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K.S.Unnikrishnan vs Kollengode Grama Panchayat
2024 Latest Caselaw 15658 Ker

Citation : 2024 Latest Caselaw 15658 Ker
Judgement Date : 6 June, 2024

Kerala High Court

K.S.Unnikrishnan vs Kollengode Grama Panchayat on 6 June, 2024

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM

          THURSDAY, THE 6TH DAY OF JUNE 2024 / 16TH JYAISHTA, 1946

                          WP(C) NO. 17366 OF 2016

PETITIONER/S:

     1      K.S.UNNIKRISHNAN
            AGED 64 YEARS
            S/O.SUBBARAYA MANNADIAR, PROPRIETOR, M/S.VINAYAKA COMPLEX,
            KOLLENGODE PO, PALAKKAD DISTRICT 678 506.

     2      NARAYANANKUTTY
            S/O.K.S.UNNIKRISHNAN, PROPRIETOR, M/S.GAYATHRI COMPLEX,
            KOLLENGODE, PALAKKAD DISTRICT 678 506.

     3      U.MURUGADAS
            S/.K.S.UNNIKRISHNAQN, PROPRIETOR, VASANTHA COMPLEX, KOLLENGODE,
            PALAKKAD, PIN 678 506.

            BY ADVS.
            SRI.G.HARIHARAN
            SMT.A.ANJANA
            SRI.PRAVEEN.H.
            SMT.K.S.SMITHA



RESPONDENT/S:

     1      KOLLENGODE GRAMA PANCHAYAT
            KOLLENGOE, PALAKKAD DISTRICT, PIN 678 506,
            REPRESENTED BY THE SECRETARY.

     2      MUHAMMED RAFI
            DOOR NO.2/277, VYSALI SHOE MART, GAYATHRI COMPLEX, KOLLENGODE,
            PALAKKAD DISTRICT, PIN 678 506.

     3      MUHAMMED HARIF AND MANOJ
            DOOR NO.2/276 YOUR CHOICE, GAYATHRI COMPLEX, KOLLENGODE,
            PALAKKAD DISTRICT, PIN 678 506.

     4      SELVARAJ
            DOOR NO.2/251, UNIVERSAL PLYWOOD STORE, VASANTHA COMPLEX,
            KOLLENGODE, PALAKKAD DISTRICT, PIN 678 506.

     5      ELIAS
            DOOR NO.2/248, N.M.T. MAT SHOP, VASANTHA COMPLEX, KOLLENGODE,
            PALAKKAD DISTRICT, PIN 678 506.

     6      VELAYUDHAN
            DOOR NO.2/246, PROPRIETOR VISHU ELECTRICALS, VASANTHA COMPLEX,
            KOLLENGODE, PALAKKAD DISTRICT, PIN 678 506.
 W.P.(C)NO.17366 of 2016

                                       2

      7       ABDUL KAREEM
              DOOR NO.2/244, INSAN TAILORS, VASANTHA COMPLEX, KOLLENGODE,
              PALAKKAD DISTRICT, PIN 678 506.

      8       JAILAVUDHIN
              DOOR NO.2/245, WATCH SHOP, VASANTHA COMPLEX, KOLLENGODE, PALAKKAD
              DISTRICT, PIN 678 506.

              BY ADVS.
              SRI.SYAM J. SAM, SC, KOLLENGODE GRAMA PANCHAYAT
              SRI.P.B.KRISHNAN
              SRI.P.M.NEELAKANDAN
              SRI.SABU GEORGE
              SRI.P.B.SUBRAMANYAN



OTHER PRESENT:

              S.NIRMAL-SC




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 06.06.2024,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)NO.17366 of 2016

                                       3




                                JUDGMENT

The learned counsel for the petitioners submitted that

the matter has become infructuous.

Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

M.A.ABDUL HAKHIM JUDGE Shg W.P.(C)NO.17366 of 2016

APPENDIX OF WP(C) 17366/2016

PETITIONER EXHIBITS

P1 TRUE COPY OF THE JUDGMENT MADE IN THE MATTER OF MOHAMMED AHAMED & ANOTHER VIZ. ATMARAM COUHAN AND OTHERS REPORTED IN ILR 2011 (KERALA SERIES) PAGE 851

P2 TRUE COPY OF THE REPLY DATED 303.2012 RECEIVED FROM THE 1ST RESPONDENT IN RESPONSE TO EXHIBIT P1 COMMUNICATION

P3 TRUE COPY OF THE COMMUNICATION DATED 6.11.2014 SENT BY THE 1ST RESPONDENT ADDRESSED TO THE PETITONER

P4 TRUE COPY OF THE COMMUNICATION DATED 19.3.2016 SENT BY HTE 2ND PETITONER ADDRESSED TO THE 1ST RESPONDENT

P5 TRUE COPY OF THE COMMUNICATION DATED 19.3.2016 SENT BY THE 3RD PETITIONER ADDRESSED TO THE 1ST RESPONDENT

P6 TRUE COPY OF THE COMMUNICATION DATED 27.4.2016 SENT BY THE 1ST RESPONDENT ADDRESSED TO THE 2ND PETITIONER

P7 TRUE COPY OF THE COMMUNICATION DATEED 27.4.2016 SENT BY THE 1ST RESPONDENT ADDRESSED TO THE 3RD PETITIONER

P8 TRUE COPY OF THE INTERIM ORDER DATED 9.4.2015 MADE IN WPC NO.12015/2015 BY THIS HON'BLE COURT

 
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