Jisha John vs State Of Kerala
2024 Latest Caselaw 19240 Ker

Kerala High Court

Jisha John vs State Of Kerala on 1 July, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.707/2024                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                    THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                          &
                          THE HONOURABLE MR. JUSTICE S.MANU
               Monday, the 1st day of July 2024 / 10th Ashadha, 1946
                                 WA NO. 707 OF 2024
        AGAINST JUDGMENT DATED 12.04.2024 IN WP(C) 2499/2018 OF THIS COURT
   APPELLANT(S)/PETITIONER:

          JISHA JOHN, AGED 43 YEARS, AGED 43 YEARS, D/O. P.U.JOHN, PUTHATTE
          HOUSE, J.N.ROAD, PERINTHALMANNA P.O., MALAPPURAM DISTRICT, PIN - 679
          322. PRESENTLY WORKING AS HIGH SCHOOL ASSISTANT, IKTHSS,
          CHERUKULAMBA, MALAPPURAM - 676 507., PIN - 676507

    BY ADVS.M/S. PRAMOD J.DEV, V.A MUHAMMED & M.SAJJAD

   RESPONDENT(S)/RESPONDENTS:

      1. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF GENERAL
         EDUCATION (T), STATE SECRETARIAT, THIRUVANANTHAPURAM - 695 001., PIN
         - 695001

    AND 5 OTHERS.

    BY GOVERNMENT PLEADER FOR R1 TO R3.

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to pass an interim order staying the operation of the judgment dated
   12.04.2024 in W.P.(C) No. 2499 of 2018 of an Hon'ble Single Bench of this
   Hon'ble Court till the above Writ Appeal is finally disposed of by this
   Hon'ble Court.
        This Writ Appeal again coming on for orders on 01.07.2024 upon
   perusing the appeal memorandum,and this Court's Order dated
   27.06.2024, the court on the same day passed the following:
                                      ORDER

The learned Government Pleader is directed to get instructions, who is acting as Manager of IKT Higher Secondary School, Cherukulamba, Malappuram District.

Post on 04.07.2024.

Sd/- A.MUHAMED MUSTAQUE, JUDGE

Sd/- S.MANU, JUDGE

01-07-2024 /True Copy/ Assistant Registrar