Suhaila K.P vs The Secretary
2024 Latest Caselaw 15776 Ker

Kerala High Court

Suhaila K.P vs The Secretary on 6 June, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     THURSDAY, THE 6TH DAY OF JUNE 2024 / 16TH JYAISHTA, 1946
                        WP(C) NO. 42673 OF 2018
PETITIONER:

          SUHAILA K.P
          AGED 20 YEARS
          W/O. ABDUL NAZAR AP, RESIDING AT KILIYANPARAMBIL HOUSE,
          PANG SOUTH P.O, PERINTHALMANNA, MALAPPURAM DISTRICT.

          BY ADVS.
          J.R.PREM NAVAZ
          SRI.P.T.SHEEJISH



RESPONDENTS:

    1     THE SECRETARY
          DEPARTMENT OF HEALTH AND FAMILY WELFARE, GOVERNMENT OF
          KERALA SECRETARIAT, THIRUVANANTHAPURAM DISTRICT 695
          001.

    2     DIRECTORATE OF MEDICAL EDUCATION,
          MEDICAL COLLEGE P.O, THIRUVANANTHAPURAM DISTRICT 695
          011

    3     KERALA UNIVERSITY OF HEALTH SCIENCES,
          THRISSUR DISTRICT, KERALA 680 001

    4     PRINCIPAL,
          MES MEDICAL COLLEGE, PERINTHALMANNA, MALAPPURAM
          DISTRICT 679 321.

    5     MEDICAL COUNCIL OF INDIA,
          POCKET 14, SECTOR 8, DWARAKA, NEW DELHI 110077

    6     THE REGISTRAR,
          TRAVANCORE COCHIN MEDICAL COUNCIL, FOR MODEREN
          MEDICINE, COMBINED COUNCIL BUILDING, RED CROSS ROAD,
          THIRUVANANTHAPURAM 695 035.

    7     DIRECTOR GENERAL OF HEALTH SERVICES,
          REPRESENTING MINISTRY OF HEALTH AND FAMILY WELFARE,
          ROOM NO. 446-A, NIRMAN BHAWAN, MAULANA AZAD ROAD,, NEW
 W.P (C) No.42673 of 2018


                                    2

             DELHI 110 108.

     8       NATIONAL BOARD OF EXAMINATIONS,
             REPRESENTED BY ITS PRINCIPAL OFFICER/CHAIRMAN
             MEDICAL ENCLAVE, ANSARI, RING ROAD, NEW DELHI 110
             029

             BY ADVS.
             SRI.P.SREEKUMAR
             SRI.BABU KARUKAPADATH
             SRI.TITUS MANI VETTOM, SC, MEDICAL COUNCIL OF INDIA
             SRI.SUVIN R.MENON, CGC



OTHER PRESENT:

             SRI.V.K.SUNIL, SR.GP




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   06.06.2024,   THE     COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P (C) No.42673 of 2018


                                3

                 P.V.KUNHIKRISHNAN,J.
              ---------------------
                 W.P (C) No.42673 of 2018
           ---------------------------
             Dated this the 6th day of June, 2024

                            JUDGMENT

The counsel appearing for the petitioner submitted that

this writ petition is infructuous. Therefore, this writ petition is

dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE bng