Aravindakshan vs The Authorized Officer
2024 Latest Caselaw 8851 Ker

Kerala High Court

Aravindakshan vs The Authorized Officer on 27 March, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

WP(C) No.12783/2024                     1/3                       Order Date : 27-03-2024

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                        THE HONOURABLE MR.JUSTICE N.NAGARESH
            Wednesday, the 27th day of March 2024 / 7th Chaithra, 1946
                             WP(C) NO. 12783 OF 2024
   PETITIONER:

          ARAVINDAKSHAN, AGED 46 YEARS, S/O. KUNHIRAMAN, PUTHIYAVEEDU,
          PAYANCHERRY, IRITTY P.O., KANNUR, PIN - 670703

   RESPONDENT:

          THE AUTHORIZED OFFICER, KERALA GRAMIN BANK, THALASSERY - COORG
          HIGHWAY, IRITTY, KANNUR, PIN-670703

        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay all further proceedings in ext-P2, P3 , till disposal of
   writ petition (civil)
        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   SHRI.M.R.SASITH, Advocate for the petitioner, the court passed the
   following:
 WP(C) No.12783/2024                          2/3                              Order Date : 27-03-2024




                                       N.NAGARESH, J.
                              -----------------------------------------
                                 W.P.(C) No.12783 of 2024
                          -------------------------------------------------
                          Dated this the 27th day of March, 2024

                                            ORDER

There will be an interim order directing that if the petitioner

remits an amount of ₹2 lakhs on or before 30.03.2024 and

continues to pay the instalment as directed by this Court in

Ext.P1 judgment, confirmation of sale shall stand deferred till

21.05.2024.

Post on 21.05.2024.

Sd/-

N.NAGARESH JUDGE spk WP(C) No.12783/2024 3/3 Order Date : 27-03-2024

APPENDIX OF WP(C) 12783/2024 Exhibit P2 TRUE COPY OF THE SALE NOTICE ISSUED BY THE RESPONDENT TO THE PETITIONER DATED 06.03.2024 Exhibit P3 TRUE COPY OF NOTICE ISSUED BY ADVOCATE COMMISSIONER DATED NIL