Munsiff's Court, Tiruvalla to keep the further proceedings in EP
40/2022 in abeyance till the disposal of the above OP(C).
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of OP(C) and upon hearing the arguments of
M/S.R.GIREESH VARMA & P.M.SATHEESH, Advocates for the petitioner, the
court passed the following:
ORDER
Admit.
Issue notice to the respondents 5,6,7,8,11,12,13,15,16,17,18,21,22,23,24,25,26,27,28,29,31 and 32 by Special Messenger. The petitioner shall also serve notice to the counsel appearing for those respondents in the trial court.
Post on 04.06.2024. Till then, property shall not be delivered.
Sd/- DR. KAUSER EDAPPAGATH JUDGE
31-05-2024 /True Copy/ Assistant Registrar
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