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Paul Mathew vs Sonia Raju @ Sonia Maria Paul
2024 Latest Caselaw 15797 Ker

Citation : 2024 Latest Caselaw 15797 Ker
Judgement Date : 6 June, 2024

Kerala High Court

Paul Mathew vs Sonia Raju @ Sonia Maria Paul on 6 June, 2024

Author: Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

         THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

                                    &

               THE HONOURABLE MR. JUSTICE P.M.MANOJ

     THURSDAY, THE 6TH DAY OF JUNE      2024 / 16TH JYAISHTA, 1946

                      MAT.APPEAL NO. 748 OF 2021

 AGAINST THE DECREE AND JUDGMENT DATED 15.07.2021      IN OP NO.341 OF
                    2019 OF FAMILY COURT, PALA

APPELLANT/RESPONDENTS 2 AND 3:

 1      PAUL MATHEW
        AGED 55 YEARS
        S/O PROF.M.C.MATHEW, WORKING IN SWITZERLAND, PERMANENTLY
        RESIDING AT MELVETTOM HOUSE, MARANGATTUPALLY KARA,
        MARANGATTUPALLY P.O., PIN- 686 635 ELAKKAD VILLAGE,
        MEENACHIL TALUK, KOTTAYAM DISTRICT, REPRESENTED BY HIS POWER
        OF ATTORNEY HOLDER JAMES MATHEW, AGED 59 YEARS, S/O. PROF.
        M.C.MATHEW, PIN - 686635

 2      JAMES MATHEW,
        AGED 59 YEARS, S/O . PROF. M.C.MATHEW, MANAGER, FEDERAL BANK
        LTD,PERMANENTLY RESIDING AT THANNIKUNNEL HOUSE, PLASSANAL
        KARA, PLASSANAL P.O., THALAPPALAM VILLAGE, MEENACHIL TALUK,
        KOTTAYAM DISTRICT, PIN-686 579.

        BY ADVS.
        JIJO THOMAS
        M.D.BEENA


RESPONDENTS/PETITIONER AND 1ST RESPONDENT:

 1      SONIA RAJU @ SONIA MARIA PAUL
        AGED 44 YEARS
        W/O RAJU MATHEW,MELVETTOM HOUSE, MARANGATTUPALLY P.O.,ANDOOR
        KARA. ELAKKAD VILLAGE, MEENACHIL TALUK, KOTTAYAM DISTRICT,
        PIN- 686 635

 2      DR. RAJU MATHEW, AGED 47 YEARS
        S/O PROF. M.C.MATHEW,MELVETTOM HOUSE, MARANGATTUPALLY KARA
        MARANGATTUPALLY P.O.,ELAKKAD VILLAGE, MEENACHIL TALUK,
        KOTTAYAM DISTRICT, PIN-686 635

        BY ADVS.
        ALEX.M.SCARIA
                                   2
Mat.Appeal No.748 of 2021




          SIBY CHENAPPADY
          SARITHA THOMAS
          A.J.RIYAS
          ANEESH JAMES
          ANU GEORGE


OTHER PRESENT:

          SRI ALEX M SCARIA, FOR PARTY RESP

      THIS MATRIMONIAL APPEAL HAVING COME UP FOR ADMISSION ON
06.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                       3
Mat.Appeal No.748 of 2021




                                JUDGMENT

Raja Vijayaraghavan, J.

A memo dated 15.04.2024 has been filed by the appellants stating

that they do not wish to prosecute this appeal.

In view of the Memo filed by the appellants, the appeal is dismissed as

not pressed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

Sd/-

P.M.MANOJ JUDGE

rp

 
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