Citation : 2023 Latest Caselaw 12628 Ker
Judgement Date : 22 November, 2023
WP(C) No.13544/2020 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
Wednesday, the 22nd day of November 2023 / 1st Agrahayana, 1945
WP(C) NO. 13544 OF 2020
PETITIONER:
K.T.MUJEEB, S/O. MR. HASSAN KOYA, AGED 39 YEARS, RESIDING AT
NEERAYIL HOUSE, CHALIYAM P.O. KOZHIKODE 673 301.
RESPONDENTS:
1. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, (LSGD), GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
AND 5 OTHERS
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay the operation of Exhibits P8 and P9 and permit the
petitioner to conduct the prayers as permitted in Exhibit P7 judgment of
this Hon'ble Court pending disposal of the writ petition.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this Court's order dated
21.08.2023 and upon hearing the arguments of SRI. S.SREEKUMAR, Senior
Advocate along with M/S P.MARTIN JOSE, P.PRIJITH, THOMAS P.KURUVILLA,
R.GITHESH, AJAY BEN JOSE, MANJUNATH MENON and HARIKRISHNAN S., Advocates
for the petitioner, GOVERNMENT PLEADER for R1 and R2, M/s. VINOD SINGH
CHERIYAN, T.M.KHALID and K.P.SUSMITHA, Advocates for R3, M/s. P.V.ANOOP,
PHIJO PRADEESH PHILIP and K.V.SREERAJ, Advocates for R4 and of
SRI.T.SETHUMADHAVAN, Senior Advocate along with SRI. M.P.PRIYESHKUMAR,
Advocates for Addl.R6, the court passed the following:
ORDER
Interim order is extended by two months.
22.11.2023 Sd/- MURALI PURUSHOTHAMAN, JUDGE
22-11-2023 /True Copy/ Assistant Registrar
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!