Kerala High Court
Rahmath vs Babu on 27 May, 2024
Author: Kauser Edappagath
Bench: Kauser Edappagath
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
MONDAY, THE 27TH DAY OF MAY 2024 / 6TH JYAISHTA, 1946
OP(C) NO. 910 OF 2024
OS NO.1034 OF 2013 OF PRINCIPAL MUNSIFF COURT,NEDUMANGAD
PETITIONER/PLAINTIFF:
RAHMATH, AGED 60 YEARS
W/O. MUHAMMED ISMAYIL, NEW BUNGLAW,
PANGODE VILLAGE, NOW NOORMAHAL, HOUSE NO. 585,
MERY GOLD LANE, MUTTADA, KUDAPPANAKUNNU VILLAGE,
THIRUVANANTHAPURAM, PIN - 695043
BY ADVS.
G.P.SHINOD
GOVIND PADMANAABHAN
AJIT G ANJARLEKAR
GAYATHRI S.B.
ATUL MATHEWS
RESPONDENTS/DEFENDANTS:
1 BABU
AGED 55 YEARS
SHOP NO. 598, WARD NO. XVII, PANGODE PANCHAYATH,
PANGODE VILLAGE, THIRUVANANTHAPURAM, PIN - 695006
2 SAJIRA
AGED 60 YEARS
SHOP NO. 602, WARD NO. XVI, PANGODE PANCHAYATH,
PANGODE VILLAGE, THIRUVANANTHAPURAM, PIN - 695006
3 SANTHAMMA
AGED 60 YEARS
SHOP NO. 603, WARD NO. XVII, PANGODE PANCHAYATH,
PANGODE VILLAGE, THIRUVANANTHAPURAM, PIN - 695006
4 SYAMALA
AGED 55 YEARS
SHOP NO. 604, WARD NO. XVII, PANCHAYATH,
PANGODE VILLAGE, THIRUVANANTHAPURAM, PIN - 695006
OP(C) NO. 910 OF 2024
- : 2 :-
5 PRAKASH(DIED)
SHOP NO. 605, WARD NO. XVI, PANGODE PANCHAYATH,
PANGODE VILLAGE, THIRUVANANTHAPURAM, PIN - 695006
6 KARMALI
AGED 75 YEARS
SHOP NO. 607, WARD NO. XVLL, PANGODE PANCHAYATH,
PANGODE VILLAGE, THIRUVANANTHAPURAM, PIN - 695006
7 JAYAN
AGED 70 YEARS
SHOP NO. 188, WARD NO. XVIL PANGODE PANCHAYATH,
PANGODE VILLAGE, THIRUVANANTHAPURAM, PIN - 695006
8 PAULOSIA
AGED 80 YEARS
SHOP NO. 615, WARD NO . XVLL, PANGODE PANCHAYATH,
PANGODE VILLAGE, THIRUVANANTHAPURAM, PIN - 695006
9 PRABHAKARAN
AGED 60 YEARS
SHOP NO. 619, WARD NO. XVII, PANGODE PANCHAYATH,
PANGODE VILLAGE, THIRUVANANTHAPURAM, PIN - 695006
10 AHAMMED KABEER
AGED 70 YEARS
SHOP NO. 625, WARD NO. XVIL, PANGODE PANCHAYATH,
PANGODE VILLAGE, THIRUVANANTHAPURAM, PIN - 695006
11 AJITH
AGED 34 YEARS
PROPRIETOR FREELAND, SHOP NO. 626, WARD NO. XVII,
PANGODE PANCHAYATH, PANGODE VILLAGE,
THIRUVANANTHAPURAM, PIN - 695006
12 NIJU
AGED 45 YEARS
PROPRIETOR BRIGHT ELECTRONICS, SHOP NO. 627,WARD
NO. XVII, PANGODE PANCHAYATH, PANGODE VILLAGE,
THIRUVANANTHAPURAM, PIN - 695006
OP(C) NO. 910 OF 2024
- : 3 :-
13 ANEESH
AGED 50 YEARS
PROPRIETOR BRIGHT ELECTRONICS, SHOP NO.627, WARD
NO. XVII, PANGODE PANCHAYATH, PANGODE VILLAGE,
THIRUVANANTHAPURAM, PIN - 695006
14 MUHAMMED BASHEER
AGED 65 YEARS
SECRETARY, KERALA CONGRESS(M), PANGODE MANDALAM
COMMITTE FICE, PANGODE, SHOP NO. 628, WARD NO.
XVI, PANGODE PANCHAYATH, PANGODE VILLAGE,
THIRUVANANTHAPURAM, PIN - 695006
15 DILSHAD
AGED 40 YEARS
SHOP NO 619 IN WARD NO. XVII, PANGODE PANCHAYATH,
PANGODE VILLAGE, THIRUVANANTHAPURAM, PIN - 695006
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
27.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
OP(C) NO. 910 OF 2024
- : 4 :-
JUDGMENT
This Original Petition has been filed seeking expeditious
disposal of O.S.No.1034 of 2013 pending on the files of the Additional
Munsiff Court, Nedumangad.
2. I have called for a report from the learned Munsiff. The
learned Munsiff, who is in charge of the court, has submitted a report
stating that the case could be disposed of within a period of six
months along with a connected case, O.S.No.342 of 2012.
Hence, this Original Petition is disposed of with a direction to
the learned Munsiff to dispose of O.S.No.1034 of 2013 pending on the
files of the Additional Munsiff Court, Nedumangad, within a period of
six months from the date of receipt of a copy of this judgment.
Sd/-
DR.KAUSER EDAPPAGATH, JUDGE
AS
OP(C) NO. 910 OF 2024
- : 5 :-
APPENDIX OF OP(C) 910/2024
PETITIONER'S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF PLAINT IN OS NO. 1034 OF
2013 DATED 19-12-2013 PENDING ON THE
FILES OF THE MUNSIFF COURT, NEDUMANGAD
EXHIBIT P2 A TRUE COPY OF THE WRITTEN STATEMENT IN
OS NO. 1034 OF 2013 PENDING ON THE FILES
OF THE MUNSIFF COURT, NEDUMANGAD DATED
12-11-2015
EXHIBIT P3 A TRUE COPY OF PLAINT IN OS.NO. 342/2012
BEFORE THE MUNSIFF COURT NEDUMANGAD
DATED 07.04.2012
EXHIBIT P4 A TRUE COPY OF WRITTEN STATEMENT WITH
COUNTER CLAIM FILED BY THE PETITIONER IN
OS.NO. 342/2012 PENDING ON THE FILES OF
THE MUNSIFF COURT, NEDUMANGAD DATED
26.08.2013
