Citation : 2024 Latest Caselaw 15884 Ker
Judgement Date : 6 June, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 6TH DAY OF JUNE 2024 / 16TH JYAISHTA, 1946
WP(C) NO. 31044 OF 2016
PETITIONER/S:
JOSE
AGED 44 YEARS
AGED:44 YEARS, S/O. BABY, CHARUVILA VEEDU, ADUTHALA,
CHENKULAM PO, KOLLAM DISTRICT
BY ADV SRI.P.SIVARAJ
RESPONDENT/S:
1 SENIOR GEOLOGIST
DEPARTMENT OF MINING & GEOLOGY, DISTRICT OFFICE,
KOLLAM-691001
2 POOYAPPALLY GRAMA PANCHAYAT
REPRESENTED BY ITS SECRETARY, POOYAPPALLY PO, KOLLAM-
691532
OTHER PRESENT:
SRI.B.S.SYAMANTAK, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC No.31044/2016 2
P.V. KUNHIKRISHNAN, J.
================================
WP(C) No.31044 OF 2016
=================================
Dated this the 6th day of June, 2024
JUDGMENT
The Counsel appearing for the petitioner submitted that
the case is infructuous.
Therefore, this writ petition is dismissed as infructuous.
Sd/-
P.V.KUNHIKRISHNAN, JUDGE
SLR
APPENDIX OF WP(C) 31044/2016
PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE BUILDING PERMIT DATED 5/9/2016 ISSUED BY THE POOYAPPALLY GRAMA PANCHAYAT EXHIBIT P2 TRUE COPY OF THE LAND TAX RECEIPT DATED 22/2/2016 ISSUED IN FAVOUR OF THE PETITIONER BY POOYAPPALLY VILLAGE OFFICER EXHIBIT P3 TRUE COPY OF THE POSSESSION CERTIFICATE DTD 9/9/2016 IN THE NAME OF THE PETITIONER ISSUED FROM THE POOYAPPALLY VILLAGE OFFICE EXHIBIT P4 TRUE COPY OF THE LOCATION SKETCH DATED 9/9/2016 ISSUED BY THE VILLAGE OFFCIER, POOYAPPALLY VILLAGE EXHIBIT P5 TRUE COPY OF THE JUDGMENT DATED
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