Citation : 2023 Latest Caselaw 10301 Ker
Judgement Date : 21 September, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF SEPTEMBER 2023 / 30TH BHADRA, 1945
CON.CASE(C) NO. 1930 OF 2023
AGAINST THE ORDER IN I.A.NO.1/2021 IN OP(LC) 12/2020 OF HIGH
COURT OF KERALA
PETITIONER/PETITIONER IN I.A. 1/21:
RIJIN K DAS
S/O. K. DASAN,
KEERIKKATTU HOUSE,
KOORACHUND, MODAKKALLUR P.O,
KOZHIKODE-, PIN - 673527
BY ADVS.
TERRY V.JAMES
ABRAHAM KOLLINAL
RESPONDENT/1st RESPONDENT IN I.A.1/21/
PETITIONER IN O.P.(LC):
V. ANIL KUMAR,
AGED 55 YEARS
S/O. CHATHUKUTTY
MANAGING DIRECTOR,
MALABAR MEDICAL COLLEGE & RESEARCH CENTRE,
KOZHIKODE-, PIN - 673527
BY ADV
S. VINOD BHAT
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 21.09.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
Con.Case (C) No.1930 of 2023
-:2:-
BECHU KURIAN THOMAS, J.
=====================
Con.Case (C) No.1930 of 2023
=====================
Dated this the 21st day of September, 2023
JUDGMENT
The learned counsel for the petitioner submitted that, the
amount due to him till the date of contempt petition has been paid
and therefore, he is not interested to pursue this matter.
In view of the above submission, this contempt petition is
closed.
Sd/-
BECHU KURIAN THOMAS JUDGE
jka/21.09.23.
Con.Case (C) No.1930 of 2023
APPENDIX OF CON.CASE(C) 1930/2023
PETITIONER'S ANNEXURES Annexure A CERTIFIED COPY OF ORDER DATED 26.11.2021 IN I.A. NO.1/2021 OF THIS HON'BLE COURT IN O.P.(LC) NO. 12/2020.
Annexure B TRUE COPY OF THE LAWYER NOTICE DATED 8.5.2023 TO THE RESPONDENT REQUESTING TO COMPLY WITH THE ORDER OF THIS HON'BLE COURT ALONG WITH RECEIPT AND A/D CARD.
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