M/S Green Stone Rock Products Pvt. ... vs Bhandari Swagat Raveerchand
2023 Latest Caselaw 10303 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                   THE HONOURABLE MR.JUSTICE N.NAGARESH
    THURSDAY, THE 21ST DAY OF SEPTEMBER 2023 / 30TH BHADRA, 1945
                        CON.CASE(C) NO. 793 OF 2023
  AGAINST THE JUDGMENT IN WP(C) 20073/2022 OF HIGH COURT OF KERALA


PETITIONER:

          M/S GREEN STONE ROCK PRODUCTS PVT. LTD
          REP.BY IT'S DIRECTOR, SRI. BINIL K JOHN,
          TC/22/326/23 & 24, NP TOWER, GURUVAYOOR ROAD, TRISSUR,
          PIN - 680001
          BY ADVS.
          C.R.REGHUNATHAN
          BABY KURIAKOSE
          M.V.ASHIM


RESPONDENT/1ST RESPONDENT IN WPC

              BHANDARI SWAGAT RAVEERCHAND
              DISTRICT COLLECTOR, CIVIL STATION, KAZARAGOD,
              PIN - 671123

              SMT.SEENA C. GOVERNMENT PLEADER


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 21.09.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO.793 OF 2023
                             2




                         JUDGMENT

Dated this the 21st day of September, 2023

Counsel for the petitioner submits that the petitioner does

not want to prosecute the Contempt of Court Case.

In view of the above, the Contempt of Court Case is

dismissed as not pressed.

Sd/-

N.NAGARESH JUDGE hmh