Chandran Puliyathil vs Rathi Unnikrishnan
2024 Latest Caselaw 15796 Ker

Kerala High Court

Chandran Puliyathil vs Rathi Unnikrishnan on 6 June, 2024

Author: V Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
     THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
                             &
           THE HONOURABLE MR. JUSTICE P.M.MANOJ
 THURSDAY, THE 6TH DAY OF JUNE 2024 / 16TH JYAISHTA, 1946

            OP (FC) NO. 354 OF 2024(FILING NO.)


ORDER/JUDGMENT DATED 04.07.2018    IN   OP   NO.861   OF   2020
OF FAMILY COURT,THRISSUR

PETITIONER/2ND RESPONDENT:

          CHANDRAN PULIYATHIL,
          AGED 50 YEARS
          S/O. KOPPA @ APPU, PULIYATHIL HOUSE, THAZHEKKODE,
          AMMINIKKADU.P.O, MALAPPURAM-, PIN - 679322

          BY ADV K.M.MUHAMMED HUSSAIN


RESPONDENT/2ND RESPONDENT:

    1     RATHI UNNIKRISHNAN,
          W/O. UNNIKRISHNAN, RESIDING AT FLAT NO.3, 5 TH BLOCK,
          RMCO APARTMENTS, PULLAZHY, THRISSUR-, PIN - 680012

    2     UNNIKRISHNAN CHOLAYIL,
          PERMANENT ADDRESS AT CHOLAYIL HOUSE, HOUSE NO. XX/79(2),
          KIDANGU ROAD, NEXT TO VISMAYA TALKIES AND LIC HEAD
          OFFICE, PERINTHALMANNA, MALAPPURAM-, PIN - 679322

    3     DINESH KUMAR,
          S/O. AYYAPPAN, 8/185 VADAMMAL HOUSE, CHEMMANIYODE,
          P.O.CHEMMANIYODE, MELATTUR, MALAPURAM-, PIN - 679325

    4     SURESH BABU,
          S/O. KRISHNAN KUTTI, 21/46 KUNNUMMAL HOUSE, THIRUVIZHAM
          KUNNU, KACHERIPARAMBU-PULAKKUNNU.P.O, MANNARKKAD,
          PALAKKAD DISTRICT, PIN - 678601

    5     JAYESH PELAKKUTH,
          S/O. PADMANABHAN PELAKKUTH (ASARIPPADI VIA),
          CHERAKKAPARAMBA, ANGADIPPURAM.P.O, PERINTHALMANNA TALUK,
          MALAPPURAM DISTRICT-, PIN - 679321
 OP(FC) Filing No.354 of 2024

                                2


      6       ANITHA CHOLAYIL,
              W/O. NAROKKUZHI MURALI, NAROKKUZHI HOUSE, PULLIKOTH,
              MELATTUR, P.O.MELATTUR, MALAPPURAM DISTRICT-, PIN -
              679326

      7       MURALI,
              S/O. NAROKKUZHI SANKUNI, NAROKKUZHI HOUSE, PALLIKKOTH,
              MELATTUR, P.O.MELATTUR, MALAPPURAM DISTRICT-, PIN -
              679326

      8       JOMON CHAKKUNGAL,
              S/O. CHAKKUNGAL MATHAYI, PARIYAPURAM.P.O, ANGADIPPURAM,
              MALAPPURAM DISTRICT-, PIN - 679321



     THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON
06.06.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP(FC) Filing No.354 of 2024

                                                  3




                                            JUDGMENT

The learned counsel appearing for the petitioner submitted that the

petitioner be permitted to withdraw this petition, so that he can move the

Family Court with an appropriate application in the light of the law laid

down in Shiju Joy1.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

Sd/-

P.M.MANOJ JUDGE rp

Shiju Joy A. v. Nisha [2021 (2) KHC 462]

APPENDIX OF OP (FC) 354/2024(Filing No.)

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE O.P.861/2020 ON THE FILES OF FAMILY COURT, THRISSUR DATED 04-07-2018

Exhibit P2 THE TRUE COPY OF THE OBJECTION IN O.P.861/2020 FILED BY THE PETITIONER DATED 18-02-2022

Exhibit P3 THE TRUE COPY OF THE I.A.2844/2018 IN O.P.1539/2018 ON THE FILES OF FAMILY COURT, ERNAKULAM DATED 04-07-2018